Kerala High Court
C.P.Jibu vs State Of Kerala on 16 August, 2022
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 28461 OF 2018
PETITIONER:
C.MOHANAN, AGED 51 YEARS
CHIRAYIL HOUSE, PATHIRIPATTA, KAKKATTIL VIA.,
KOZHIKODE - 673 507.
SRI.SANJAY P.
SMT.PARVATHI MENON A.
SRI.MOHAMED SHAREEF P.P.
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT HOUSE, THIRUVANANTHAPURAM., PIN - 695001
REPRESENTED BY ITS MANAGING DIRECTOR
2 THE MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT HOUSE, THIRUVANANTHAPURAM., PIN - 695001
3 ASSISTANT TRANSPORT OFFICER,
KSRTC, THOTTIPALAM, KOZHIKODE., PIN - 673513
4 ADDL.R4. THE EXECUTIVE DIRECTOR(ADMINISTRATION),
KSRTC, TRIVANDRUM, PIN CODE - 695 023.
5 THE EXECUTIVE DIRECTOR (VIGILANCE)
KSRTC, TRIVANDRUM, PIN CODE - 695 023.
ADDL.R4 AND R5 ARE IMPLEADED AS PER ORDER DATED ON
30/10/2018 IN I.A.NO.2/18.
SRI.SAJAN T P, SC KSRTC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.08.2022, ALONG WITH WP(C).2263/2019, 14430/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 2263 OF 2019
PETITIONERS:
1 M.V. SUNNY, AGED 50 YEARS
S/O DEVASSIYA M.V., EMPANNEL DRIVER, KSRTC,
KASARGOD DEPOT AND RESIDING AT CHOYOMKODE,
CHAYOTH P.O.-673104, KASARAGOD DIST.
2 T. CHANDRAN, AGED 53 YEARS
S/O KANNAN, RETRENCHED DRIVER, KSRTC, KASARAGOD
DEPOT AND RESIDING AT BEPETHALAKKOTTMOOLA,
ERIYANNI,MULIYAR-671542, KASARGOD DIST.
BY ADVS.
SRI.B.S.SWATHI KUMAR
SMT.ANITHA RAVINDRAN
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM-
695001.
2 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY, TRANSPORT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-
695001.
3 KERALA STATE ROAD TRANSPORT CORPORATION,
REPRESENTED BY ITS THE CHAIRMAN AND MANAGING
DIRECTOR, TRANSPORT BHAVAN, FORT, TRIVANDRUM-
695023.
4 THE DISTRICT TRANSPORT OFFICER,
KSRTC, KASARGOD UNIT.
WP(C) Nos.28461/2018 & con.cases
3
BY ADVS.
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
SMT.PARVATHY KOTTOL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 14430 OF 2019
PETITIONER:
B.SURESH BABU, AGED 49 YEARS
S/O.BONI JOSE, DRIVER GRADE II, KERALA STATE
ROAD TRANSPORT CORPORATION, KATTAKADA DEPOT AND
RESIDING AT KAITHAYIL KADAYARA VEEDU, PUNNAROOR,
KOOVALASSERY P.O. - 695 512, THIRUVANANTHAPURAM
DISTRICT.
BY ADVS.
N.UNNIKRISHNAN
SRI.PAULACHAN IYPE
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM - 695
023, REPRESENTED BY THE MANAGING DIRECTOR.
3 THE EXECUTIVE DIRECTOR (VIGILANCE)
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM - 695
023.
4 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
KATTAKADA DEPOT, THIRUVANANTHAPURAM DISTRICT -
695 572.
WP(C) Nos.28461/2018 & con.cases
5
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 14439 OF 2019
PETITIONER:
B.SURESH BABU, AGED 49 YEARS
S/O. BONI BOSE, DRIVER GRADE-II, KATTAKKADA,
RESIDING AT KAITHAYIL KADAYARA VEEDU, PUNNAROOR,
KUVALASSERY 695 512, THIRUVANANTHAPURAM.
BY ADV N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM 695 001.
2 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM 695
023, REPRESENTED BY THE CHAIRMAN AND MANAGING
DIRECTOR.
3 THE EXECUTIVE DIRECTOR,
ADMINISTRATION, KSRTC, TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM 695 023.
4 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
KATTAKKADA, THIRUVANANTHAPURAM 695 572.
BY ADV SHRI.T.P SAJAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 13142 OF 2018
PETITIONER:
MANOJ KUMAR.S., AGED 39 YEARS
S/O.K.S.SATHYANADAN, NOW WORKING AS : MECHANIC
GRADE II, KERALA STATE ROAD TRANSPORT
CORPORATION (K.S.R.T.C.), NEYYATTINKARA DEPOT,
NEYYATTINKARA.
BY ADVS.
SRI.DIPU.R
SMT.B.DHANYA
SMT.P.A.PRIYA
SRI.SANAL P.RAJ
SMT.K.P.SUSMITHA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
TRANSPORT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 KERALA STATE ROAD TRANSPORT CORPORATION
K.S.R.T.C.
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM-695023.
3 ASSISTANT TRANSPORT OFFICER (ATO)
KERALA STATE ROAD TRANSPORT CORPORATION
(K.S.R.T.C.),NEYYATTINKARA DEPOT, NEYYATTINKARA
P.O., NEYYATTINKARA-695121.
SRI.DEEPU THANKAN, SC
SRI.JOSHY T. - GP.
WP(C) Nos.28461/2018 & con.cases
8
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 15921 OF 2018
PETITIONERS:
1 T.ABDULLA, AGED 55 YEARS
S/O KUNJUMUHAMMED, THAYYAN HOUSE,
MUNHAKULAM,KOOTHANGADI (P.O), MALAPPURAM
DISTRICT-670 506,(CONDUCTOR, KSRTC, MALAPPURAM
DEPOT).
2 T.A. ALI S/O.ABDULLAKUTTY
AGED 44 YEARS, AYYATHADATHIL HOUSE,
P.O.GRAMAM,MALAPPURAM DISTRICT - 679 579,
(CONDUCTOR, KSRTC, PONNANI DEPOT).
3 BALAKRISHNAN K.
AGED 49 YEARS, S/O.LATE KARUPPAN K.,KUNNATH
HOUSE, THOOTHA P.O.,ANAMANGAD (VIA), PIN-679
357,(CONDUCTOR, KSRTC, PERINTHALMANNA DEPOT)
4 K.P. BALAN
AGED 45 YEARS, S/O.LATE
APPUKUTTAN,KIZHANGILAPARAMBIL HOUSE, TANALUR
P.O.,MALAPPURAM DISTRICT - 676 307(CONDUCTOR,
KSRTC, PONNANI DEPOT)
5 HUSSAIN A.P.
AGED 48 YEARS, S/O.KUNCHALAN,ADIYAPURATH HOUSE,
ATHAVANAD P.O.,THIRUNAVAYA (VIA), MALAPPURAM-676
301,(CONDUCTOR, KSRTC, PERINTHALMANNA DEPOT)
6 PRADEEP KUMAR C. S/O.VASU
AGED 42 YEARS, CHERAYITHODI HOUSE, VALLIKUNNU
NORTH P.O,KADALUNDI NAGARAM (VIA), MALAPPURAM
-673314.(CONDUCTOR, KSRTC, MALAPPURAM DEPOT)
7 RAJAN NAIR C.
AGED 47 YEARS, S/O.NARAYANAN KUTTY
NAIR,PAZHAYAMKUNNATH HOUSE, KANNIPARAMBA
P.O.,KOZHIKODE - 673 661,(CONDUCTOR, KSRTC,
WP(C) Nos.28461/2018 & con.cases
10
KOZHIKODE DEPOT)
8 C. RAVI
AGED 54 YEARS, MATTU KADU HOUSE,COYALMANNAM
POST, PALAKKAD, PIN-678 702,(CONDUCTOR, KSRTC,
THRISSUR DEPOT)
9 RESHI P.
AGED 43 YEARS, S/O.SADASIVAN, PUTHUKUDI
HOUSE,MALAPARAMBA, KOZHIKODE, PIN -673 009,
(PAINTER, KSRTC, THAMARASSERY DEPOT)
10 SAJEEVKUMAR A. S/O.RAGHAVAN NAIR
AGED 45 YEARS, KARIPPAPURATH HOUSE,CHELANNUR
P.O, KOZHIKODE DISTRICT,((CONDUCTOR, KSRTC,
KOZHIKKODE DEPOT)
11 UNNIKRISHNAN A.S., AGED 47 YEARS,
S/O.A.G.SIVARAMAN, ALATHY HOUSE,P.O.
KIZHAKKUMURI, PERINGOTTUKARA,THRISSUR DISTRICT,
PIN - 680 569,(CONDUCTOR, KSRTC, THRISSUR DEPOT)
12 SURESH KUMAR K., AGED 42 YEARS,
S/O.VELAYUDHAN,KURUVANGAT HOUSE, ERAMANGALAM
P.O.,MALAPPURAM DISTRICT, PIN - 679 587,
(CONDUCTOR, KSRTC, PONNANI DEPOT)
13 VINUKUMAR K. S/O.KUNHAN
AGED 43 YEARS, NAYADICHALIL HOUSE,KUZHIMANNA
(P.O), MALAPPURAM DISTRICT,(CONDUCTOR, KSRTC,
MALAPPURAM DIEPOT.
14 K. SUNIL, AGED 47 YEARS,
S/O.ARUMUGHAN,PADINCHARAIL EDASSERY
HOUSE,PERUMUGHAM P.O. -673 631,(CONDUCTOR,
KSRTC, KOZHIKKODE DEPOT)
15 VINOD KUMAR P.V., AGED 46 YEARS,
S/O.T.V.KUNHIRAMAN,CHERALAM HOUSE,
KALICHANADUKAM P.O.,NILESHWAR (VIA), KASARAGOD
DISTRICT,(CONDUCTOR, KSRTC, KANHANGAD DEPOT)
16 GOPALAN D., AGED 54 YEARS, S/O.CHATHAN,KAVUNGAL
KANDY HOUSE, P.O.MORAYUR, MALAPPURAM DISTRICT,
PIN - 673 642,(CONDUCTOR, KSRTC, MALAPPURAM
WP(C) Nos.28461/2018 & con.cases
11
DEPOT)
17 V. SIVADASAN, AGED 49 YEARS, S/O.V.KANDANKUTTY,
CHERUVATTOOR, POOLAKKAL HOUSE, VAZHAKKADU P.O,
MALAPPURAM DISTRICT, PIN- 673 640.(CONDUCTOR,
KSRTC, MALAPPURAM DEPOT)
18 K.N. SADANANDAN, AGED 50 YEARS, S/O.BALAKRISHNAN
NAIR,KULEMGARATH NAMBIDI VEEDU, P.O.
KALADI,MALAPPURAM, PIN - 679 582,(CONDUCTOR,
KSRTC, PONNANI DEPOT)
19 V.K. RADHAKRISHNAN
AGED 54 YEARS, S/O.DAMODARAN NAIR,VALLIKKANDI
HOUSE, CHEMANCHERI P.O.,KOZHIKODE, PIN - 673
304,(CONDUCTOR, KSRTC, KOZHIKODE DEPOT)
20 A.P. THOMAS, AGED 55 YEARS, S/O.PHILIPOSE,
THACHIRICKAL HOUSE, P.O. VAZHAVATTA,WAYANAD
DISTRICT, PIN - 673 122,(CONDUCTOR, KSRTC,
KALPETTA DEPOT)
21 ABRAHAM GEORGE, AGED 54 YEARS
S/O.A. GEORGE,VILAYIL LIJI BHAWAN, VENCHEMBU
P.O., PUNALUR - 691 333, KOLLAM DISTRICT(DRIVER,
KSRTC, PUNALUR DEPOT)
22 SHAMEEM M.H. SO. MUHAMMAD HANEEFA
HASHINJI MANZIL, NEDUVATHOOR, KOTTARAKKARA P.O,
KOLLAM DISTRICT, PIN - 691 507.(DRIVER, KSRTC,
KOTTARAKKARA DEPOT)
23 P. MOHANAN, AGED 52 YEARS
S/O.PADMANABHAN NAIR,KUZHIMTHUNDIL VEEDU,
KOLAKKAD P.O.,PIN-691521, POOVATHOOR EAST,
KOLLAM DISTRICT,(DRIVER, KSRTC, KOTTARAKKARA
DEPOT)
24 A. SANTHOSH, AGED 43 YEARS
S/O.AYYAPPAN PILLAI,ANANDABHAWAN, KUTTIKKADU
P.O., KADAKKAL, KOLLAM -691 536,(DRIVER, KSRTC,
CHADAYAMANGALAM DEPOT)
25 G. SUDHAKARAN, AGED 54 YEARS
S/O.GANGADHARAN, KOPPARA VEEDU,CHUNKATHARA,
PUTHOOR P.O, KOTTARAKKARA,KOLLAM - 691 507.
WP(C) Nos.28461/2018 & con.cases
12
(DRIVER, KSRTC, KOTTARAKKARA DEPOT)
26 BABURAJ P., AGED 53 YEARS, S/O.VELAYUDHAN,
PALARI HOUSE, P.O.ODDANAM, MURICKAL
ROAD,PARAPPANANGADI, KANNUR DISTRICT-676 303,
{MECHANIC (UPHOLSTERY), KSRTC, REGIONAL
WORKSHOP, EDAPPAL)
SRI.R.PUSHPANGATHAN PILLAI
SRI.B.S.SWATHI KUMAR
SMT.ANITHA RAVINDRAN
SRI.HARISANKAR N UNNI
SRI.O.A.ANJU
SMT.P.S.BHAGYA SURABHI
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT,SECRETARIAT, THIRUVANANTHAPURAM - 695
001.
2 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY,TRANSPORT
DEPARTMENT, SECRETARIAT,THIRUVANANTHAPURAM, PIN-
695 001.
3 THE CHAIRMAN & MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT
CORPORATION,TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM-695 023.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 16113 OF 2018
PETITIONER:
J.MANOHARAN, AGED 51 YEARS, S/O. JAMES,
CONDUCTOR GR.II, KERALA STATE ROAD TRANSPORT
CORPORATION, VIZHINJAM DEPOT AND RESIDING AT
TWINS COTTAGE, MUKKOLA, VENGANNOOR
P.O.,THIRUVANANTHAPURAM -695 523.
BY ADV SRI.N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE KERALA STATE ROAD TRANSPORT
CORPORATION, TRANSPORT BHAVAN,
FORT,THIRUVANANTHAPURAM - 695 023, REPRESENTED
BY THE CHAIRMAN AND MANAGING DIRECTOR.
3 THE DISTRICT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT
CORPORATION,VIZHINJAM, THIRUVANANTHAPURAM.
4 ADDL.R4. THE EXECUTIVE DIRECTOR
(ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM-695
023.
(IS IMPLEADED AS ADDITIONAL FOURTH RESPONDENT AS
PER ORDER DATED 14.03.2019. IN IA NO.03/2019.
BY SHRI.T.P SAJAN, SC
WP(C) Nos.28461/2018 & con.cases
14
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 16405 OF 2018
PETITIONERS:
1 ULLAS KUMAR K.P., S/O. PARAMESWARAN NAIR C.R,
AGED 41 YEARS, KUNNUMPURATH, KUDAMALOOR (P.O),
KOTTAYAM 686 017.(CONDUCTOR, KSRTC, KATTAPPANA
DEPOT)
2 SURESH KUMAR T.P, S/O. P.P THANKAPPAN, AGED 48
YEARS,PANAKUNNEL HOUSE, P.O PARIYARAM,
KADAMURI,KOTTAYAM DISTRICT 686 021.(CONDUCTOR,
KSRTC, THIRUVALLA DEPOT)
3 SURESH KUMAR V.P * (CORRECTED)
AGED 45 YEARS, S/O. V.A PRABHAKARAN NAIR,VELOOR
KIZHAKKETHIL HOUSE, PANGADA P.O,PAMPADY,
KOTTAYAM, PIN-679 357.(CONDUCTOR, KSRTC,
KOTTAYAM DEPOT)
* THE NAME OF 3RD PETITIONER IS CORRECTED AS
SATHEESH KUMAR V.P. AS PER ORDER DATED
12.11.2018 IN I.A.NO.1/2018
4 MUHAMMED YUSUF K.H
AGED 53 YEARS, S/O. HAMEED K.S, NADACKAL P.O,
KAROTTU VEETTIL HOUSE,ERATTUPETTA, KOTTAYAM
DISTRICT 686 121(DRIVER, KSRTC, ERATTUPETTA
DEPOT)
5 C.BINOJ MON, AGED 47 YEARS, S/O. CHACKO,
PURATHERI HOUSE, NEELEMPEROOR P.O, ALAPPUZHA,
PIN-686 534.(CONDUCTOR, KSRTC, CHANGANACHERRY
DEPOT)
6 E.U KURIAKOSE, S/O. A.P. UTHUPPAN, AGED 43
YEARS, EZHUTHUPALLIL HOUSE, KUZHIMATTOM
P.O,KOTTAYAM, PIN-686 533,(CONDUCTOR, KSRTC,
KOTTAYAM DEPOT)
WP(C) Nos.28461/2018 & con.cases
16
7 JOHNKUTTY M.P, AGED 49 YEARS, S/O. PHILIP,
MURIYATHARA HOUSE, MUMARAKOM P.O, KOTTAYAM 686
563.(CONDUCTOR, KSRTC, KOTTAYAM DEPOT)
8 T.K BINUMON, AGED 42 YEARS, S/O. T.K THANKAPPAN,
THAIPARAMBIL HOUSE,SACHIVOTHAMAPURAM P.O,
KURICHY, KOTTAYAM-686 532.(CONDUCTOR, KSRTC,
KOTTAYAM DEPOT)
9 AJAYAKUMAR A., AGED 50 YEARS, S/O. AZHAKESAN,
MUPPATHIL CHIRA,SANATHANAPURAM P.O, KAITHAVANA,
ALLEPPEY, PIN-688 003.(CONDUCTOR, KSRTC,
ALAPPUZHA DEPOT)
10 M.G MANOJ, S/O. M.K MANOJ, AGED 43 YEARS,
MANGALATHU, PERIYAPURAM P.O, ONAKKOOR, ERNAKULAM
DISTRICT, PIN-686 667.(CONDUCTOR, KSRTC, PIRAVOM
DEPOT)
11 P.P ANSARI, AGED 51 YEARS, S/O. P.S THAMPI,
PUTHUPARAMPIL HOUSE, CHENAPPADY P.O, KOTTAYAM
DISTRICT,PIN-686 520(CONDUCTOR, KSRTC, PONKUNNAM
DEPOT)
12 P.S AJIESH KUMAR, AGED 48 YEARS, S/O. K.R SOMAN
NAIR, KALAPPURACKAL HOUSE, PAMPADY SOUTH
P.O,KOTTAYAM DISTRICT, PIN-686 502.(CONDUCTOR,
KSRTC,PONKUNNAM DEPOT)
13 T.S JAYACHANDRAN, S/O. K. SANKARAN, AGED 51
YEARS, THEKKEVELIYIL HOUSE,
KAITHAVANA,SANATHANAPURAM P.O, ALAPPUZHA
DISTRICT, PIN 688 003.(CONDUCTOR, KSRTC,
ALAPPUZHA DEPOT)
14 SIJO M DANIEL, AGED 40 YEARS, S/O. P.D MARKOSE,
PUTHUPARAMBIL HOUSE, INDUSTRIAL NAGAR
P.O,CHANGANASSERRY, KOTTAYAM, PIN-686 109.
