Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148] [Entire Act] State of Telangana - Subsection Section 148(b) in Telangana District Boards Act, 1955 (b)show cause to the satisfaction of the Board or of such officer as the Board may appoint in this behalf, why he should not pay the same, or