(CONDUCTOR, KSRTC, KOTTAYAM DEPOT)
15 BINU P.T, AGED 48 YEARS, S/O. P.P THOMAS,
PUTHUPPARAMBIL HOUSE, MULLAVATTAM P.O,KOTTAYAM
DISTRICT, PIN-686 012,(CONDUCTOR, KSRTC, PALA
DEPOT)
16 J.O MATHEW, AGED 46 YEARS, S/O. VARGHESE MATHEW,
WP(C) Nos.28461/2018 & con.cases
17
MULLANKUZHIYIL HOUSE, P.O S. PURAM, KOTTAYAM
DISTRICT, PIN-686 532.(CONDUCTOR, KSRTC,
PATHANAMTHITTA DEPOT)
17 P.G SIVAPRASAD, AGED 40 YEARS, S/O. GOVINDA
KURUP, SIVAM, PERINGALA P.O, PIN 690 559.
KAYAMKULAM, ALAPPUZHA DISTRICT,(CONDUCTOR,
KSRTC, MAVELIKKARA DEPOT)
18 LAKSHMANAN K.V., AGED 49 YEARS, S/O. KARIAMBU,
KANATHUMVATHUKAL, ALANTHATTA P.O. VALIYAPOYIL,
CHERUVATHUR (VIA),KASARAGOD DISTRICT, PIN-671
313.(CONDUCTOR, KSRTC, PAYYANNUR DEPOT)
19 RAMACHANDRAN M.G., AGED 48 YEARS, S/O. GOPALAN,
MANGADAN HOUSE,THADIKKADAVU P.O, KANNUR, PIN-670
581(CONDUCTOR, KSRTC, PAYYANNUR DEPOT)
20 BABU, AGED 42 YEARS, S/O. KORAN, KANDAMPETH
HOUSE,
P.O PATTUVAM, KANNUR DISTRICT, PIN- 670 143,
(CONDUCTOR, KSRTC, PAYYANNUR DEPOT)
21 C.V RAJESH, AGED 42 YEARS, S/O. P.V DAMODARAN,
LAKSHMI NIVAS, PARIYARAM P.O, KANNUR DISTRICT,
PIN-670 502,(CONDUCTOR, KSRTC, PAYYANNUR DEPOT)
22 RADHAKRISHNAN A.V., AGED 54 YEARS, S/O.
GOVINDAN, ARKYATH VEEDU, NARIKAMPALLY P.O,KANNUR
DISTRICT, PIN-670 504,(CONDUCTOR, KSRTC,
PAYYANNUR DEPOT)
23 P. VIJAYAN, AGED 53 YEARS, S/O. GOVINDAN
NAMBIAR, ANJANA, MULLAKKUDY P.O,KANNUR DISTRICT,
PIN-670 602,(DRIVER, KSRTC, KANNUR DEPOT)
24 BABU RAJAN K., AGED 52 YEARS, S/O. KUNHIKANNAN
NAMBIAR, PALAPARAMBATH HOUSE, KAKKAYANADU
P.O,KANNUR DISTRICT, PIN-670 673(DRIVER, KSRTC,
KANNUR DEPOT)
25 BIJU M.K., AGED 41 YEARS, S/O. KUNHIRAMAN,
MOOTHEDATHU, CHAMATHACHAL P.O, KANNUR DISTRICT,
WP(C) Nos.28461/2018 & con.cases
18
PIN-670 633,(CONDUCTOR, KSRTC, KANNUR DEPOT)
26 K.K SANTHOSH KUMAR, AGED 47 YEARS, S/O.
KUTTAPPAN NAIR,ANANDAVILASAM, THEKKEMALA
P.O,KOZHENCHERRY, PATHANAMTHITTA DISTRICT, PIN-
689 654(DRIVER, KSRTC, PATHANAMTHITTA DEPOT)
27 SURESH KUMAR C.R., AGED 49 YEARS,
CHEMMATTUSSERIL HOUSE, NARAGANAM NORTH
P.O,KOZHENCHERRY, PATHANAMTHITTA DISTRICT, PIN-
689 642(DRIVER, KSRTC, PATHANAMTHITTA DEPOT)
28 BINOY JOSEPH, AGED 50 YEARS, S/O. K.K JOSEPH,
KUMBATTU HOUSE, KAITHAPOYIL P.O, KOZHIKODE
(DRIVER, KSRTC, ADOOR DEPOT)
29 SUNIL KUMAR K., AGED 43 YEARS, S/O. GOVINDAN,
KANDATHIL HOUSE, 'PALLIVAYAL P.O, KARIMBAM VIA,
KANNUR DISTRICT,PIN- 670 142 (CONDUCTOR, KSRTC,
PAYYANNUR DEPOT)
30 ABDUL NAZIR C., AGED 49 YEARS, S/O. MUHAMMED,
CHEROTH HOUSE, PARIYARAM P.O, KANNUR-670
502(CONDUCTOR, KSRTC, PAYYANNUR DEPOT)
31 K. RADHAKRISHNAN, AGED 42 YEARS, S/O. KITTA,
THUMBIPALLAM, PANAYOOR POST,PALAKKAD 678
552(DRIVER, KSRTC, CHITTOOR DEPOT)
32 SHAHUL HAMEED M., AGED 47 YEARS, S/O. MUHAMMED,
PILACHIRANGAD, KANNANOOR P.O, KUZHALMANNAM,
PALAKKAD DISTRICT, PIN 678 702.
33 MOHANAN A., AGED 52 YEARS, S/O. ARU,
CHAMBAKKULAM HOUSE, VADAVANNUR P.O,PALAKKAD
DISTRICT, PIN-678 504.(DRIVER, KSRTC, PALAKKAD
DEPOT)
34 SIVAKUMAR, AGED 47 YEARS, S/O. MANI, KORANGODU
HOUSE,THENKURISSY P.O,PALAKKAD DISTRICT, PIN-678
671.(DRIVER, KSRTC, PALAKKAD DEPOT)
35 RADHAKRISHNAN S., AGED 55 YEARS, S/O. K.
SUBRAMANIAM, PALAYIL HOUSE, AYILOOR P.O,
PALAKKAD DISTRICT 678 510(CONDUCTOR, KSRTC,
WP(C) Nos.28461/2018 & con.cases
19
TRICHUR DEPOT)
36 SYAMALAN K.C., AGED 50 YEARS, S/O. CHELLAPPAN,
KARIYIL HOUSE, KANICHUKULANGARA P.O,CHERTHALA,
ALAPPUZHA DISTRICT, PIN-688 572.(DRIVER,KSRTC,
CHERTHALA DEPOT.)
37 K.K SAJITH KUMAR, AGED 38 YEARS, S/O. T.A
KUMARAN, KUTTIPURATH HOUSE, KOTTAMALA P.O,
KASARAGOD DISTRICT, PIN-671 314(CONDUCTOR,
KSRTC, KASARAGOD DEPOT)
38 K. SURESHA, AGED 48 YEARS, S/O. NARAYANAN
MANIYANI,KUNDOLMOOLA HOUSE, EDANEER
P.O,KASARAGOD DISTRICT, PIN-671 541.(DRIVER,
KSRTC, KASARAGOD DEPOT)
39 ABDURAHIMAN KOTTIKKULAM, AGED 52 YEARS, S/O.
MUHAMMED P.P, NHANIKKADAVU HOUSE, OZHINJAVALAPPU
P.O, NILESWAR (VIA),KASARAGOD DISTRICT, PIN-671
314. (CONDUCTOR, KSRTC, KANHANGAD DEPOT)
40 PRADEEPAN V.V., AGED 41 YEARS, S/O. V.V
NARAYANAN,AMBIKA NIVAS, PALLITHARA, KOROM P.O,
PAYYANNUR, KANNUR DISTRICT, PIN-670 307.
(CONDUCTOR, KSRTC, KASARAGOD DEPOT)
41 JOHN P.M., AGED 49 YEARS, S/O.
MATHAI,PEZHUMKATTIL HOUSE, PEZHUMKATTIL HOUSE,
RAJAPURAM P.O, PALAMKAL, KASARAGOD-673 532,
(DRIVER, KSRTC, KANHANGAD DEPOT)
42 P. PRAKASH
AGED 54 YEARS, S/O. V. KUNHAMBU, SYAM NIVAS,
PARAPPACHAL,PARAPPA P.O, KASARAGOD DISTRICT,
PIN-671 533.(DRIVER, KSRTC, KANHANGAD DEPOT.)
SRI.B.S.SWATHI KUMAR
SRI.R.PUSHPANGATHAN PILLAI
SMT.ANITHA RAVINDRAN
SRI.HARISANKAR N UNNI
SRI.O.A.ANJU
SMT.P.S.BHAGYA SURABHI
WP(C) Nos.28461/2018 & con.cases
20
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT,SECRETARIAT, THIRUVANANTHAPURAM-695
001.
2 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY, TRANSPORT
DEPARTMENT,SECRETARIAT, THIRUVANANTHAPURAM, PIN-
695 001.
3 THE CHAIRMAN MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT
CORPORATION,TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM-695 023.
BY SRI.T.P SAJAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 17493 OF 2018
PETITIONER:
VARGHESE JOSEPH, S/O. JOSEPH VARGHESE, AGED 46
YEARS, CONDUCTOR GR.II, KSRTC, CHENGANOOR -
689121 AND RESIDING AT PADINJAREKKARA,ANAPRAMPAL
NORTH P.O., THALAVADY, KALANGARA,ALAPPUZHA-
689577.
BY ADV SRI.N.UNNIKRISHNAN
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE
GOVERNMENT,TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695001
2 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, FORT,THIRUVANANTHAPURAM-695023
REPRESENTED BY THE CHAIRMAN & MANAGING DIRECTOR.
3 THE DISTRICT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
CHENGANOOR-689121
BY SHRI.T.P SAJAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 17940 OF 2018
PETITIONERS:
1 S.ABOOBAKER SIDHIK
DRIVER, KSRTC,THIRUVANANTHAPURAM CITY DEPOT,
THIRUVANANTHAPURAM.
2 VENUGOPALAN NAIR.S
DRIVER, KSRTC,THIRUVANANTHAPURAM CITY DEPOT,
THIRUVANANTHAPURAM.
BY ADV SRI.K.P.RAJEEVAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,TRANSPORT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN- 695 001
2 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR,TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN- 695 023
3 DISTRICT TRANSPORT OFFICER
KSRTC, THIRUVANANTHAPURAM CITY DEPOT,
THIRUVANANTHAPURAM, PIN- 695 001
SRI.DEEPU THANKAN, SC
SRI.JOSHY T. - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 18674 OF 2018
PETITIONERS:
1 G.RAJESH, KARUVATHU VADAKKETHIL,
AYIKUNNAM,SASTHAMKOTTA.P.O., KOLLAM-690 521.
(MECHANIC, KOLLAM DEPOT)
2 MANOJ KUMAR S., THUNDATHIL VEEDU,
KOTTAPPURAM,PARAVOOR.P.O., KOLLAM-691 301.
(MECHANIC, CHATHANNOOR DEPOT)
3 P.R.MANOJ KUMAR
VELLOORKUNNIL PUTHEN VEEDU, SOUTH
MYNAGAPALLY,MAINAGAPPALLY.P.O., KOLLAM-690 519.
(ELECTRICIAN KAYAMKULAM DEPOT)
SRI.B.S.SWATHI KUMAR
ANITHA RAVINDRAN
HARISANKAR N UNNI
O.A.ANJU
P.S.BHAGYA SURABHI
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REP. BY THE MANAGING DIRECTOR,TRANSPORT BHAVAN,
FORT,THIRUVANANTHAPURAM.695 023.
2 EXECUTIVE DIRECTOR ADMINISTRATION
KSRTC, TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM
695 023.
3 DISTRICT TRANSPORT OFFICER
KSRTC, KOLLAM DEPOT, KOLLAM - 691 001.
4 DISTRICT TRANSPORT OFFICER
WP(C) Nos.28461/2018 & con.cases
24
KSRTC, KAYAMKULAM DEPOT,KAYAMKULAM - 695 535.
5 DISTRICT TRANSPORT OFFICER
KSRTC, KAYAMKULAM DEPOT, KAYAMKULAM - 695 535.
6 STATE OF KERALA
REP. BY THE SECRETARY TO GOVERNMENT, TRANSPORT
DEPARTMENT, SECRETARIAT,THIRUVANANTHAPURAM - 695
001.
BY SRI.T.P SAJAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 18775 OF 2018
PETITIONER:
SUNIL KUMAR N.K., NETTAMMAKKAYIL HOUSE,
PAMBAKUDA P.O., MUVATTUPUZHA,ERNAKULAM DISTRICT
686 667(BLACKSMITH GR.II, ERNAKULAM DEPOT)
SRI.B.S.SWATHI KUMAR
SMT.ANITHA RAVINDRAN
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
REP. BY THE MANAGING DIRECTOR
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM 695
023.
2 EXECUTIVE DIRECTOR (ADMINISTRATION)
KSRTC, TRANSPORT BHAVAN,FORT, THIRUVANANTHAPURAM
695 023.
3 ASSISTANT TRANSPORT OFFICER
KSRTC, ERNAKULAM DEPOT,ERNAKULAM DISTRICT.
4 STATE OF KERALA
REP. BY THE SECRETARY TO GOVERNMENT, TRANSPORT
DEPARTMENT, SECRETARIAT,THIRUVANANTHAPURAM - 695
001.
SRI.DEEPU THANKAN, SC
SRI.JOSHY T. - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
WP(C) Nos.28461/2018 & con.cases
26
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 18888 OF 2018
PETITIONERS:
1 C.V. KANNAN, CHAKARIYAMTHADATHIL, VETTIMUKAL
P.O, ETTUMANNOOR, KOTTAYAM DISTRICT - 686 631
( MECHANIC GR. II, PONKUNNAM DEPOT).
2 ANIYAN T.P., THIRUVAMBADY HOUSE, KAVUMBHAGOM
P.O, THIRUVALLA, PATHANAMTHITTA DISTRICT,
( MECHANIC GR. II, THIRUVALLA DEPOT)
SRI.B.S.SWATHI KUMAR
SMT.ANITHA RAVINDRAN
SRI.HARISANKAR N UNNI
SMT.O.A.ANJU
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY THE MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM - 695 023.
2 EXECUTIVE DIRECTOR (ADMINISTRATION), KSRTC,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM - 695
023.
3 ASSISTANT TRANSPORT OFFICER
KSRTC, PONKUNNAM DEPOT, KOTTAYAM - 686 506.
4 DISTRICT TRANSPORT OFFICER, KSRTC, THIRUVALLA
DEPOT, PATHANAMTHITTA DISTRICT - 689 645.
5 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
WP(C) Nos.28461/2018 & con.cases
28
SHRI.T.P SAJAN, SC
SRI.JOSHY THANICKAMATTOM.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 20435 OF 2018
PETITIONER:
K.R. PRAMOD, S/O K.K. RAMAN, AGED 38 YEARS,
EMPANELLED CONDUCTOR,KERALA STATE ROAD TRANSPORT
CORPORATION, MALA DEPOT AND RESIDING AT
KOZHIKKAL HOUSE, ELAMTHIKKARA-P.O,
PUTHUVELIKKARA, ERNAKULAM-683594.
BY ADV SRI.N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM-
695023 REPRESENTEED BY THE CHAIRMAN & MANAGING
DIRECTOR.
3 THE DISTRICT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION, MALA-
680732.
SRI.JOSHY THANICKAMATTOM.
SRI.DEEPU THANKAN, SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 20507 OF 2018
PETITIONERS:
1 M.V. KURIACHAN, DRIVER, KSRTC, SULTHAN BATHERY
DEPOT, WAYANAD DISTRICT.
2 K.S.SATHEESH KUMAR
CONDUCTOR, KSRTC, SULTHAN BATHERY DEPOT, SULTHAN
BATHERY, WAYANAD DISTRICT.
3 A.RAVEENDRAN, DRIVER, KSRTC, SULTHAN BATHERY
DEPOT, SULTHAN BATHERY, WAYANAD DISTRICT.
4 M.V.BENNY, DRIVER, KSRTC, SULTHAN BATHERY DEPOT,
SULTHAN BATHERY, WAYANAD DISTRICT.
5 A.K.VELAYUDHAN, DRIVER, KSRTC, SULTHAN BATHERY
DEPOT, SULTHAN BATHERY, WAYANAD DISTRICT.
6 M.M.VIJAYAN, DRIVER, KSRTC, KALPETTA DEPOT,
KALPETTA, WAYANAD DISTRICT.
7 GOVINDANKUTTY N., DRIVER, KSRTC, KALPETTA DEPOT,
KALPETTA, WAYANAD DISTRICT.
8 C.T.JOSE, DRIVER, KSRTC, KALPETTA DEPOT,
KALPETTA, WAYANAD DISTRICT.
SRI.K.P.RAJEEVAN
SRI.B.S.SWATHI KUMAR
SMT.ANITHA RAVINDRAN
SRI.HARISANKAR N UNNI
SRI.O.A.ANJU
SMT.P.S.BHAGYA SURABHI
RESPONDENTS:
WP(C) Nos.28461/2018 & con.cases
31
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TRANSPORT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN-695001.
2 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN-695023.
3 THE DISTRICT TRANSPORT OFFICER
K.S.R.T.C., SULTHAN BATHERY DEPOT, SULTHAN
BATHERY, WAYANAD DISTRICT, PIN-673592.
4 THE ASSISTANT TRANSPORT OFFICER
K.S.R.T.C. KALPETTA DEPOT, KALPETTA, WAYANAD
DISTRICT, PIN-673121.
SRI.JOSHY THANICKAMATTOM.
SRI.DEEPU THANKAN, SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 20508 OF 2018
PETITIONERS:
1 K. SURESH KUMAR
CONDUCTOR, KSRTC, THIRUVANANTHAPURAM CITY DEPOT,
THIRUVANANTHAPURAM.
2 G.SATHYASEELAN
DRIVER, KSRTC,THIRUVANANTHAPURAM CITY DEPOT,
THIRUVANANTHAPURAM.
3 J KOMALAN
CONDUCTOR, KSRTC,THIRUVANANTHAPURAM CITY
DEPOT,THIRUVANANTHAPURAM.
4 SHILESH DIVAKARAN
CONDUCTOR, KSRTC,VIKAS BHAVAN DEPOT,VIKAS
BHAVAN, THIRUVANANTHAPURAM.
5 S SAMSHIJU
DRIVER , KSRTC, NEDUMANGAD(PALODE),(NOW AT
THIRUVANANTHAPURAM CITY DEPOT ON WORKING
ARRANGEMENT) THIRUVANANTHAPURAM.
6 R UNNIKRISHNAN
DRIVER, KSRTC,THIRUVANANTHAPURAM CITY
DEPOT,THIRUVANANTHAPURAM.
7 R.P. RAMANCHANDRAN
DRIVER, KSRTC,VIZHINJAM DEPOT,VIZHINJAM ,
THIRUVANANTHAPURAM.
SRI.K.P.RAJEEVAN
SRI.B.S.SWATHI KUMAR
SMT.ANITHA RAVINDRAN
SRI.HARISANKAR N UNNI
SRI.O.A.ANJU
SMT.P.S.BHAGYA SURABHI
WP(C) Nos.28461/2018 & con.cases
33
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TRANSPORT
DEPARTMENT, SECRETARIAT,THIRUVANANTHAPURAM, PIN-
695001.
2 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR,TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN-695023.
3 DISTRICT TRANSPORT OFFICER
KSRTC, THIRUVANANTHAPURAM CITY
DEPOT,THIRUVANANTHAPURAM,PIN-695001.
4 DISTRICT TRANSPORT OFFICER
KSRTC, VIZHINJAM DEPOT,VIZHINJAM,
THIRUVANANTHAPURAM. PIN-695521.
5 THE ASSISTANT TRANSPORT OFFICER
K.S.R.T.C. VIKAS BHAVAN DEPOT, VIKAS BHAVAN,
THIRUVANANTHAPURAM. PIN-695033.
6 THE DISTRICT TRANSPORT OFFICER, KSRTC,
NEDUMANGAD DEPOT, NEDUMANGAD,
THIRUVANANTHAPURAM.
PIN-695541.
SHRI.T.P SAJAN, SC
SRI.JOSHY THANICKAMATTOM, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 20600 OF 2018
PETITIONER:
L.R.SUDARSANA KUMAR
PUMP OPERATOR, KSTRC, POOVAR DEPOT, POOVAR,
THIRUVANANTHAPURAM.
BY ADV SRI.K.P.RAJEEVAN
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY, TRANSPORT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,PIN-
695001.
2 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM,PIN-691023.
3 ASSISTANT TRANSPORT OFFICER
KSRTC, POOVAR DEPOT, POOVAR, THIRUVANANTHAPURAM,
PIN-695505.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 20808 OF 2018
PETITIONER:
Y.N.NANDAKUMAR, NANDANAM, THANDRAM POYKA,
VENJARAMMOODU,THIRUVANANTHAPURAM DISTRICT.
(CONDUCTOR,KSRTC, KILIMANNOOR DEPOT)
BY SRI.N.SASIDHARAN UNNITHAN
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY THE MANAGING DIRECTOR,TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM,PIN 695 023.
2 EXECUTIVE DIRECTOR (ADMINISTRATION)
KSRTC, TRANSPORT BHAVAN,
FORT,THIRUVANANTHAPURAM-695023.
3 ASSISTANT TRANSPORT OFFICER
KSRTC, KILIMANNOOR DEPOT, THIRUVANANTHAPURAM
DISTRICT-695 538.
4 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM-695 001.
BY ADV T.P.SAJAN, SC.
SRI.JOSHY THANICKAMATTOM, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
WP(C) Nos.28461/2018 & con.cases
36
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 23309 OF 2018
PETITIONER:
J.PRAKASH, AGED 48 YEARS, S/O.JOHN P. @
JANARDHANAN, MECHANIC GR.II, KERALA STATE ROAD
TRANSPORT CORPORATION, KATTAKKADA DEPOT AND
RESIDING AT CHENAMCODE VEEDU, KOVILUVILA,
PANNIYODE P.O.,
POOVACHAL - 695 575.
BY ADV SRI.N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE
GOVERNMENT,TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
2 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM - 695
023, REPRESENTED BY THE CHAIRMAN & MANAGING
DIRECTOR.
3 THE DISTRICT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
KATTAKKADA - 695 572.
4 ADDL.R4 THE ZONAL TRAFFIC OFFICER
SOUTH ZONE, K.S.R.T.C, THIRUVANANTHAPURAM-
695001.
5 ADDL.R5 ASSISTANT TRANSPORT OFFICER
K.S.R.T.C, KATTAKKADA-695572. (ADDL.R4 AND R5
ARE IMPLEADED AS PER ORDER DATED 26/09/2018 IN
IA.NO.02/2018)
WP(C) Nos.28461/2018 & con.cases
38
BY ADV SRI.T.P SAJAN, SC.
SRI.JOSHY THANICKAMATTOM, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 24974 OF 2018
PETITIONERS:
1 S. ANIL KUMAR, AGED 46 YEARS, S/O. S. SUKUMARAN,
CONDUCTOR GR.II, KSRTC, PARASALA DEPOT AND NOW
RESIDING AT POOJA HOUSE, HOSPITAL JUNCTION,
KADAVILA, PARASSALA, THIRUVANANTHAPURAM - 695
522.
2 K. JAYACHANDRAN, AGED 50 YEARS (DIED)
S/O. D. KRISHNAN NAIR, WORKING AS DRIVER GR.II,
KSRTC, PARASSALA DEPOT AND RESIDING AT
K.K.BHAVAN, KARAKONAM P.O., THIRUVANANTHAPURAM -
695 504.
3 PADMAKUMARI, W/O LATE K. JAYACHANDRAN, AGED 48
YEARS , RESIDING AT K.K.BHAVAN, KARAKONAM P.O.,
THIRUVANANTHAPURAM - 695 504.
(IMPLEADED AS PER ORDER DATED DATED 16.08.2022
IN I.A.NO.1/2021)
BY ADV SRI.N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM - 695
023, REPRESENTED BY THE CHAIRMAN & MANAGING
DIRECTOR.
3 THE DISTRICT TRANSPORT OFFICER
WP(C) Nos.28461/2018 & con.cases
40
KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA - 695 504.
BY ADV SRI.T.P SAJAN, SC - KSRTC
SRI.JOSHY THANICKAMATTOM, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 26001 OF 2018
PETITIONER:
JACOB.J., AGED 46 YEARS
S/O. D. JIMMY, CONDUCTOR, KSRTC, KATTAKKADA AND
RESIDING AT JOY BHAVAN (CHAKKIPARAKUNNUVILA
VEEDU),KONNIYOOR, PUNALAL - P.O.,
THIRUVANANTHAPURAM-695575.
BY ADV SRI.N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE
GOVERNMENT,TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695001.
2 KERALA STATE ROAD TRANSPORT COPORATION
TRANSPORT BHAVAN, FORT THIRUVANANTHAPURAM-695023
REPRESENTED BY THE CHAIRMAN & MANAGING DIRECTOR.
3 THE ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
KATTAKADA - 695572, THIRUVANANTHAPURAM DISTRICT.
BY ADV SHRI.T.P SAJAN, SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 22941 OF 2019
PETITIONER:
SHIBU.P.V., AGED 45 YEARS
S/O LATE KUNJAPPA NIAR, WORKING AS EMPANELED
CONDUCTOR, KERALA STATE ROAD TRANSPORT
CORPORATION, KANNUR DEPOT AND RESIDING AT
THEERTHAM PADICKACHAL, ULIYIL P.O. - 670 702,VIA
MATTANNOOR, KANNUR DISTRICT.
BY ADV N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM DISTRICT,PIN-695
001.
2 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM
DISTRICT, PIN-695 023, REPRESENTED BY THE
MANAGING DIRECTOR.
3 THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, KANNUR
DEPOT, KANNUR P.O., KANNUR DISTRICT, PIN-670
001.
BY ADV SRI.T.P SAJAN, SC
SRI.JOSHY THANICKAMATTOM, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
WP(C) Nos.28461/2018 & con.cases
43
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 27756 OF 2018
PETITIONERS:
1 K.P. ASHOKAN, AGED 45 YEARS, S/O GOVINDAN,
CONDUCTOR, KSRTC, THALASSERY DEPOT AND RESIDING
AT KUNJIPPARAMBATH HOUSE, ELANGOTTU P.O.,
PANOOR, KANNUR, PIN - 670692
2 M.DINESHAN, AGED 44 YEARS
S/O. GOVINDAN, WORKING AS EMPANELLED CONDUCTOR,
KERALA STATE ROAD TRANSPORT CORPORATION,
THALASSERY DEPOT AND RESIDING AT CHANDAN
KUNNUMMAL HOUSE, MUDHIYANGA P.O., VIA
PATHAYAKUNNU, KANNUR DISTRICT 670691.
BY ADV UNNIKRISHNAN N.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM, PIN
- 695023 REPRESENTED BY THE CHAIRMAN & MANAGING
DIRECTOR.
3 THE ASSISTNAT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
THALASSERY 670 101.
SRI.T.P. SAJAN, SC.
SRI.JOSHY THANICKAMATTOM, GP.
WP(C) Nos.28461/2018 & con.cases
45
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 29337 OF 2018
PETITIONER/S:
C.P.JIBU, AGED 43 YEARS
S/O PRABHAKARAN, WORKING NOW AS EMPANELLED
CONDUCTOR, KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVOOR AND RESIDING AT
CHAVELIPADATH, KEDAMANGALAM NORTH PARAVOOR.P.O.,
ERNAKULAM DISTRICT-683513.
BY ADV N. UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
TRANSPORT(A) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT,THIRUVANATHAPURAM-695023
REPRESENTED BY THE CHAIRMAN & MANAGING DIRECTOR.
3 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, NORTH
PARAVOOR, PIN-683513.
BY ADV SRI.T.P SAJAN, SC
SRI.JOSHY THANICKAMATTOM,GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
WP(C) Nos.28461/2018 & con.cases
47
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 29922 OF 2018
PETITIONERS:
1 P.RAMADAS, AGED 49 YEARS
S/O M.R.PADMANABHAN, PAVARAZHIKATHU VEEDU,
ALUMOODU,
PULLICHIRA P.O., KOLLAM DISTRICT - 690 303,
(DRIVER, KSRTC, CHATHANNOOR DEPOT, KOLLAM).
2 N.PRAKASH, AGED 49 YEARS
SON OF NALINAKSHAN, NALINASADANAM,
CHIRIKKARATHAZHAM P.O., KOLLAM - 691 578,
(DRIVER, KSRTC, CHATHANNOOR DEPOT, KOLLAM).
BY ADV R. PUSHPANGATHAN PILLAI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY TO THE
GOVERNMENT, SECRETARIAT,THIRUVANANTHAPURAM
695001
2 THE STATE OF KERALA, REPRESENTED BY THE
SECRETARY,
TRANSPORT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
3 THE CHAIRMAN AND MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM - 695 023.
BY ADV SHRI.T.P SAJAN, SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
WP(C) Nos.28461/2018 & con.cases
49
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 31146 OF 2018
PETITIONERS:
1 VINCENT T., AGED 51 YEARS
S/O.A.TITUS, DRIVER GRADE II, KERALA STATE ROAD
TRANSPORT CORPORATION, VELLANAD DEPOT AND NOW
RESIDING AT V.S. BHAVAN, MEKKE NEDIYA VILA,
KADUKKAMOODU, URIAKODE.P.O., VELLANAD,
THIRUVANANTHAPURAM-695543.
2 B. UDAYAKUMAR, AGED 49 YEARS, S/O.BHASKARAN,
MECHANIC GR.II (BLACK SMITH), KERALA STATE ROAD
TRANSPORT CORPORATION, POOVAR AND RESIDING AT
SREE NILAYAM, KURUVIKKALA, KAMUKINCODE,
KODANGAVILA.P.O., THIRUVANANTHAPURAM-695123.
3 P.R. SANILKUMAR, AGED 47 YEARS
S/O.RAVEENDRAN, WORKING AS CONDUCTOR,
KERALA STATE ROAD TRANSPORT CORPORATION,
KAYAMKULAM, ALAPPUZHA DISTRICT AND RESIDING AT
MAYIKKAL VADAKKATHIL, MUTHUKULAM SOUTH.P.O.,
ALAPPUZHA-690506.
4 C. THANKARAJ, AGED 50 YEARS, S/O.CHELLAYYANAN,
DRIVER,
K.S.R.T.C., POOVAR AND RESIDING AT T.R.BHAVAN,
CHUNDAYKKADU, KAROD.P.O., KAROD,
THIRUVANANTHAPURAM-695506.
5 G. THULASI, AGED 52 YEARS, S/O.R. GOVINDAN,
CONDUCTOR,
K.S.R.T.C., KARUNAGAPPALLY DEPOT AND RESIDING AT
MANIMANGALAM, KUNNATHUR (EAST), KOLLAM - 610540.
6 M.P. SARAVANA, AGED 43 YEARS, S/O.M.V.
PARAMESWARAN,
CONDUCTOR GR.II, K.S.R.T.C., ANGAMALY DEPOT AND
RESIDING AT MULAMPILLY HOUSE, EAST KODUNGALLOOR,
MUSIC COLLEGE.P.O., ALUVA-683102.
WP(C) Nos.28461/2018 & con.cases
51
7 T ANILKUMAR, AGED 46 YEARS, S/O.THOBIDAS,
DRIVER,
K.S.R.T.C., NEDUMANGAD DEPOT, AND RESIDING AT
A.S. VILLA, KARINKADA, CHULLIMANOOR.P.O.,
THIRUVANANTHAPURAM-695541.
8 O.A.SUDHAKARAN, AGED 46 YEARS, S/O.O.P.ACHUDAN,
CONDUCTOR GR.II, K.S.R.T.C., GURUVAYOOR DEPOT
AND RESIDING AT OZHICHIRAYIL HOUSE, KADANGODE,
ERUMAPETTY, THRISUR-680584.
9 V.RADHAKRISHNAN, AGED 52 YEARS, S/O.VASUDEVAN,
DRIVER GR.II,K.S.R.T.C., KAYAMKULAM DEPOT
AND RESIDING AT KOTTOOR THARAYIL,
KAREELAKULANGARA.P.O., ALAPPUZHA-690572.
10 T.R. SURARAJ, AGED 51 YEARS, S/O.THANKARAJ,
DRIVER GR.II, VELLARADA DEPOT,
THIRUVANANTHAPURAM AND RESIDING AT T.R. HOUSE,
PATOM THALACKAL, MANOOR, DALUMUGHAM.P.O.,
THIRUVANANTHAPURAM-695125.
11 P.MOHANAN, AGED 47 YEARS, S/O.PRABHAKARAN,
DRIVER,
K.S.R.T.C., VELLARADA DEPOT AND
RESIDING AT KADAYARA PUTHENVEDU, KILIYOOR,
VELLARADA.P.O., THIRUVANANTHAPURAM - 695 505.
BY ADV N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA, REP BY THE SECRETARY TO THE
GOVERNMENT, TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM -695001.
2 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM-
695023, REPRESENTED BY THE CHAIRMAN AND MANAGING
DIRECTOR.
3 THE ASSISTANT TRANSPORT OFFICER, KERALA STATE
ROAD TRANSPORT CORPORATION, VELLANAD - 695543.
WP(C) Nos.28461/2018 & con.cases
52
4 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, POOVAR-
695525.
5 THE ASSISTANT TRANSPORT OFFICER, KERALA STATE
ROAD TRANSPORT CORPORATION, KAYAMKULAM-690572.
6 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
KATTAKKADA-695572.
7 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
KARUNAGAPPALLY-690518.
8 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
ANGAMALY-683572.
9 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
NEDUMANGAD-695541.
10 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
GURUVAYOOR-680101.
11 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
VELLARADA-695505.
BY ADV SHRI.T.P SAJAN, SC
SRI.JOSHY T.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 31141 OF 2018
PETITIONER:
SANEESH P.S, AGED 35 YEARS
S/O SASI, MECHANIC GR II, KERALA STATE ROAD
TRANSPORT CORPORATION, VAIKOM AND RESIDING AT
PADATHURUTHEL HOUSE, K S MANGALAM P O, VAIKOM,
KOTTAYAM DISTRICT-686608
SRI.N.UNNIKRISHNAN
SRI.PAULACHAN IYPE
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT(A) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001
2 KERALA STATE ROAD TRANSPORT CORPORATION
FORT, THIRUVANANTHAPURAM 695 023,
REPRESENTED BY THE CHAIRMAN AND MANAGING
DIRECTOR.
3 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
VAIKOM 686 141, KOTTAYAM DISTRICT.
BY ADV SHRI.T.P SAJAN, SC
SRI.JOSHY THANICKAMATTOM, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
WP(C) Nos.28461/2018 & con.cases
54
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 31132 OF 2018
PETITIONERS:
1 M.K. PRASANNAN, AGED 47 YEARS
S/O K.RAGHAVAN, EMPANELLED CONDUCTOR, K.S.R.T.C.
THALASSERRY, AND RESIDING AT THAYYIL HOUSE,
PERIARAYI POST, KANNUR DISTRICT- 670 001
2 RAGESH PANOLIL AGED 47 YEARS, S/O RAGHAVAN,
WORKING AS EMPANELLED CONDUCTOR, KERALA STATE
ROAD TRANSPORT CORPORATION, THALASSERY DEPOT AND
RESIDING AT PALLIKANDAM HOUSE, PINARAI P.O.,
KANNUR-670 741.
BY ADV N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REP. BY SECRETARY TO GOVERNMENT,
TRANSPORT(A)DEPARTMENT, GOVT. SECRETERIAT,
THIRUVANANTHAPURAM- 695 001
2 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM-
695023 REPRESENTED BY THE CHAIRMAN AND MANGING
DIRECTOR.
3 THE ASSISTANT TRANSPORT OFFICER, KERALA STATE
ROAD TRANSPORT CORPORATION, THALASSERY-670 101.
BY ADV SHRI.T.P SAJAN, SC
SRI.JOSHY THANICKAMATTOM, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
WP(C) Nos.28461/2018 & con.cases
56
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 32037 OF 2018
PETITIONERS:
1 SHIBU S., AGED 46 YEARS
S/O.SUNNY, CONDUCTOR GR. II,
KERALA STATE ROAD TRANSPORT CORPORATION, VIKAS
BHAVAN, THIRUVANANTHAPURAM AND RESIDING AT
VADAKKETHIL VEEDU, PATTOM P.O, KESAVADASAPURAM,
THIRUVANANTHAPURAM 695004
2 K.C. SHABU, AGED 47 YEARS, S/O. P.K. CHELLAPPAN,
CONDUCTOR GRADE II, KERALA STATE ROAD TRANSPORT
CORPORATION, VAIKOM AND RESIDING AT
KIZHAKKETHAIPRARAMBIL KALLARA SOUTH P.O.,
KOTTAYAM 686 064
3 B. BABU, AGED 48 YEARS, S/O. BALAN NAIR, DRIVER
GR.II,
KERALA STATE ROAD TRANSPORT CORPORATION,
CHANGANASSERY AND PARAYIL, PARAYIL KONATU HOUSE,
PONGHANADU, KILIMANOOR, KOLLAM - 692311
4 R.K. SANTHOSHKUMAR , AGED 50 YEARS
S/O. RAGHAVAN PILLAI, DRIVER GRADE II, KERALA
STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CENTRAL DEPOT AND RESIDING AT
AMBIKA BHAVAN, T.C, 21/538, KARAMANA P.O.,
THIRUVANANTHAPURAM - 695002
5 V. SAJEEVAN, AGED 46 YEARS
S/O. VASUDEVAN PILLAI, DRIVER GR. II KERALA
STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CENTRAL DEPOT THAMPANOOR AND
RESIDING AT USHA MANDIRAM, NEDUVELI, KONCHIRA
P.O., THIRUVANANTHAPURAM
BY ADV N.UNNIKRISHNAN
WP(C) Nos.28461/2018 & con.cases
58
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, 695001
2 KERALA STATE ROAD TRANSPORT
CORPORATION, TRANSPORT BHAVAN, FORT
THIRUVANANTHAPURAM 695023 REPRESENTED BY THE
CHAIRMAN AND MANAGING DIRECTOR.
3 THE ASSISTANT TRASNPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, VIKAS
BHAVAN, THIRUVANANTHAPURAM 695033
4 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, VAIKOM
686141
5 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
CHANGANASSERY 686101
6 THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVANANTHAPURAM CENTRAL DEPOT,
THIRUVANANTHAPURAM 695001
BY ADV SHRI.T.P SAJAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 34912 OF 2018
PETITIONER:
FRANCIS XAVIER, AGED 40 YEARS, S/O JOSEPH,
MECHANIC(GRADE -II), KERALA STATE ROAD TRANSPORT
CORPORATION (KSRTC), KAYAMKULAM DEPOT,
KAYAMKULAM - 690502.
(NOW ON LEAVE WITHOUT ALLOWANCE)
AND RESIDING AT - JOSE BHAVAN, GOVINDAMUTTOM P.
O,
KAYAMKULAM, ALAPPUZHA - 690527.
SRI.DIPU.R
SRI.K.S.BAIJU
SMT.K.P.SUSMITHA
SMT. DEVI KRIPA R.
SMT.DHANYA BABU
SMT.P.A.PRIYA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF TRANSPORT,
GOVERNMENT SECETARIAT,
THIRUVANANTHAPURAM - 695001
2 KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM-695023.
3 EXECTUTIVE DIRECTOR, (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM-
695023.
4 THE DISTRICT TRANSPORT OFFICER (DTO)
WP(C) Nos.28461/2018 & con.cases
60
KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
OFFICE OF THE DISTRICT TRANSPORT OFFICER,
ALAPPUZHA, ALAPPUZHA DEPOT, ALAPPUZHA-688001.
5 THE DISTRICT TRANSPORT OFFICER (DTO),
KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC),
OFFICE OF THE DISTRICT TRANSPORT OFFICER,
KAYAMKULAM, KAYAMKULAM DEPOT, KAYAMKULAM-690502.
SRI.DEEPU THANKAN, SC
SRI.JOSHY THANICKAMATTOM, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 37103 OF 2018
PETITIONER:
JIJI GEORGE, AGED 50 YEARS
S/O GEORGE, CONDUCTOR GRADE II, KERALA STATE
ROAD TRANSPORT CORPORATION, ERNAKULAM DEPOT AND
RESIDING AT THANNINILKUMTHADAM, POOZHIKOL-P O,
APANCHIRA, KADUTHURUTHY, KOTTAYAM- 686 604.
BY ADV N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM- 695 001.
2 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM-695023,
REPRESENTED BY THE CHAIRMAN AND MANAGING
DIRECTOR.
3 THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
ERNAKULAM-682011.
BY ADV SHRI.T.P SAJAN, SC
SRI.JOSHY THANICKAMATTOM, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
62
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 16TH DAY OF AUGUST 2022 / 25TH SRAVANA, 1944
WP(C) NO. 38643 OF 2018
PETITIONER:
I. NADARAJAN, AGED 56 YEARS
S/O. ISREAL, DRIVER GRADE-II (RETD),KERALA STATE
ROAD TRANSPORT CORPORATION, PARASSALA DEPOT AND
RESIDING AT KUNJCHUVETTUVILA VEEDU, KARODE P.O,
UCHHAKKADA VIA, THIRUVANANTHAPURAM-695506.
BY ADV N.UNNIKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
TRANSPORT (A) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM-
695023,REPRESENTED BY THE CHAIRMAN AND MANAGING
DIRECTOR.
3 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
PARASSALA-695502.
SRI.JOSHY THANICKAMATTOM, GP.
SRI.DEEPU THANKAN, SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.08.2022, ALONG WITH WP(C).28461/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.28461/2018 & con.cases
63
JUDGMENT
[WP(C) Nos.28461/2018, 2263/2019, 14430/2019, 14439/2019, 13142/2018, 15921/2018, 16113/2018, 16405/2018, 17493/2018, 17940/2018, 18674/2018, 18775/2018, 18888/2018, 20435/2018, 20507/2018, 20508/2018, 20600/2018, 20808/2018, 23309/2018, 24974/2018, 26001/2018, 22941/2019, 27756/2018, 29337/2018, 29922/2018, 31146/2018, 31141/2018, 31132/2018, 32037/2018, 34912/2018, 37103/2018, 38643/2018] The petitioners in these cases are or were working as drivers, conductors and mechanics in the Kerala State Road Transport Corporation (KSRTC) on temporary basis. They say that, in the year 2008, a bipartite Pay Revision agreement was entered into by the KSRTC and the Trade Unions of employees, wherein, a proposal was formulated to regularise provisional empaneled employees who had put in eight years of service, along with 120 days of duty per year.
2. The petitioners say that the Government initially approved this bipartite agreement, but that when it issued an order dated 22.12.2011 - a copy of which is on record as Ext.P2 in W.P.(C) No.16113/2018 - it modified the conditions for regularisation as being ten years of service, but without any stipulation of number of days of duty every year. They say WP(C) Nos.28461/2018 & con.cases 64 that the KSRTC, nevertheless, issued an order dated 11.04.2012, imposing certain other conditions, including the requirement of 120 days of duty a year; and that this was challenged by some persons through W.P.(C) No.8301/2013 & connected cases, which led to the judgment of this Court reported as Suresh Kumar v. State of Kerala [2013 (2) KLT 258], wherein, it was declared that the KSRTC cannot impose any additional conditions than what has been stipulated by the Government in their order dated 22.12.2011.
3. The petitioners submit that even though the KSRTC challenged the afore judgment in Writ Appeal No.803/2013, they did not pursue it and withdrew it; but approached the Government for a clarification, which led to its order dated 21.11.2013, whereby, the condition of 120 days of duty per year in addition to the ten years of regular service as on 21.12.2011 was incorporated.
4. The petitioners say that, in the meanwhile, based on Suresh Kumar (supra), they were all regularised in the services of the KSRTC on the strength of individual judgments they obtained; and assert that such judgments are still in force and had not been appealed against by the KSRTC. They say that, however, the KSRTC then filed a review petition against WP(C) Nos.28461/2018 & con.cases 65 Suresh Kumar (supra), which was dismissed; against which, W.A.No.354/2014 was filed, which also ended in dismissal.
5. The petitioners then explain that the KSRTC took up the matter to the Hon'ble Supreme Court in Civil Appeal No.4435-4438/2017, which culminated in an order dated 24.03.2017 - a copy of which is on record as Ext.P17 in W.P. (C) No.16113/2018 - which approved the stand of the Government and the KSRTC in imposing an additional condition; but argue that this could not have been made applicable to them, since they were regularised prior to the said order and also because, as stated above, their judgments obtained against the KSRTC still remain in force.
6. The petitioners, however, allege that in spite of this, the KSRTC brought out its order dated 02.05.2018 - produced as Ext.P20 along with W.P.(C) No.16113/2018 - terminating their services, without giving them an opportunity of being heard and without even explaining why such a drastic step had been taken.
7. The petitioners thus pray that the said order of the KSRTC be set aside and their regularisation earlier granted be declared to be still in effect; thus, they being entitled to all service and pensionary benefits, as the case may be. WP(C) Nos.28461/2018 & con.cases 66
8. I have heard the various counsel appearing for the petitioners in these cases; Sri.Deepu Thankan - learned standing counsel for the KSRTC and Sri.Joshy Thannickamattom - learned Government Pleader appearing for the official respondents.
9. Sri.B.S.Swathikumar, Sri.K.P.Rajeevan, Sri.N.Unnikrishnan, Smt.Parvathy Menon and Sri.Deepu R. learned counsel for some of the petitioners in these matters, vehemently argued that the termination of service ordered by the KSRTC as regards their clients, is egregiously improper because, as already contended above, they had all obtained individual judgments from this Court, which are still in force. They asserted that the modus operandi adopted by the KSRTC in defeating the legitimate vested rights of their clients was by filing an appeal against Suresh Kumar (supra) alone, but without impugning any other judgments subsequently obtained by them and based on which they had all been regularised.
They pointed out that Suresh Kumar (supra) was, in fact, approved by the learned Division Bench, as is evident from Ext.P16 judgment produced along with W.P.(C) No.16113/2018, making it clear that the Government Order dated 21.11.2013 would not affect cases from which the said Writ Appeal had WP(C) Nos.28461/2018 & con.cases 67 arisen. They, however, conceded that the Hon'ble Supreme Court, thereafter, issued Ext.P17 order - produced along with W.P.(C) No.16113/18, approving the imposition of additional conditions for regularisation; but predicated that such contentions cannot operate retrospectively and hence that the impugned order of the KSRTC in these matters are illegal and unlawful. They concluded their submissions saying that, in any event, going by the well recognised principles of jurisprudence, judgments obtained by individual petitioners earlier, which have not been appealed against by the KSRTC, still will inure to them all the benefits as per the directions therein; and therefore, that none of their clients could have been terminated from service, based on the order of the Hon'ble Supreme Court, since it only relates to one of the cases and not to all.
10. Sri.Deepu Thankan - learned standing counsel for the KSRTC, responded to the afore contentions saying that persons like the petitioners, normally, would not have obtained any right for being regularised, except under the Bipartite Settlement entered into by the KSRTC with their Unions on 28.11.2008. He submitted that this Bipartite Agreement did not obtain force until such time as the concurrence of the WP(C) Nos.28461/2018 & con.cases 68 Government had been obtained; and that when they granted such through their order dated 22.12.2011, the condition imposed was that all the persons should have a minimum of ten years of service as on 21.12.2011. He submitted that when the Corporation thereafter imposed a condition of 120 days of duty per year in addition to the afore, it was challenged in Suresh Kumar (supra), quashing the said condition. He argued that, nevertheless, a right had been reserved to his client in Suresh Kumar (supra) to approach the Government for clarification, which led to the Government Order dated 21.11.2013, incorporating the condition of 120 days of duty per year, with effect from 21.12.2011, as ordered by them in their earlier order dated 22.12.2011. He contended that even though a learned Division Bench of this Court, in W.A.No.354/2014, had declared that the additional stipulation of 120 days of duty by the Government could not apply to any person regularised prior to the date, it was found to be without favour by the Hon'ble Supreme Court in its order dated 24.03.2017 in the aforementioned Civil Appeals, declaring limpidly that the employer was at liberty to impose any condition for regularisation and that the employee cannot have any case against the same.
WP(C) Nos.28461/2018 & con.cases 69
11. Sri.Deepu Thankan argued that, therefore, once the Hon'ble Supreme Court made declarations to the afore effect, it has a binding effect on all persons under Article 141 of the Constitution of India de hors the fact that they had obtained individual judgments from this Court, against which the KSRTC did not prefer individual appeals. He asserted that this was unnecessary and that when the Hon'ble Supreme Court declared the law affirmatively, finding the conclusions of the learned Division Bench in W.A.No.354/2014 to be without favour, the KSRTC was wholly without error in having issued the orders impugned in these writ petitions, terminating the services of all those persons who did not have 120 days of duty per year until 21.12.2011. He thus prayed that these writ petitions be dismissed.
12. Sri.Joshy Thannickamattom - learned Government Pleader, adopted most of the above submissions of Sri.Deepu Thankan; adding that the petitioners or any other person similarly situated cannot dictate either to the Government or to the KSRTC the manner in which their regularisation ought to be ordered. He submitted that when the Hon'ble Supreme Court has declared, without leaving any room for doubt, that the conditions imposed by the Government through their order WP(C) Nos.28461/2018 & con.cases 70 were without error, none of the petitioners could have sought for regularisation, unless they satisfied both of them as on 21.12.2011. He also thus prayed that these writ petitions be dismissed.
13. An assessment of the rival contentions as afore renders it rather luculent that the declarations by the Hon'ble Supreme Court is to the effect that any person who sought regularisation in the KSRTC ought to have satisfied the twin condition of ten years of service and 120 days of duty per year.
There can be no doubt about this because, when a learned Division Bench of this Court, in W.A.No.354/2014, found otherwise, the Hon'ble Supreme Court stepped in and held that the said view cannot be upheld.
14. To make the position further clear, I deem it appropriate to extract the holdings of the learned Division Bench in W.A.No.354/2014, as also the order of the Hon'ble Supreme Court in Civil Appeal No.4435/4438/2017 as under:
(a) The relevant extracts of judgment in W.A.No.354/2014:
"The provision in G.O.(MS)No.105/2013/Tran dated 21.11.2013 that the Chairman and Managing Director should verify and satisfy the conditions as to the minimum 120 days' duty per year operates only from 21.11.2013 and would not affect cases from which these writ appeals arise. To exclude uncertainty, we have also WP(C) Nos.28461/2018 & con.cases 71 looked into Section 34 of the Road Transport Corporation Act, 1950. That provision enables the Government to issue instructions. Issuance of instructions is provided for in that statutory provision to empower the State Government to issue general instructions to be followed by the Corporation. Such instructions may include directions relating to the recruitment, conditions of service and training of its employees, wages to paid to the employees, reserves to be maintained by it and disposal of its profits or stocks. That power is primarily one to issue instructions and not to frame Rules or Regulations, for which, authority has to be traced to Sections 44 and 45 of the Act. The power to issue instructions of general nature is essentially the power to guide in present and in future and not to turn topsy-turvy or to put at jeopardy, situations already obtained. The distinction between an authorized exercise of statutory power and exercise of delegated legislation on the one hand vis-a-vis, the scope of a primary legislation, points to this conclusion."
(b) The order of the Hon'ble Supreme Court in Civil Appeal No.4435/4438/2017:
"Leave granted.
Heard learned counsel for the parties. As per the Government Order dated 21 11 2013, the employees seeking regularisation are required to have 120 days of minimum period of service in a year. The High Court has held that this requirement cannot be applied to persons already working prior to the date of the said order We are unable to uphold the view of the High Court before granting regularisation appropriate conditions for regularisation can be laid down even for employees already working.
Accordingly, we set aside the impugned order. The appeals are allowed accordingly."
15. A reading of the afore two extracted portions of the judgment and order respectively render it irrefragable that the WP(C) Nos.28461/2018 & con.cases 72 declarations of the Hon'ble Supreme Court certainly would bind every person, including the petitioners, whether they had obtained individual judgments from this Court or otherwise;
and whether they have been appealed against by the KSRTC or otherwise. This is because, when the Hon'ble Supreme Court said that the view of the High Court cannot appeal to them -
which was that the Government order dated 21.11.2013 would only have prospective effect - it is needless to say further that even those petitioners who had been regularised between the judgment of this Court in Suresh Kumar (supra) and the said order, would also come within its compass. There can be no escape for the petitioners from this, going by the unambiguous holdings of the Supreme Court as extracted above.
16. That being said, when one examines the order of the Government dated 21.11.2013 - which is produced as Ext.P15 in W.P.(C) No.16113/2018 - it is clear that the condition of a minimum 120 days duty per year is "specifically incorporated in condition No.7 of the Government Order" dated 22.12.2011.
Obviously, therefore, this condition would also relate back to the same order. To paraphrase, any person would have had to satisfy the consequent twin conditions of ten years of service and 120 days of duty per year as on 21.11.2011 for obtaining WP(C) Nos.28461/2018 & con.cases 73 any benefit thereunder.
17. That being said, the only surviving question is whether the petitioners had been notified of the intention of the KSRTC to remove them from service, purportedly under the directions of the Hon'ble Supreme Court extracted above.
18. Sri.Deepu Thankan unreservedly admits, to a pointed question from this Court, that no such opportunity had been granted and that the KSRTC had verified the service book of each of the employees to find that they had not satisfied the second condition, namely, that they should have worked for 120 days per year until 21.12.2011.
19. I am afraid that the afore explanation of Sri.Deepu Thankan would not be sufficient because, when a drastic step of terminating a person from service - and that too after having given them regularisation from the KSRTC themselves - is thought of subsequent to Suresh Kumar (supra), they ought to have been notified and given opportunity of being heard, particularly as to the number of days they had worked in the KSRTC every year prior to 21.12.2011. This is an aspect in the realm of facts and which could have been decided and ascertained only after individual persons have been given opportunity of establishing that they had put in 120 days of WP(C) Nos.28461/2018 & con.cases 74 duty every year until 21.12.2011.
20. This is more so because, many of the petitioners in this batch of cases assert that they can establish and demonstrate that they have put in 120 days of duty every year until 21.12.2011; and hence denial of such an opportunity to them, before the issuance of orders impugned in these cases is certainly illegal and unlawful.
21. In the afore circumstances and since the KSRTC also admits that no opportunity of being heard had been offered to the petitioners before the orders terminating their services had been issued, I dispose of these writ petitions with the following directions:
(a) The impugned orders of the KSRTC, terminating the services of the petitioners, are hereby set aside.
(b) The competent Authority of the KSRTC is directed to intimate the petitioners and to afford them specific dates for hearing; on which day, they will be entitled to produce every document in their possession to establish that they had put in ten years of service and had served 120 days of duty every year until 21.12.2011.
(c) In the event any of the petitioners are in possession of either inadequate documents to prove the above, or do not WP(C) Nos.28461/2018 & con.cases 75 have them in their possession on account of the efflux of time, their case will be considered based on their Service Books along with Voucher of payment, Attendance Register, Check Sheet Register, Cash Counter Register, Rack Issue Register, which shall also be shown to them by the competent Authority of the KSRTC, with an opportunity to them to verify its contents; to ascertain the actual days served by them every year until 21.12.2011. The afore exercise shall be completed by the KSRTC within a period of six months from the date of receipt of a copy of this judgment.
(d) If, through the afore exercise, any of the petitioners are found to have put in ten years of service and 120 days of duty every year until 21.12.2011, then their regularisation shall be ordered by the KSRTC in terms of law, without any avoidable delay but not later than three months therefrom.
(e) Axiomatically, if the KSRTC is to find that the petitioners or any of them do not satisfy the aforementioned twin criteria, then they will have the competence to issue appropriate termination orders with effect from the relevant dates.
(f) It goes without saying that if there is any case among these batch in which the services of the petitioners are WP(C) Nos.28461/2018 & con.cases 76 conceded to have been more than ten years and 120 days of duty per year until 21.12.2011, then the afore enquiry need not be affected against them and they shall be granted the benefit of regularisation in terms of the Government Order aforementioned, within a period of two months from the date of receipt of a copy of this judgment.
(g) Finally, as regards those petitioners who have attained the age of superannuation, the benefits consequent to the afore exercise shall also lead to necessary pensionary benefits and other emoluments, as may be entitled to those who have been in service at the relevant time. As far as persons who already died, the benefits entitled to their families shall also be disbursed in the same manner.
Sd/- DEVAN RAMACHANDRAN JUDGE stu WP(C) Nos.28461/2018 & con.cases 77 APPENDIX OF WP(C) 2263/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE MEMORANDUM NO.E1/2030/18/KCDE DATED 7.4.2018 ISSUED TO THE 1ST PETITIONER EXHIBIT P1(A) TRUE COPY OF THE MEMORANDUM NO.E1/2030/18/KCDE DATED 7.4.2018 ISSUED TO THE 2ND PETITIONER EXHIBIT P2 A TRUE COPY OF THE ORDER NO.PL16/01/4915/12 DATED 2.5.2018 EXHIBIT P3 A TRUE COPY OF THE F.O.(MS) NO.78/2011/TRAN. DATED 22.12.2011 ISSUED BY THE 2ND RESPONDENT EXHIBIT P4 TRUE COPY OF THE ATTENDANCE CERTIFICATE DATED 07.12.2013 TO THE 1ST PETITIONER EXHIBIT P4 TRUE COPY OF THE ATTENDANCE CERTIFICATE DATED 12.7.2013 EXHIBIT P5 A TRUE COPY OF THE CLARIFICATORY GOVERNMENT ORDER G.O.(MS) NO.5/2013/TRAN. DATED 21.11.2013 EXHIBIT P6 A TRUE COPY OF THE ORDER IN SPECIAL LEAVE PETITION TO APPEAL (C) NO.18803-18806/2014 DATED 24.3.2017 EXHIBIT P7 A TRUE COPY OF THE COMMON JUDGMENT DATED 24.10.2017 IS ONE OF THE WPC.33245/2017 WP(C) Nos.28461/2018 & con.cases 78 APPENDIX OF WP(C) 14430/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 21/08/2015.
EXHIBIT P2 A TRUE COPY OF ORDER DATED 08/05/2018 IN DATED MOVED CRL.M.C.NO.807/2018 ISSUED BY THE HON'BLE COURT OF VACATION JUDGE (ADDITIONAL SESSIONS JUDGE II), THIRUVANANTHAPURAM.
EXHIBIT P3 A TRUE COPY OF ORDER NO.V.L.E.4-003243/18 DATED 17/04/2018 ISSUED BY THE THIRD RESPONDENT.
EXHIBIT P4 A TRUE COPY OF INTERIM ORDER DATED 13/09/2018 IN W.P.(C) NO.26001/2018 (JACOB, J.VS.STATE OF KERALA & OTHERS).
EXHIBIT P5 A TRUE COPY OF MEMORANDUM NO.
PL16/014915/12 DATED 02/05/2018 ALONGWITH LIST OF 141 EMPLOYEES.
EXHIBIT P6 A TRUE COPY OF REPRESENTATION DATED 24/05/2018 SUBMITTED BEFORE THE SECOND RESPONDENT.
WP(C) Nos.28461/2018 & con.cases 79 APPENDIX OF WP(C) 14439/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE CASH RECEIPT NO. CM 46445 DATED 20.11.1997 EXHIBIT P2 A TRUE COPY OF ATTENDANCE DETAILS DURING THE PERIOD FROM 1997 TO 2015 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P3 A TRUE COPY OF THE STATEMENT OF ATTENDANCE DETAILS MAINTAINED BY THE PETITIONER EXHIBIT P4 A TRUE COPY OF THE CLAUSE XLVI GENERAL MATTERS OF SUB CLAUSE (5) OF THE BILATERAL AGREEMENT DATED 28.11.2008.
EXHIBIT P5 A TRUE COPY OF G.O. MS NO. 78/2011/TRAN DATED 22.12.2011.
EXHIBIT P6 A TRUE COPY OF DECISION IN SURESH KUMAR VS.
STATE OF KERALA 2013 (2) KLT 258.
EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 18.3.2015 IN WPC NO. 8483/2015 (1) EXHIBIT P8 A TRUE COPY OF MEMORANDUM NO. PL 12/025739/2008 DATED 21.8.2015.
EXHIBIT P9 A TRUE COPY OF THE ORDER NO. PL 16/014915/12 DATED 29.6.2015.
EXHIBIT P10 A TRUE COPY OF G.O. MS NO. 5/2001/TRAN.
DATED 15.2.2001.
EXHIBIT P11 A TRUE COPY OF G.O. MS NO. 9/2001/TRAN.
DATED 5.3.2001.
EXHIBIT P12 A TRUE COPY OF JUDGMENT DATED 29.1.2009 IN WPC NO. 2393/2009 (1) AND CONNECTED CASES THE MANGING DIRECTOR, KSRTC VS SRI. JOHNSON DAVID AND OTHERS.
WP(C) Nos.28461/2018 & con.cases 80 EXHIBIT P13 A TRUE COPY OF THE G.O. MS NO.
105/2013/TRAN DATED 21.11.2013.
EXHIBIT P14 A TRUE COPY OF ORDER DATED 24.3.2017 IN CIVIL APPEALS NO. 4435-4438/2017.
EXHIBIT P15 A TRUE COPY OF REPRESENTATION DATED 7.12.2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES ASSOCIATION CITU EXHIBIT P16 A TRUE COPY OF G.O. MS NO. 129/2018/TRAN.
DATED 26.3.2018.
EXHIBIT P17 A TRUE COPY OF ORDER NO. PL.16/014915/12 DATED 2.5.2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P18 A TRUE COPY OF THE INTERIM ORDER DATED 13.9.2018 IN WPC NO. 26001/2018 JACOB J. VS STATE OF KERALA AND OTHERS.
EXHIBIT P19 A TRUE COPY OF LETTER DATED 30.11.2019 ALONG WITH ATTENDANCE DETAILS OF THE PETITIONER.
WP(C) Nos.28461/2018 & con.cases 81 APPENDIX OF WP(C) 13142/2018 PETITIONER EXHIBITS EXHIBIT P1- TRUE COPY OF THE JUDGMENT IN W.P. (C)NO.26789/2014 DATED 16/10/2014.
EXHIBIT P2- TRUE COPY OF THE ORDER IN R.P.NO.998/2014 IN W.P.(C)NO.26789/2014 DATED 16/12/2014.
EXHIBIT P3- TRUE COPY OF THE ORDER WITH NO.PL16/014915/2012, THIRUVANANTHAPURAM DATED 17/04/2015.
EXHIBIT P4- TRUE COPY OF THE REPRESENTATION DATED 23/11//2017.
EXHIBIT P5- TRUE COPY OF THE POSTAL RECEIPT WITH NO.EL 0347903391N.
EXHIBIT P6- TRUE COPY OF THE TRACK CONSIGNMENT RECEIPT WITH CONSIGNMENT NO.EL 034790339IN OBTAINED FROM THE WEBSITE OF DEPARTMENT OF POSTS.
EXHIBIT P7- TRUE COPY OF COMMUNICATION WITH NO.TRANS-
A3/389/2017-TRANS, DATED 19/12/2017. WP(C) Nos.28461/2018 & con.cases 82 APPENDIX OF WP(C) 15921/2018 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER NO.
PL16/01/4915/12, DATED 02.05.2018 ALONG WITH A CONSOLIDATED LIST OF 141 REGULAR EMPLOYEES WORKING IN DIFFERENT DEPOTS OF THE KSRTC.
EXHIBIT P2 TRUE COPY OF THE ORDER G.O(P)NO.129/2018/TRAN. DATED 26.03.2018 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE G.O(MS)NO.78/2011/TRANS, DATED 22.12.2011 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE G.O(MS)NO.105/2013/TRAN., DATED 21.11.2013 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 17.01.2014 IN RP NOS.1031 & 1032/2013 PASSED BY THIS HON'BLE COURT.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT IN W.A. NO.340/2014, DATED 12.03.2014 AND CONNECTED CASES, PASSED BY THIS HON'BLE COURT.
EXHIBIT P7 TRUE COPY OF THE ORDER IN SPECIAL LEAVE PETITION TO APPEAL (C) NOS.18803/18806/2014, DATED 24.03.2017 PASSED BY THE HON'BLE SUPREME COURT.
EXHIBIT P8 TRUE COPY OF THE COMMON JUDGMENT DATED 24.10.2017 IN ONE OF THE WPC NO.33245/2017 PASSED BY THIS HON'BLE COURT.
RESPONDENTS' EXHIBITS:
EXHIBIT R2(A) TRUE COPY OF THE RELEVANT PAGE OF THE BY PARTITE SETTLEMENT DATED 28.11.2008 WHICH IS APPROVED BY THE GOVERNMENT AS PER G.O. WP(C) Nos.28461/2018 & con.cases 83 (P)NO.26/2009 TRANS DATED 13.02.2009 EXHIBIT R2(B) TRUE COPY OF THE CIRCULAR DATED 11.04.2012 ISSUED TO THE CORPORATION EXHIBIT R2(C) TRUE COPY OF THE MEMORANDUM DATED 19.05.2017 VIDE REF.NO.PL16/004985/2017 ISSUED BY CORPORATION EXHIBIT R2(D) TRUE COPY OF THE MEMORANDUM DATED 11.10.2017 VIDE REF.NO.PL16/004985/2017 ISSUED BY CORPORATION EXHIBIT R3(E) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF.NO.PL16/004985/2018 DATED 03.12.2018 WP(C) Nos.28461/2018 & con.cases 84 APPENDIX OF WP(C) 16113/2018 PETITIONER EXHIBITS EXHIBIT-P1 TRUE COPY OF THE RELEVANT PAGE OF CLAUSE XLVI - GENERAL MATTERS - SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28/11/2008 EXHIBIT-P2 TRUE COPY OF THE G.O(MS) 78/2011/TRAN DATED 22/12/2011 EXHIBIT-P3 TRUE COPY OF THE MEMORANDUM NO. PL 12/025739/08 DATED 11/04/2012 EXHIBIT-P4 TRUE COPY OF THE DECISION IN SURESH KUMAR V. STATE OF KERALA (2013 (2) KLT 258 EXHIBIT-P5 TRUE COPY OF THE REPRESENTATION DATED 15/03/2013 FILED BEFORE THE 2ND RESPONDENT EXHIBIT-P6 TRUE COPY OF THE EXTRACT OF ATTENDANCE DETAILS DATED 13/03/2013 EXHIBIT-P7 TRUE COPY OF THE ORDER NO. PL 16/014915/2012 DATED 12/06/2013 EXHIBIT-P8 TRUE COPY OF THE OUT PATIENT RECORD NO. OP 80569/09 (CASUALITY) DATED 05/04/2009 ISSUED TO THE PETITIONER EXHIBIT-P9 TRUE COPY OF THE JUDGMENT DATED 12/09/2013 IN W.P(C) 22891/2013 EXHIBIT-P10 TRUE COPY OF THE ORDER NO. PL 16/014915/2012 DATED 16/12/2013 EXHIBIT-P11 TRUE COPY OF THE JUDGMENT DATED 03/02/2015 IN W.P(C)3275/2015 EXHIBIT-P12 TRUE COPY OF THE MEMORANDUM NO. PL 12/025739/2008 DATED 25/06/2015 ISSUED TO THE PETITIIONER EXHIBIT-P13 TRUE COPY OF THE JUDGMENT DATED 19/12/2014 WP(C) Nos.28461/2018 & con.cases 85 IN W.P(C) 34507/2014 EXHIBIT-P14 TRUE COPY OF THE JUDGMENT DATED 28/11/2014 IN W.P(C) 30691/2014 EXHIBIT-P15 TRUE COPY OF THE G.O(MS) 105/2013/TRAN DATED 21/11/2013 EXHIBIT-P16 TRUE COPY OF THE JUDGMENT DATED 12/03/2014 IN W.A 339/2014 EXHIBIT-P17 TRUE COPY OF THE ORDER DATED 24/03/2017 IN CIVIL APPEAL NO. 4435-3348/2017 EXHIBIT-P18 TRUE COPY OF THE REPRESENTATION DATED 07/12/2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPROT EMPLOYEES ASSOCIATION (CITU) EXHIBIT-P19 TRUE COPY OF THE G.O(MS) 129/2018/TRAN.
DATED 26/03/2018 EXHIBIT-P20 TRUE COPY OF THE ORDER NO. PL. 16/014915/12 DATED 02/05/2018 ALONG WITH A LIST OF 141 EMPLOYEES EXHIBIT-P21 TRUE COPY OF THE ORDER NO. E2/1624/18/VZM DATED 07/05/2018 EXHIBIT-P22 TRUE COPY OF THE LETTER DATED 03/10/2018 SUBMITTED TO THE THIRD RESPONDENT.
EXHIBIT-P23 TRUE COPY OF THE LETTER DATED 17/09/2018 SUBMITTED BY THE PETITIONER.
EXHIBIT-P24 TRUE COPY OF THE APPLICATION DATED 22/09/2018 SUBMITTED UNDER RIGHT TO INFORMATION ACT.
EXHIBIT-P25 TRUE COPY OF THE LETTER DATED 09/10/2018 SUBMITTED TO THE SUPERINTENDENT (GENERAL), KSRTC, VIZHINJAM UNIT.
EXHIBIT-P26 TRUE COPY OF ATTENDANCE DETAILS FOR THE PERIOD FROM 2000 TO 2011 FURNISHED BY THE PETITIONER AS MENTIONED IN EXT.P22 WP(C) Nos.28461/2018 & con.cases 86 EXHIBIT-P27 TRUE COPY OF EXTRACT OF ATTENDANCE FOR THE YEAR 2002, 2007 AND 2009 DATED 23.10.2018 ISSUED BY PUBLIC INFORMATION OFFICER, KSRTC, VIZHINJAM RESPONDENTS' EXHIBITS:
EXHIBIT R2(A) TRUE COPY OF THE MEMORANDUM DATED 19.05.2017 VIDE REF.NO.PL16/004985/2017 ISSUED BY CORPORATION EXHIBIT R2(B) TRUE COPY OF THE MEMORANDUM DATED 11.10.2017 VIDE REF.NO.PL16/004985/2017 ISSUED BY CORPORATION EXHIBIT R2(C) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF.NO.PL16/004985/2018 DATED 11.12.2018 WP(C) Nos.28461/2018 & con.cases 87 APPENDIX OF WP(C) 16405/2018 PETITIONER EXHIBITS EXHIBIT P1: TRUE COPY OF ORDER NO.PL16/014915/12,DATED 02/05/2018 ALONG WITH A CONSOLIDATED LIST OF 141 REGULAR EMPLOYEES WORKING IN DIFFERENT DEPOTS OF THE KSRTC.
EXHIBIT P2: TRUE COPY OF THE ORDER G.O.(P) NO.129/2018/TRAN. DATED 20/03/2018 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P3: TRUE COPY OF THE G.O.(MS) NO.78/2011/TRANS.
DATED 22/12/2011 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P4: TRUE COPY OF THE G.O.(MS) NO.105/2013/TRAN.
DATED 21/11/2013 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P5: TRUE COPY OF THE ORDER DATED 17/01/2014 IN R.P.NOS.1031 & 1032/2013 PASSED BY THIS HON'BLE COURT.
EXHIBIT P6: TRUE COPY OF THE JUDGMENT IN W.A.NO.340/2014, DATED 12/03/2014 AND CONNECTED CASES, PASSED BY THIS HON'BLE COURT.
EXHIBIT P7: TRUE COPY OF THE ORDER IN SPECIAL LEAVE PETITION TO APPEAL (C) NOS.18803- 18806/2014, DATED 24/03/2017 PASSED BY THE HON'BLE SUPREME COURT.
EXHIBIT P8: TRUE COPY OF THE COMMON JUDGMENT DATED 24/10/2017 IN ONE OF THE WPC.NO.33245/2017 PASSED BY THIS HON'BLE COURT.
RESPONDENT EXHIBITS EXHIBIT R2(A) TRUE COPY OF THE RELEVANT PAGE OF THE PARTITE SETTLEMENT DATED 28-11-2008 WHICH IS APPROVED BY THE GOVERNMENT AS PER GO(P) NO. 29/2009 TRANS DATED 13-9-2009. WP(C) Nos.28461/2018 & con.cases 88 EXHIBIT R2(B) TRUE COPY OF THE CIRCULAR DATED 11-4-2012 ISSUED TO THE CORPORATION.
EXHIBIT R2(C) TRUE COPY OF THE MEMORANDUM DATED 19-5-2017 VIDE REF.NO.PL16/ 004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2(D) TRUE COPY OF THE MEMORANDUM DATED 11-10- 2017 VIDE REF.NO.PL16/ 004985/2017 ISSUED BY CORPORATION.
EXHIBIT R3(e) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR(ADMINISTRATION) VIDE REF.NO.PL16/004985/2017 DATED 1-12-2018 WP(C) Nos.28461/2018 & con.cases 89 APPENDIX OF WP(C) 17493/2018 PETITIONER EXHIBITS EXHIBIT P1: A TRUE COPY OF RECEIPT NO.61515 DATED 23.05.1994.
EXHIBIT P2: A TRUE COPY OF MEDICAL CERTIFICATE DATED 01.07.2011.
EXHIBIT P3: A TRUE COPY OF CASH RECEIPT NO.AD 23353 DATED 15.07.2011.
EXHIBIT P4: A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-GENERAL MATTERS SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.1.2008.
EXHIBIT P5: A TRUE COPY OF G.O.(MS) NO.78/2011/TRAN/DATED 22.12.2011 EXHIBIT P6: A TRUE COPY OF MEMORANDUM NO.PL.12/025739/08 DATED 11.04.2012 EXHIBIT P7: A TRUE COPY OF DECISION IN SURESH KUMAR VS. STATE OF KERALA(2013 (2) KLT 258) EXHIBIT P8: A TRUE COPY OF REPRESENTATION DATED 19.11.2012.
EXHIBIT P9: A TRUE COPY OF THE LETTER DATED 01.10.2013 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER (HEAD OFFICE) AND ADMINISTRATIVE OFFICER WITH THE ENQUIRY REPORT EXHIBIT P10: A TRUE COPY OF JUDGMENT DATED 18.03.2013 IN W.P.(C) NO.7437/2013.
EXHIBIT P11: A TRUE COPY OF PROCEEDINGS SHEET DATED 04.05.2013 ISSUED UNDER RIGHT TO INFORMATION.
EXHIBIT P12: A TRUE COPY OF ORDER NO.PL16/014915 DATED 12.06.2013.
WP(C) Nos.28461/2018 & con.cases 90 EXHIBIT P13: A TRUE COPY OF JUDGMENT DATED 11.11.2013 IN W.P.(C). NO.26648/2013-E EXHIBIT P14: A TRUE COPY OF ORDER NO.PL 16/014915/12 DATED 30.01.2014.
EXHIBIT P15: A TRUE COPY OF ORDER NO.PL. 16/014915/12 DATED 14.07.2014 ISSUED BY THE SECOND RESPONDENT EXHIBIT P16: A TRUE COPY OF JUDGMENT DATED 17.07.2014 IN CON. CASE NO.681/2014.
EXHIBIT P17: A TRUE COPY OF MEMORANDUM NO.PL12/025739/2008 DATED 30.07.2014.
EXHIBIT P18: A TRUE COPY OF G.O.(MS)NO.129/2018/TRAN DATED 26.03.2018.
EXHIBIT P19 A TRUE COPY OF ORDER NO.PL16/014915/12 DATED 02.05.2018 ALONG WITH LIST.
EXHIBIT P20 A TRUE COPY OF REPRESENTATION DATED 26.11.2018 SUBMITTED BY THE PETITIONERS BEFORE THE THIRD RESPONDENT.
RESPONDENTS' EXHIBITS:
EXHIBIT R2(A) TRUE COPY OF THE MEMORANDUM DATED 19-5- 2017 VIDE REF.NO.PL16/ 004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2(B) TRUE COPY OF THE MEMORANDUM DATED 11-10- 2017 VIDE REF.NO.PL16/ 004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2(C) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR(ADMINISTRATION) VIDE REF.NO.PL16/004985/2017 DATED 3-12-2018 WP(C) Nos.28461/2018 & con.cases 91 APPENDIX OF WP(C) 17940/2018 PETITIONER EXHIBITS EXHIBIT P1 1ST PETITIONER BY THE DISTRICT TRANSPORT OFFICER, THIRUVANANTHAPURAM CITY DEPOT EXHIBIT P1A A TRUE COPY OF ATTENDANCE DETAILS DATED
27.8.2012 ISSUED TO THE 2ND PETITIONER BY THE DISTRICT TRANSPORT OFFICER, THIRUVANANTHAPURAM CITY EXHIBIT P2 TRUE COPY OF GOVT. ORDER DATED 22.12.2011 EXHIBIT P3 A TRUE COPY OF JUDGMENT REPORTED IN 2013(2) KLT 258 EXHIBIT P4 A TRUE COPY OF GO(MS) NO 105/2013/TRAN DATED 21.11.2013 EXHIBIT P5 A TRUE COPY OF JUDGMENT DATED 12.3.2014 IN WA NO 339/2014 EXHIBIT P6 A TRUE COPY OF JUDGMENT DATED 10.12.2014 IN WPC NO 33268/2014 EXHIBIT P7 A TRUE COPY OF ORDER NO. PL 12/025739/2008 DATED 11.5.2015 EXHIBIT P8 A TRUE COPY OF JUDGMENT DATED 25.5.2015 IN WPC NO 9526/2015 EXHIBIT P9 A TRUE COPY OF ORDER NO. PL 16/014915/12 DATED 12.11.2015 REGULARIZING THE SERVICE OF THE 1ST PETITIONER EXHIBIT P10 A TRUE COPY OF JUDGMENT DATED 25.8.2016 IN WA NO 1626/2016 EXHIBIT P11 A TRUE COPY OF JUDGMENT DATED 24.3.2017 IN SLP(C) NOS 18803-18806/2014 OF THE HON'BLE SUPREME COURT OF INDIA EXHIBIT P12 A TRUE COPY OF GOVERNMENT ORDER NO GO(MS) WP(C) Nos.28461/2018 & con.cases 92 NO 129/2018/TRAN DATED 26.3.2018 EXHIBIT P13 A TRUE COPY OF ORDER NO PL.16/014915/12 DATED 2.5.2018 EXHIBIT P14 A TRUE COPY OF THE PETITION IN WRIT APPEAL NO.1626 OF 2016 EXHIBIT P15 A TRUE COPY OF LETTER DATED 22.9.2018 WITH RELEVANT DOCUMENTS SUBMITTED BY THE 1ST PETITIONER BEFORE THE THIRD RESPONDENT.
EXHIBIT P16 A TRUE COPY OF LETTER DATED 22.09.2018 SUBMITTED BY THE 2ND PETITIONER BEFORE THE THIRD RESPONDENT.
EXHIBIT P17 A TRUE COPY OF MEMORANDUM NO.P3/20161/19/CY DATED 22.07.2019 ISSUED BY THE ASSISTANT TRANSPORT OFFICER, KSRTC, THIRUVANANTHAPURAM CITY DEPOT.
EXHIBIT P18 A TRUE COPY OF LETTER NO.010/CMD/2019 DATED 24.07.2019 ISSUED BY THE CHAIRMAN AND MANAGING DIRECTOR TO THE PETITIONER IN THE EVENT OF HIS RETIREMENT.
EXHIBIT P19 A TRUE COPY OF JUDGMENT DATED 18.10.2013 IN W.P.(C) NO.25408/2013.
EXHIBIT P20 A TRUE COPY OF JUDGMENT DATED 20.12.2013 IN R.P. NO.1033/2013.
EXHIBIT P21 A TRUE COPY OF JUDGMENT DATED 15.01.2014 IN R.P. NO.52/2014.
EXHIBIT P22 A TRUE COPY OF JUDGMENT DATED 11.11.2013 IN W.P.(C) NO.27566/2013.
EXHIBIT P23 A TRUE COPY OF JUDGMENT DATED 12.02.2014 IN W.A. NO.101/2014.
RESPONDENT EXHIBITS EXHIBIT.R2(A) TRUE COPY OF THE MEMORANDUM DATED 19/5/2017 VIDE REF.NO.PL16/004985/2017 ISSUED BY WP(C) Nos.28461/2018 & con.cases 93 CORPORATION.
EXHIBIT.R2(B) TRUE COPY OF THE MEMORANDUM DATED 11/10/2017 VIDE REF. NO.PL16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT.R2(C) TRUE COPY OF THE SERVICE DETAILS OF THE FIRST PETITIONER.
EXHIBIT.R(D) TRUE COPY OF THE SERVICE DETAILS OF THE SECOND PETITIONER.
EXHIBIT R2(E) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR(ADMINISTRATION) VIDE REF.NO.PL16/004985/2017 DATED 3-12-2018 WP(C) Nos.28461/2018 & con.cases 94 APPENDIX OF WP(C) 18674/2018 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE APPRENTICESHIP CERTIFICATE DATED 1.2.2001 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE MEMO DATED 24.12.2002 APPOINTING THE 1ST PETITIONER AS EMPANEL MECHANIC.
EXHIBIT P3 TRUE COPY OF THE ATTENDANCE STATEMENT FROM 2002 TO 2014 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P4 TRUE COPY OF THE APPRENTICESHIP CERTIFICATE DATED 8.1.2001 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P5 TRUE COPY OF THE MEMO DATED 6.11.2002 APPOINTING THE 2ND PETITIONER AS EMPANEL MECHANIC.
EXHIBIT P6 TRUE COPY OF THE ATTENDANCE STATEMENT FROM 2002 TO 2012 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P7 TRUE COPY OF THE APPRENTICESHIP CERTIFICATE DATED 4.2.2002 ISSUED TO THE 3RD PETITIONER.
EXHIBIT P8 TRUE COPY OF THE MEMO DATED 24.12.2002 APPOINTING THE 3RD PETITIONER AS EMPANEL ELECTRICIAN.
EXHIBIT P9 TRUE COPY OF THE ATTENDANCE STATEMENT FROM 2002 TO 2011 ISSUED TO THE 3RD PETITIONER.
EXHIBIT P10 TRUE COPY OF G.O.(MS)NO.78/2011/TRAN DATED 22.12.2011.
EXHIBIT P11 TRUE COPY OF JUDGMENT DATED 16.10.2014 IN W.P[C]NO.26789/2014 OF THIS HON'BLE COURT.
EXHIBIT P12 TRUE COPY OF THE APPOINTMENT ORDER DATED WP(C) Nos.28461/2018 & con.cases 95 11.5.2015 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P13 TRUE COPY OF THE APPOINTMENT ORDER DATED 11.5.2015 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P14 TRUE COPY OF THE APPOINTMENT ORDER DATED 11.5.2015 ISSUED TO THE 3RD PETITIONER.
EXHIBIT P15 TRUE COPY OF ORDER NO.PL 16/014915/12 DATED 2.5.2018 WITH ITS ANNEXURE.
EXHIBIT P16 TRUE COPY OF THE JOINT REPRESENTATION DATED 15.5.18 OF THE PETITIONERS.
RESPONDENT EXHIBITS EXHIBIT R2 - A TRUE COPY OF THE MEMORANDUM DATED 19-5- 2017 VIDE REF.NO.PL 16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2 - B TRUE COPY OF THE MEMORANDUM DATED 11.10.2017 VIDE REF.NO.PL 16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2 - C TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018 WP(C) Nos.28461/2018 & con.cases 96 APPENDIX OF WP(C) 18775/2018 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE CERTIFICATE DATED 8/5/2012 ISSUED BY THE WORKS MANAGER EXHIBIT P2 TRUE COPY OF THE ABOVE LETTER DATED 16/12/2013 SHOWING THE ATTENDANCE DETAILS OF THE PETITIONER EXHIBIT P3 TRUE COPY OF THE PROFORMA CERTIFICATE DATED 16/5/2012 ISSUED BY THE 3RD RESPONDENT EXHIBIT P4 TRUE COPY OF G.O.(MS) NO.78/2011/TRAN DATED 22/12/2011 EXHIBIT P5 TRUE COPY OF JUDGMENT DATED 22/12/2015 IN WPC NO.39008/2015 OF THIS HON'BLE COURT EXHIBIT P6 TRUE COPY OF THE APPOINTMENT ORDER DATED 20/4/2016 ISSUED TO THE PETITIONER EXHIBIT P7 TRUE COPY OF ORDER NO.PL16/014915/12 DATED 2/5/2018 WITH ITS ANNEXURE EXHIBIT P8 TRUE COPY OF THE JOINT REPRESENTATION DATED 15/5/2018 OF THE PETITIONER RESPONDENT EXHIBITS EXHIBIT R2 - A TRUE COPY OF THE MEMORANDUM DATED 19-5- 2017 VIDE REF.NO.PL 16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2 - B TRUE COPY OF THE MEMORANDUM DATED 11.10.2017 VIDE REF.NO.PL 16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2 - C TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018 WP(C) Nos.28461/2018 & con.cases 97 APPENDIX OF WP(C) 18888/2018 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE APPRENTICESHIP CERTIFICATE DATED 25/04/2002 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE ATTENDANCE STATEMENT FROM THE 12/2002 TO 12/2011 ISSUED TO THE 1ST PETITIONER.
EXHIBIT P3 TRUE COPY OF THE APPRENTICESHIP CERTIFICATE DATED 26/04/2002 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P4 TRUE COPY OF THE ATTENDANCE STATEMENT FROM 2003 TO 2014 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P5 TRUE COPY OF G.O.(MS) NO. 78/2011/ TRAN DATED 22/12/2011.
EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 08/07/2016 IN WPC NO. 22891/2016 OF THIS HONOURABLE COURT.
EXHIBIT P7 TRUE COPY OF THE APPOINTMENT ORDER DATED 21/12/2016 ISSUED TO THE 1ST RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE APPOINTMENT ORDER DATED 01/01/2015 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P9 TRUE COPY OF ORDER NO. PL 16/014915/12 DATED 02/05/2018 WITH ITS ANNEXURE.
EXHIBIT P10 TRUE COPY OF THE JOINT REPRESENTATION DATED 15/05/2018 OF THE PETITIONERS.
RESPONDENT EXHIBITS EXHIBIT R2(A) TRUE COPY OF THE MEMORANDUM DATED 19/5/2017 VIDE REF.NO.PL16/004985/2017 ISSUED BY CORPORATION.
WP(C) Nos.28461/2018 & con.cases 98 EXHIBIT R2(B) TRUE COPY OF THE MEMORANDUM DATED 11/10/2017 VIDE REF.NO.PL.16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2 - C TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018 WP(C) Nos.28461/2018 & con.cases 99 APPENDIX OF WP(C) 20435/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF CASH RECEIPT NO.95946 DATED 14/12/2000.
EXHIBIT P2 A TRUE COPY OF CERTIFICATE DATED 18/4/2012 FOR THE PERIOD FROM 18/12/2000 TO 18/8/2005 ISSUED BY THE DISTRICT TRANSPORT OFFICER, KSRTC, THODUPUZHA.
EXHIBIT P3 A TRUE COPY OF ATTENDANCE STATEMENT FOR THE PERIOD FROM 01/01/2005 TO 31/12/2011 ISSUED BY THE ASSISTANT TRANSPORT OFFICER, KSRTC, MALA, THE 4TH RESPONDENT.
EXHIBIT P4 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-GENERAL MATTERS - SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.11.2008 EXHIBIT P5 A TRUE COPY OF G.O(MS) NO.78/2011/TRAN DATED 22/12/2011.
EXHIBIT P6 A TRUE COPY OF MEMORADUM NO.PL.12/025739/08 DATED 11/4/2012.
EXHIBIT P7 A TRUER COPY OF DECISION IN SURESH KUMAR VS. STATE OF KERALA (2013 (2)KLT 258.
EXHIBIT P8 A TRUE COPY OF REPRESENTATION DATED 21/3/2012 BEFORE THE 2ND RESPONDENT.
EXHIBIT P9 A TRUE COPY OF JUDGMENT DATED 15/5/2012 IN WPC NO. 11288/2012.
EXHIBIT P10 A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 19/9/2014 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P11 A TRUE COPY OF JUDGMENT DATED 27/11/2014 IN WPC NO. 31186/2014.
EXHIBIT P12 A TRUE COPY OF MEMORANDUM WP(C) Nos.28461/2018 & con.cases 100 NO.PL.12/025739/2008 DATED 4/2/2015 ISSUED TO THE PETITIONER.
EXHIBIT P13 A TRUE COPY OF G.O.(MS)NO.105/2013/TRAN DATED 21/11/2013.
EXHIBIT P14 A TRUE COPY OF JUDGMENT DATED 12/3/2014 IN W.A.NO.339/2014.
EXHIBIT P15 A TRUE COPY OF ORDER DATED 24/3/2017 IN CIVIL APPEALS NO.4435-4438/2017.
EXHIBIT P16 A TRUE COPY OF REPRESENTATION DATED 7/12/2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES' ASSOCIATION (CITU).
EXHIBIT P17 A TRUE COPY OF G.O.(MS) NO.129/2018/TRAN.
DATED 26/3/2018.
EXHIBIT P18 A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 2/5/2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P19 A TRUE COPY OF ORDER NO.PL.1/1861/18/MALA UNIT DATED 7/5/2018.
EXHIBIT P20 TRUE COPY OF REPRESENTATION DATED 05/10/2018 SUBMITTED BY THE PETITIONER BEFRE UNIT AUTHORITY ALONG WITH ANNEXURE 1 TO 4.
RESPONDENT EXHIBITS EXHIBIT R2(A) TRUE COPY OF THE MEMORANDUM DATED 19/5/2017 VIDE REF.NO.PL16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2(B) TRUE COPY OF THE MEMORANDUM DATED 11/10/2017 VIDE REF.NO.PL.16/004985/2017 ISSUED BY CORPORATION.
WP(C) Nos.28461/2018 & con.cases 101 EXHIBIT R2 - C TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018 WP(C) Nos.28461/2018 & con.cases 102 APPENDIX OF WP(C) 20507/2018 PETITIONER EXHIBITS EXHIBIT P1- A TRUE COPY OF MEMORANDUM NUMBER PL12/025739/2008 DATED 05/01/2015 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 1ST PETITIONER.
EXHIBIT P1(A)- A TRUE COPY OF MEMORANDUM NUMBER L12/025739/2008 DATED 11/05/2015 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 2ND PETITIONER.
EXHIBIT P1(B)- A TRUE COPY OF MEMORANDUM NO.PL12/025739/2008 DATED 10/06/2015 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 3RD PETITIONER.
EXHIBIT P1(C)- A TRUE COPY OF MEMORANDUM NO.PL12/025739/2008 DATED 21/08/2015 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 4TH PETITIONER.
EXHIBIT P1(D)- A TRUE COPY OF MEMORANDUM NUMBER PL12/025739/2008 DATED 19/03/2015 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 5TH PETITIONER.
EXHIBIT P1(E)- A TRUE COPY OF MEMORANDUM NUMBER PL12/025739/2008 DATED 04/07/2016 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 6TH PETITIONER.
EXHIBIT P1(F)- A TRUE COPY OF MEMORANDUM NUMBER PL12/025739/2008 DATED 10/06/2015 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 7TH PETITIONER.
EXHIBIT P1(G)- A TRUE COPY OF MEMORANDUM NUMBER PL12/025739/2008 DATED 19/03/2015 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 8TH PETITIONER.
EXHIBIT P2- A TRUE COPY OF GOVERNMENT ORDER NO.G.O. WP(C) Nos.28461/2018 & con.cases 103 (MS)NO.78/2011/TRAN DATED 22/12/2011.
EXHIBIT P3- A TRUE COPY OF JUDGMENT REPORTED IN 2013(2)KLT 258.
EXHIBIT P4- A TRUE COPY OF GO(MS)NO.105/2013/TRAN DATED 21/11/2013.
EXHIBIT P5- A TRUE COPY OF JUDGMENT DATED 12/03/2014 IN WA NO.339 OF 2014.
EXHIBIT P6- A TRUE COPY OF MEMORANDUM NO.PL14/011301/09 DATED 18/05/2009 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P7- A TRUE COPY OF ORDER DATED 24/03/2018 IN SLP(C) NOS.18803-18806/2014 OF THE HON'BLE SUPREME COURT OF INDIA.
EXHIBIT P8- A TRUE COPY OF GOVERNMENT ORDER NO.GO(RT)NO.129/2018/TRAN DATED 26/03/2018.
EXHIBIT P9- A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 02/05/2018.
RESPONDENT EXHIBITS EXHIBIT R2(A) TRUE COPY OF THE MEMORANDUM DATED 19/5/2017 VIDE REF.NO.PL16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2(B) TRUE COPY OF THE MEMORANDUM DATED 11/10/2017 VIDE REF.NO.PL.16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2 - C TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018 WP(C) Nos.28461/2018 & con.cases 104 APPENDIX OF WP(C) 20508/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF MEMORANDUM NUMBER PL12/025739/2008 DATED 21/1/2015 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 5TH PETITIONER.
EXHIBIT P1A A TRUE COPY OF MEMORANDUM NUMBER PL12/025739/2008 DATED 19.3.2015 ISSUED BY THE KSRTC, REGULARISING THE SERVICE OF THE 7TH PETITIONER EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO.G.O. (MS)NO.78/2011/TRAN DATED 22/12/2011 EXHIBIT P3 A TRUE COPY OF JUDGMENT REPORTED IN 2013(2) KLT 258 EXHIBIT P4 A TRUE COPY OF GO(MS) NO.105/2013/TRAN DATED 21.11.2013.
EXHIBIT P5 A TRUE COPY OF JUDGMENT DATED 12.3.2014 IN WA NO.339 OF 2014.
EXHIBIT P6 A TRUE COPY OF THE MEMORANDUM NO.PL14/011301/09 DATED 18.5.2009 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 24.3.2017 IN SLP(C) NOS 18803-18806/2014 OF THE HON'BLE SUPREME COURT OF INDIA.
EXHIBIT P8 A TRUE COPY OF GOVERNMENT ORDER NO GO(MS)NO.129/2018/TRAN DATED 26.3.2018 EXHIBIT P9 A TRUE COPY OF ORDER NO.PL/014915/12 DATED 2.5.2018.
RESPONDENT EXHIBITS EXHIBIT R2(A) TRUE COPY OF THE MEMORANDUM DATED 19/5/2017 VIDE REF.NO.PL16/004985/2017 WP(C) Nos.28461/2018 & con.cases 105 ISSUED BY CORPORATION.
EXHIBIT R2(B) TRUE COPY OF THE MEMORANDUM DATED 11/10/2017 VIDE REF.NO.PL.16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2(C) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018 WP(C) Nos.28461/2018 & con.cases 106 APPENDIX OF WP(C) 20600/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF JUDGMENT IN WP(C)NO.20822 OF 2016 DATED 20.6.2016.
EXHIBIT P1A A TRUE COPY OF MEMORANDUM NO.PL1/35112/2016 DATED 1.8.2016 ISSUED BY THE KSRTC,REGULARISING THE SERVICE OF THE PETITIONER.
EXHIBIT P2 A TRUE COPY OF GOVERNMENT ORDER NO.G.O(MS)NO.78/2011/TRAN DATED 22.12.2011 EXHIBIT P3 A TRUE COPY OF JUDGMENT REPORTED IN 2013(2)KLT 258.
EXHIBIT P4 A TRUE COPY OF GO(MS)NO.105/2013/TRAN DATED 21.11.2013 EXHIBIT P5 A TRUE COPY OF THE JUDGMENT DATED 12.3.2014 IN WA NO.339 OF 2014 EXHIBIT P6 A TRUE COPY OF MEMORANDUM NO.PL14/011301/09 DATED 18.5.2009 ISSUED BY THE 2ND RESPONDENT EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 24.3.2017 IN SLP(C)NOS 18803-18806/2014 OF THE HON'BLE SUPREME COURT OF INDIA.
EXHIBIT P8 A TRUE COPY OF GOVERNMENT ORDER NO.GO(MS)NO.129/2018/TRAN DATED 26.3.2018.
EXHIBIT P9 A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 2.5.2018.
RESPONDENT EXHIBITS EXHIBIT R2(A) TRUE COPY OF THE MEMORANDUM DATED 19/5/2017 VIDE REF.NO.PL16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2(B) TRUE COPY OF THE MEMORANDUM DATED 11/10/2017 WP(C) Nos.28461/2018 & con.cases 107 VIDE REF.NO.PL.16/004985/2017 ISSUED BY CORPORATION.
EXHIBIT R2(C) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018 WP(C) Nos.28461/2018 & con.cases 108 APPENDIX OF WP(C) 20808/2018 PETITIONER EXHIBITS EXHIBIT P1: TRUE COPY OF THE PROFORMA CERTIFICATE DATED 27.8.2012 ISSUED BY THE ASSISTANT TRANSPORT OFFICER.
EXHIBIT P2: TRUE COPY OF THE DECLARATION DATED 19.2.2013 OF THE UNIT OFFICER.
EXHIBIT P3: TRUE COPY OF G.O.(MS)NO.78/2011/TRAN DATED 22.12.2011.
EXHIBIT P4: TRUE COPY OF JUDGMENT DATED 1.4.2016 IN WPC NO.12672/2016 OF THIS HON'BLE COURT.
EXHIBIT P5: TRUE COPY OF THE APPOINTMENT ORDER DATED 31.10.2016 ISSUED TO THE PETITIONER.
EXHIBIT P6: TRUE COPY OF ORDER NO.PL16/014915/12 DATED 2.5.2018 WITH ITS ANNEXURE.
EXHIBIT P7: TRUE COPY OF THE REPRESENTTION DATED 16.6.2018 OF THE PETITIONER.
RESPONDENT EXHIBITS EXHIBIT R2(C) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018 WP(C) Nos.28461/2018 & con.cases 109 APPENDIX OF WP(C) 23309/2018 PETITIONER EXHIBITS EXHIBIT P1. A TRUE COPY OF ATTENDANCE STATEMENT FOR THE PERIOD FROM 10.02.2000 TO 05.04.2004 BEARING NO.ML/56/2014/PVR DATED 23.09.2014 ISSUED BY THE ASSISTANT TRANSPORT OFFICER, KSRTC, POOVAR.
EXHIBIT P2. A TRUE COPY OF THE ATTENDANCE DETAILS OF THE PETITIONER IN REFERENCE NO.PL.16/014915/12 DATED 18.10.2014.
EXHIBIT P3. A TRUE COPY OF THE MEDICAL CERTIFICATE DATED 06.04.2010 ISSUED BY THE CIVIL SURGEON, DR.C.PRATHAP KUMAR.
EXHIBIT P4. A TRUE COPY OF THE MEDICAL CERTIFICATE DATED 03.10.2010 ISSUED BY A CIVIL SURGEON, DR.C.PRATHAP KUMAR.
EXHIBIT P5. A TRUE COPY OF THE MEDICAL CERTIFICATE DATED 01.04.2011 ISSUED BY A CIVIL SURGEON DR.C.PRATHAP KUMAR.
EXHIBIT P6. A TRUE COPY OF THE MEDICAL CERTIFICATE DATED 28.09.2011 ISSUED BY THE CIVIL SURGEON DR.C.PRATHAP KUMAR.
EXHIBIT P7. A TRUE COPY OF THE MEDICAL CERTIFICATE OF FITNESS DATED 25.05.2012 ISSUED BY A CIVIL SURGEON DR.C.PRATHAP KUMAR.
EXHIBIT P8. A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-GENERAL MATTERS- SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.11.2008.
EXHIBIT P9. A TUE COPY OF G.O.(MS) NO.78/2011/TRAN DATED 22.12.2011.
EXHIBIT P10. A TRUE COPY OF MEMORANDUM NO.PL.12/025739/08 DATED 11.04.2012.
EXHIBIT P11. A TRUE COPY OF DECISION IN SURESH KUMAR WP(C) Nos.28461/2018 & con.cases 110 VS. STATE OF KERALA (2013 (2) KLT 258).
EXHIBIT P12. A TRUE COPY OF JUDGMENT DATED 02.09.2014 IN W.P.(C) NO.23140/2014 (N).
EXHIBIT P13. A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 05.01.2015 ISSUED TO THE PETITIONER.
EXHIBIT P14. A TRUE COPY OF G.O.(MS) NO.105/2013/TRAN DATED 21.11.2013.
EXHIBIT P15. A TRUE COPY OF JUDGMENT DATED 12.03.2014 IN W.A.NO.339/2014.
EXHIBIT P16. A TRUE COPY OF ORDER DATED 24.03.2017 IN CIVIL APPEALS NO.4435-4438/2017.
EXHIBIT P17. A TRUE COPY OF REPRESENTATION DATED 07.12.2017 SUBMITTED BY THE KERALA STATE ROAD TRNANSPORT EMPLOYEES' ASSOCIATION (CITU).
EXHIBIT P18. A TRUE COPY OF G.O.(MS) NO.129/2018/TRAN.
DATED 26.03.2018.
EXHIBIT P19. A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 02.05.2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P20. A TRUE COPY OF ORDER NO.E1-1713/18/KTD DATED 07.05.2018.
EXHIBIT P21. COPY OF THE STATEMENT OF ATTENDANCE DETAILS OF THE WRIT PETITIONER FOR THE PERIOD FROM 5.7.04 TO 5.4.10 AND FROM 26.5.12 TO 18.8.2014.
EXHIBIT P22 A TRUE COPY OF MEMORANDUM E1/3402/18/KATTAKKADA DATED 31.08.2018.
EXHIBIT P23 A TRUE COPY OF REPORT NO.E1/4128/18/KATTAKKADA DATED 17.10.2018.
EXHIBIT P24 A TRUE COPY OF LETTER WP(C) Nos.28461/2018 & con.cases 111 NO.E1/4461/18/KATTAKKADA DATED 29.11.2018 ADDRESSED TO THE EXECUTIVE DIRECTOR (ADMINISTRATION, KSRTC, THIRUVANANTHAPURAM.
RESPONDENT EXHIBITS EXHIBIT R2(A) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018 WP(C) Nos.28461/2018 & con.cases 112 APPENDIX OF WP(C) 24974/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF CASH RECEIPT CG NO. 98571 DATED 22.10.1993 ISSUED TO THE FIRST PETITIONER.
EXHIBIT P2 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS OF THE FIRST PETITIONER FOR THE PERIOD FROM 2000 TO 2008 ISSUED BY THE UNIT OFFICE, PARASSALA.
EXHIBIT P3 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS OF THE FIRST PETITIONER FOR THE PERIOD FROM 2008 TO 2012.
EXHIBIT P4 A TRUE COPY OF CASH RECEIPT ER NO. 073019 DATED 12.01.1999 OF THE 2ND PETITIONER ISSUED BY THE D.T.O.CENTRAL DEPOT.
EXHIBIT P5 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF SECOND PETITIONER FOR THE PERIOD FROM 2009 TO 2011 ISSUED BY THE UNIT AUTHORITY.
EXHIBIT P6 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-
GENERAL MATTERS-SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.11.2008.
EXHIBIT P7 A TRUE COPY OF G.O.(MS)NO.78/2011/TRAN DATED 22.12.2011.
EXHIBIT P8 A TRUE COPY OF DECISION IN SURESH KUMAR VS.STATE OF KERALA (2013(2) KLT 258.
EXHIBIT P9 A TRUE COPY OF REPRESENTATION DATED 21.03.2013 FILED BY THE FIRST PETITIONER.
EXHIBIT P10 A TRUE COPY OF REPRESENTATION DATED 23.03.2013 FILED BY THE SECOND PETITIONER.
EXHIBIT P11 A TRUE COPY OF ORDER NO. PL.16/014915/12 DATED 09.09.2013.
WP(C) Nos.28461/2018 & con.cases 113 EXHIBIT P12 A TRUE COPY OF G.O.(MS)NO. 5/2001/TRAN.DATED 15.02.2001.
EXHIBIT P13 A TRUE COPY OF G.O.(MS)NO. 9/2001/TRAN.DATED 05.03.2001.
EXHIBIT P14 A TRUE COPY OF JUDGMENT DATED 07.08.2014 IN W.P.(C)NO.7786/2014(W).
EXHIBIT P15 A TRUE COPY OF MEMORANDUM NO.
PL.12/025739/2008 DATED 09.12.2014 IN RESPECT OF 1ST PETITIONER.
EXHIBIT P16 A TRUE COPY OF MEMORANDUM NO.
PL.12/025739/2008 DATED 09.12.2014 IN RESPECT OF SECOND PETITIONER.
EXHIBIT P17 A TRUE COPY OF G.O.(MS)NO.105/2013/TRAN DATED 21.11.2013.
EXHIBIT P18 A TRUE COPY OF JUDGMENT DATED 12.03.2014 IN W.A.NO.339/2014.
EXHIBIT P19 A TRUE COPY OF ORDER DATED 24.03.2017 IN CIVIL APPEALS NO. 4435-4438/2017.
EXHIBIT P20 A TRUE COPY OF REPRESENTATION DATED 07.12.2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES ASSOCIATION (CITU) EXHIBIT P21 A TRUE COPY OF G.O.(MS)NO. 129/2018/TRAN.
DATED 26.03.2018.
EXHIBIT P22 A TRUE COPY OF ORDER NO. PL.16/014915/12 DATED 02.05.2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P23 A TRUE COPY OF COMMON ORDER NO.
PL.1487/2018/PSLA DATED 07.04.2018 IN RESPECT OF PETITIONERS.
EXHIBIT P24 A TRUE COPY OF REPRESENTATION DATED 21.10.2018 SUBMITTED TO THE 3RD RESPONDENT BY THE PETITIONER ALONG WITH ANNEXURES 1 TO 10 WP(C) Nos.28461/2018 & con.cases 114 APPENDIX OF WP(C) 26001/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS DATED 28/5/2018 ISSUED BY THE THIRD RESPONDENT.
EXHIBIT P2 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLV1-GENERAL MATTERS-SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28/11/2008.
EXHIBIT P3 A TRUE COPY OF G.O.(MS) NO.78/2011/TRAN DATED 22/12/2011.
EXHIBIT P4 A TRUE COPY OF DECISION IN SURESH KUMAR VS.
STATE OF KERALA (2013(2)KLT 258.
EXHIBIT P5 A TRUE COPY OF JUDGMENT DATED 2/9/2014 IN WPC NO. 23140/2015.
EXHIBIT P6 A TRUE COPY OF ORDER NO. PL12/025739/2008 DATED 5/1/2015 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P7 A TRUE COPY OF G.O.(MS) NO. 5/2001/TRAN.
DATED 15/2/2001.
EXHIBIT P8 A TRUE COPY OF G.O.(MS) NO.9/2001/TRAN.
DATED 5/3/2001.
EXHIBIT P9 A TRUE COPY OF G.O(MS)NO. 105/2013/TRAN DATED 21/11/2013.
EXHIBIT P10 A TRUE COPY OF JUDGMENT DATED 12/3/2014 IN W.A.NO. 339/2014.
EXHIBIT P11 A TRUE COPY OF ORDER DATED 24/3/2017 IN CIVIL APPEALS NO.4435-4438/2017.
EXHIBIT P12 A TRUE COPY OF REPRESENTATION DATED 7/12/2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES' ASSOCIATION (CITU).
WP(C) Nos.28461/2018 & con.cases 115 EXHIBIT P13 A TRUE COPY OF G.O.(MS) NO.
129/2018/TRAN.DATED 26/3/2018.
EXHIBIT P14 A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 2/5/2018 ALONG WITH A LIST OF 141 EMPLOYEES IS PRODUCED HEREWITH AND MARKED AS EXHIBIT P14.
EXHIBIT P15 A TRUE COPY OF MEMO NO.E1-1713/18/KTD DATED 17/5/2018.
EXHIBIT P16 A TRUE COPY OF THE LETTER NO.E1/4461/18 KATTAKKADA DATED 29.11.2018 ISSUED BY THE ATO, KATTAKKADA.
EXHIBIT P17 A TRUE COPY OF THE LETTER NO.E1/4128/18 KATTAKKADA DATED 05-11-2018 ISSUED BY THE ATO, KATTAKKADA.
RESPONDENT EXHIBITS EXHIBIT R2(a) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL16/004985/2017 DATED 3-12-2018 WP(C) Nos.28461/2018 & con.cases 116 APPENDIX OF WP(C) 22941/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY CASH RECEIPT NO 017987 DATED 5.6.2000 EXHIBIT P2 A TRUE COPY OF MEDICAL CERTIFICATE DATED 12.4.2009 ISSUED BY DR. K.N BALAKRISHNAN R.M.P REGISTRATION NO 1166A CLASS, KKVM AYURVEDIC PHARMACY P.O.MUZHAPILANGADU.
EXHIBIT P3 A TRUE COPY OF ATTENDANCE STATEMENT FOR THE PERIOD FROM 5.6.2000 TO 20.4.2007 AND FROM 29.2.2012 TO 21.12.2012 ISSUED BY THE 3RD RESPONDENT EXHIBIT P4 A TRUE COPY OF ATTENDANCE DETAILS STATEMENT OF PETITIONER FROM 11.4.2007 TO 11.4.2009 ISSUED BY ASSISTANT TRANSPORT OFFICER, KSRTC, THALASSERY EXHIBIT P5 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-GENERAL MATTERS-SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.11.2008 EXHIBIT P6 A TRUE COPY OF GO(MS) NO 78/2011/TRAN DATED 22.12.2011 EXHIBIT P7 A TRUE COPY OF MEMORANDUM NO PL 12/025739/08 DATED 11.4.2012 EXHIBIT P8 A TRUE COPY OF DECISION IN SURESH KUMAR VS STATE OF KERALA (2013 (2) KLT 258.
EXHIBIT P9 A TRUE COPY OF THE REPRESENTATION DATED 26.11.2014 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT EXHIBIT P10 A TRUE COPY OF JUDGMENT DATED 27.2.2015 IN WPC NO 6343/2015 EXHIBIT P11 A TRUE COPY OF ORDER F.NO PL16/014915/12 DATED 2.6.2015 ISSUED BY THE 2ND RESPONDENT WP(C) Nos.28461/2018 & con.cases 117 EXHIBIT P12 A TRUE COPY OF MEMORANDUM NO PL.12/025739/2008 DATED 25.6.2015 ISSUED BY THE 2ND RESPONDENT EXHIBIT P13 A TRUE COPY OF GO (MS) NO 105/2013/TRAN DATED 21.11.2013 EXHIBIT P14 A TRUE COPY OF JUDGMENT DATED 12.3.2014 IN WA NO 339/2014 EXHIBIT P15 A TRUE COPY OF ORDER DATED 24.3.2017 IN CIVIL APPEALS NO 4435-4438/2017 EXHIBIT P16 A TRUE COPY OF GO (MS) NO 5/2001/TRAN DATED 15.2.2001 EXHIBIT P17 A TRUE COPY OF GO (MS) NO 9/2001/TRAN DATED 5.3.2001 EXHIBIT P18 A TRUE COPY OF JUDGMENT DATED 29.1.2009 IN WPC NO 2393/2009 (I) AND CONNECTED CASES (THE MANAGING DIRECTOR KSRTC VS SRI.JOHNSON DAVID AND OTHERS).
EXHIBIT P19 A TRUE COPY OF REPRESENTATION DATED 7.12.2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES ASSOCIATION (CITU) EXHIBIT P20 A TRUE COPY OF GO (MS) NO 129/2018/TRAN DATED 26.3.2018 EXHIBIT P21 A TRUE COPY OF ORDER NO PL16/014915/12 DATED 2.5.2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P22 A TRUE COPY INTERIM ORDER DATED 11.10.2018 IN WPC NO 32037/2018 RESPONDENT EXHIBITS EXHIBIT R2(a) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL16/004985/2017 DATED 9-1-2020 WP(C) Nos.28461/2018 & con.cases 118 APPENDIX OF WP(C) 27756/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE CASH RECEIPT NO.11878 DATED 6.2.1999 ISSUED TO THE FIRST PETITIONER.
EXHIBIT P2 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF FIRST PETITIONER DATED 6.2.1999.
EXHIBIT P3 A TRUE COPY OF CASH RECEIPT NO.9254 DATED 30.5.2000 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P4 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF 2ND PETITIONER DATED 9.6.2000 ISSUED UNDER THE RIGHT TO INFORMATION ACT.
EXHIBIT P5 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-GENERAL MATTERS-SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.11.2008.
EXHIBIT P6 A TRUE COPY OF G.O.(MS) NO.78/2011/TRAN DATED 22.12.2011.
EXHIBIT P7 A TRUE COPY OF DECISION IN SURESH KUMAR VS.
STATE OF KERALA (2013 (2) KLT 258).
EXHIBIT P8 A TRUE COPY OF REPRESENTATION DATED 1.5.2013 FILED BY THE FIRST PETITIONER.
EXHIBIT P9 A TRUE COPY OF REPRESENTATION DATED 1.5.2013 FILED BY THE SECOND PETITIONER.
EXHIBIT P10 A TRUE COPY OF THE JUDGMENT DATED 24.6.2013 IN WPC NO.15407/2013.
EXHIBIT P11 A TRUE COPY OF G.O.(MS)NO.105/2013/TRAN DATED 21.11.2013.
EXHIBIT P12 A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 26.11.2013.
WP(C) Nos.28461/2018 & con.cases 119 EXHIBIT P13 A TRUE COPY OF G.O.(MS) NO.5/2001/TRAN.
DATED 15.2.2001.
EXHIBIT P14 A TRUE COPY OF G.O.(MS)NO.9/2001/TRAN DATED 5.3.2001.
EXHIBIT P15 A TRUE COPY OF JUDGMENT DATED 29.1.2009 IN WPC NO.2393/2009(I) AND CONNECTED CASES (THE MANAGING DIRECTOR KSRTC VS. SRI JOHNSON DAVID AND OTHERS).
EXHIBIT P16 A TRUE COPY OF JUDGMENT DATED 3.9.2014 IN WPC NO.22116/2014-L EXHIBIT P17 A TRUE COPY OF JUDGMENT DATED 19.8.2014 IN WPC NO.21430/2014-C. EXHIBIT P18 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 12.9.2014 IN RESPECT OF IST PETITIONER.
EXHIBIT P19 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 12.9.2014 IN RESPECT OF SECOND PETITIONER.
EXHIBIT P20 A TRUE COPY OF ORDER DATED 24.3.2017 IN CIVIL APPEALS NO.4435-4438/2017.
EXHIBIT P21 A TRUE COPY OF REPRESENTATION DATED 7.12.2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES ASSOCIATION (CITU).
EXHIBIT P22 A TRUE COPY OF G.O.(MS) NO.129/2018/TRAN.
DATED 26.3.2018.
EXHIBIT P23 A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 2.5.2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P24 A TRUE COPY OF THE ORDER NO.E2/1736/18/TLY UNIT DATED 7.5.2018 IST PETITIONER.
EXHIBIT P25 A TRUE COPY OF ORDER NO.E2/1736/18/TLY UNIT WP(C) Nos.28461/2018 & con.cases 120 DATED 7.4.2018 OF THE 2ND PETITIONER EXHIBIT P26 A TRUE COPY OF REPRESENTATION DATED 26.01.2019 ALONG WITH DOCUMENTS NO.1 TO 4 SUBMITTED BY THE FIRST PETITIONER TO THE EXECUTIVE DIRECTOR (ADMINISTRATION) EXHIBIT P27 A TRUE COPY OF REPRESENTATION DATED 26.01.2019 ALONG WITH DOCUMENTS NO.1 AND 2 SUBMITTED BY THE SECOND PETITIONER TO THE EXECUTIVE DIRECTOR (ADMINISTRATION) RESPONDENT EXHIBITS EXHIBIT R2(C) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL16/004985/2017 DATED 11-12-2018 WP(C) Nos.28461/2018 & con.cases 121 APPENDIX OF WP(C) 29337/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF CERTIFICATE SHOWING DETAILS OF ATTENDANCE OF THE PETITIONER ISSUED BY A.T.O., KSRTC, NORTH PARAVUR DATED 30/12/2012.
EXHIBIT P2 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-
GENERAL MATTERS-SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28/11/2008.
EXHIBIT P3 A TRUE COPY OF G.O(MS)NO.78/2011/TRAN DATED 22/12/2011.
EXHIBIT P4 A TRUE COPY OF THE DECISION IN SURESH KUMAR VS.STATE OF KERALA(2013(2) KLT 258.
EXHIBIT P5 A TRUE COPY OF REPRESENTATION DATED 05/03/2013 FILED BY THE PETITIONER.
EXHIBIT P6 A TRUE COPY OF THE JUDGMENT DATED 18/03/2013 IN WP(C)NO.7437/2013.
EXHIBIT P7 A TRUE COPY OF THE JUDGMENT DATED 01/11/2013 IN WP(C)NO.26074/2013.
EXHIBIT P8 A TRUE COPY OF THE ORDER NO.PL.16/014915/12 DATED 28/06/2014.
EXHIBIT P9 A TRUE COPY OF THE MEMORANDUM NO.PL12/025739/2008 DATED 10/07/2014.
EXHIBIT P10 A TRUE COPY OF G.O(MS)NO.105/2013/TRAN.DATED 21/11/2013.
EXHIBIT P11 A TRUE COPY OF G.O(MS)NO.5/2001/TRAN.DATED 15/02/2001.
EXHIBIT P12 A TRUE COPY OF G.O(MS)NO.9/2001/TRANS.DATED 05/03/2001.
EXHIBIT P13 A TRUE COPY OF JUDGMENT DATED 29/01/2009 IN WP(C) Nos.28461/2018 & con.cases 122 WP(C)NO.2393/2009(I) AND CONNECTED CASES(THE MANAGING DIRECTOR KSRTC VS.SRI JOHNSON DAVID AND OTHERS) EXHIBIT P14 A TRUE COPY OF THE ORDER DATED 24/03/2017 IN CIVIL APPEALS NO.4435-4438/2017.
EXHIBIT P15 A TRUE COPY OF REPRESENTATION DATED 07/12/2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEE'S ASSOCIATION(CITU).
EXHIBIT P16 A TRUE COPY OF G.O(MS)NO.129/2018/TRANS.
DATED 26/03/2018.
EXHIBIT P17 A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 02/05/2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P18 A TRUE COPY OF THE ORDER NO.E1/1823/18 NORTH PARAVUR DATED 07/05/2018 ISSUED TO THE PETITIONER.
EXHIBIT P19 A TRUE COPY OF REPRESENTATION DATED 15/10/2018 EXHIBIT P20 A TRUE COPY OF REPORT NO.E1/3383/18/NORTH PARAVOOR DATED 17.10.2018 SUBMITTED BY THE UNIT OFFICER TO THE EXECUTIVE DIRECTOR.
RESPONDENT EXHIBITS EXHIBIT R2(C) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL16/004985/2017 DATED 11-12-2018 WP(C) Nos.28461/2018 & con.cases 123 APPENDIX OF WP(C) 29922/2018 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER NO.PL16/01/4915/12, DATED 02/05/2018 ALONG WITH A CONSOLIDATED LIST OF 141 REGULAR EMPLOYEES WORKING IN DIFFERENT DEPOTS OF THE KSRTC.
EXHIBIT P2 TRUE COPY OF THE ORDER G.O.(RT) NO.129/2018/TRAN., DATED 26/03/2018 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE G.O.(MS) NO.78/2011/TRANS., DATED 22/12/2011 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE G.O.(MS) NO.105/2013/TRAN., DATED 21/11/2013 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 17/01/2014 IN R.P.NOS.1031 AND 1032/2013 PASSED BY THIS HON'BLE COURT.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT IN W.A.NO.340/2014, DATED 12/03/2014 AND CONNECTED CASES, PASSED BY THIS HON'BLE COURT.
EXHIBIT P7 TRUE COPY OF THE ORDER IN SPECIAL LEAVE PETITION TO APPEAL (C) NOS.18803-18806/2014, DATED 24/03/2017 PASSED BY THE HON'BLE SUPREME COURT.
EXHIBIT P8 TRUE COPY OF THE COMMON JUDGMENT DATED 24/10/2017 IN ONE OF THE W.P.(C) NO.33245/2017 PASSED BY THIS HON'BLE COURT.
EXHIBIT P9 TRUE COPY OF THE LR.NO.EA1-5221/99/KOLLAM.
DT.29/9/99 ISSUED BY D.T.O., KOLLAM.
EXHIBIT P10 TRUE COPY OF THE LR.NO.EA1-5221/99/KOLLAM.
DT.29/9/99 ISSUED BY D.T.O., KOLLAM. WP(C) Nos.28461/2018 & con.cases 124 EXHIBIT P11 TRUE COPY OF THE LR.NO.PL16/014915/12 DT.17/7/2014 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE MEMORANDUM NO.PL12/025739/2008 DT.30/7/2014 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P13 TRUE COPY OF THE MEMORANDUM NO.PL12/025739/2008 DT.30/7/2014 ISSUED BY THE 3RD RESPONDENT.
RESPONDENT EXHIBITS EXHIBIT TRUE COPY OF THE REPORT OF THE EXECUTIVE R2(C) DIRECTOR (ADMINISTRATION) VIDE REF NO.PL16/004985/2017 DATED 3-12-2018 WP(C) Nos.28461/2018 & con.cases 125 APPENDIX OF WP(C) 31146/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF FIRST PETITIONER.
EXHIBIT P2 A TRUE COPY OF CERTIFICATE SHOWING DETAILS OF ATTENDANCE OF THE SECOND PETITIONER ISSUED BY THE FOURTH RESPONDENT DATED 30.6.2012.
EXHIBIT P3 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF THIRD PETITIONER ISSUED UNDER RIGHT TO INFORMATION ACT BY LETTER NO.G2/1771/2010/KAYAMKULAM DATED 27.5.2010.
EXHIBIT P4 A TRUE COPY OF ATTENDANCE DETAILS FOR THE PERIOD FROM 4/2005 TO 8/2005 OF EDATHUVA SPECIAL SERVICE.
EXHIBIT P5 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS FROM 12/2011 TO 8/2014 IN RESPECT OF THE THIRD PETITIONER.
EXHIBIT P6 A TRUE COPY OF ATTENDANCE DETAILS OF THE 4TH PETITIONER FROM 9/96 TO 7/05/2009.
EXHIBIT P7 A TRUE COPY OF THE EXTRACT OF ATTENDANCE DATED 29.12.2011 RELATING TO THE PERIOD FROM 3.2.2010 TO 31.3.2011 OF THE 4TH PETITIONER.
EXHIBIT P8 A TRUE COPY OF ATTENDANCE DETAILS OF 4TH PETITIONER FOR THE PERIOD FROM 12/2011 TO 7/2014.
EXHIBIT P9 A TRUE COPY OF PROFORMA OF THE 5TH PETITIONER DATED 20.3.2013.
EXHIBIT P10 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF 5TH PETITIONER FROM 5/1994 TO 11/2012.
WP(C) Nos.28461/2018 & con.cases 126 EXHIBIT P11 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS FOR THE PERIOD FROM 2000 TO 7/2014 ISSUED BY THE 8TH RESPONDENT IN RESPECT OF 6TH PETITIONER.
EXHIBIT P12 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF 8TH PETITIONER NO.GL1/4747/2017/GVR DATED 10.11.2017.
EXHIBIT P13 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF 9TH PETITIONER NO.E2.151/13 DATED 24.8.2013.
EXHIBIT P14 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF 10TH PETITIONER FROM 1998 TO 2013 NOVEMBER.
EXHIBIT P15 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS IN RESPECT OF 11TH PETITIONER FROM 5/97 TO 5/2013.
EXHIBIT P16 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-GENERAL MATTERS-SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.11.2008.
EXHIBIT P17 A TRUE COPY OF G.O.(MS)NO.78/2011/TRAN DATED 22.12.2011.
EXHIBIT P18 A TRUE COPY OF DECISION IN SURESH KUMAR VS.STATE OF KERALA (2013 (2) KLT 258.
EXHIBIT P19 A TRUE COPY OF THE JUDGMENT DATED 16.10.2014 IN WPC.NO.26947/2014.
EXHIBIT P20 A TRUE COPY OF THE JUDGMENT DATED 3.1.2013 IN WPC.NO.335/2013.
EXHIBIT P21 A TRUE COPY OF THE JUDGMENT DATED 19.12.2014 IN WPC.NO.34507/2014.
EXHIBIT P22 A TRUE COPY OF THE JUDGMENT DATED 27.10.2014 IN WPC.NO.27664/2014.
EXHIBIT P23 A TRUE COPY OF THE JUDGMENT DATED 31.3.2015 WP(C) Nos.28461/2018 & con.cases 127 IN WPC.NO.10561/2015.
EXHIBIT P24 A TRUE COPY OF THE JUDGMENT DATED 28.8.2014 IN WPC.NO.22630/2014.
EXHIBIT P25 A TRUE COPY OF THE JUDGMENT DATED 8.10.2014 IN WPC.NO.23190/2014.
EXHIBIT P26 A TRUE COPY OF THE JUDGMENT DATED 27.3.2012 IN WPC.NO.7634/2012.
EXHIBIT P27 A TRUE COPY OF THE JUDGMENT DATED 7.8.2014IN WPC.NO.7786/2014.
EXHIBIT P28 A TRUE COPY OF THE JUDGMENT DATED 27.10.2014 IN WPC.NO.27936/2014.
EXHIBIT P29 A TRUE COPY OF THE JUDGMENT DATED 19.1.2015 IN WPC.NO.1738/2015.
EXHIBIT P30 A TRUE COPY OF G.O.(MS)NO.105/2013/TRAN DATED 21.11.2013.
EXHIBIT P31 A TRUE COPY OF G.O.(MS)NO.5/2001/TRAN DATED 15.2.2001.
EXHIBIT P32 A TRUE COPY OF G.O.(MS)NO.9/2001/TRAN DATED 5.3.2001.
EXHIBIT P33 A TRUE COPY OF JUDGMENT DATED 29.1.2009 IN WPC.NO.2393/2009(I) AND CONNECTED CASES (THE MANAGING DIRECTOR KSRTC VS.SRI.JOHNSON DAVID AND OTHERS:
EXHIBIT P34 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 13.2.2015 IN RESPECT OF FIRST PETITIONER.
EXHIBIT P35 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 12.9.2014 IN RESPECT OF SECOND PETITIONER.
EXHIBIT P36 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 11.5.2015 IN WP(C) Nos.28461/2018 & con.cases 128 RESPECT OF THIRD PETITIONER.
EXHIBIT P37 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 19.3.2015 IN RESPECT OF FOURTH PETITIONER.
EXHIBIT P38 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 25.6.2015 IN RESPECT OF FIFTH PETITIONER.
EXHIBIT P39 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 9.12.2014 IN RESPECT OF SIXTH PETITIONER.
EXHIBIT P40 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 5.1.2015 IN RESPECT OF SEVENTH PETITIONER.
EXHIBIT P41 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 8.2.2013 IN RESPECT OF EIGHTH PETITIONER.
EXHIBIT P42 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 9.12.2014 IN RESPECT OF NINTH PETITIONER.
EXHIBIT P43 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/2008 DATED 21.1.2015 IN RESPECT OF TENTH PETITIONER.
EXHIBIT P44 A TRUE COPY OF MEMORANDUM NO.EST./412/15/VLRD DATED 7.4.2015. EXHIBIT P45 A TRUE COPY OF ORDER DATED 24.3.2017 IN CIVIL APPEALS NO.4435-4438/2017. EXHIBIT P46 A TRUE COPY OF REPRESENTATION DATED 7.12.2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES' ASSOCIATION (CITU).
EXHIBIT P47 A TRUE COPY OF G.O.(MS)NO.129/2018/TRAN.
DATED 26.3.2018.
EXHIBIT P48 A TRUE COPY OF ORDER NO.PL.16/014915/12 WP(C) Nos.28461/2018 & con.cases 129 DATED 2.5.2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P49 A TRUE COPY OF ORDER NO.E/1240/18/VELLANAD UNIT DATED 7.5.2018 OF THE 1ST PETITIONER.
EXHIBIT P50 A TRUE COPY OF ORDER NO.E2/1677/18/PVR UNIT DATED 7.5.2018 OF THE 2ND PETITIONER.
EXHIBIT P51 A TRUE COPY OF ORDER NO.E1/1967/18/KYM DATED 7.5.2018 OF THE 3RD & 9TH PETITIONERS.
EXHIBIT P52 A TRUE COPY OF ORDER NO.E2/1677/18/PVR DATED 7.5.2018 OF THE 4TH PETITIONER.
EXHIBIT P53 A TRUE COPY OF ORDER NO.GI-2889/18/KNPY DATED 7.4.2018 OF THE 5TH PETITIONER.
EXHIBIT P54 A TRUE COPY OF ORDER NO.E2/1109/18/ANGAMALY DATED 8.5.2018 OF THE 6TH PETITIONER.
EXHIBIT P55 A TRUE COPY OF ORDER NO.E2/2989/18/NEDU DATED 7.5.2018 OF THE 7TH PETITIONER.
EXHIBIT P56 A TRUE COPY OF ORDER NO.PL1/2887/18/GVR UNIT DATED 7.5.2018 OF THE 8TH PETITIONER.
EXHIBIT P57 A TRUE COPY OF ORDER NO.E/1049/18/VELLARADA UNIT DATED 7.4.2018 OF THE 10TH PETITIONER.
EXHIBIT P58 A TRUE COPY OF ORDER NO.E/1049/18/VELLARADA UNIT DATED 7.4.2018 OF THE 11TH PETITIONER.
EXHIBIT P59 A TRUE COPY OF LETTER DATED 27.10.2018 SUBMITTED BY THE PETITIONER TO THE 10TH RESPONDENT.
EXHIBIT P60 A TRUE COPY OF LETTER DATED 10.11.2017 ISSUED BY THE 10TH RESPONDENT.
EXHIBIT P61 A TRUE COPY OF EXTRACT OF ATTENDANCE DETAILS MAINTAINED IN THE DIARY OF THE PETITIONER FOR THE PERIOD FROM 05.07.2000 TO 2012 AND A TYPED COPY OF ATTENDANCE WP(C) Nos.28461/2018 & con.cases 130 DETAILS FOR THE PERIOD FROM 2000 - 2011 EXHIBIT P62 A TRUE COPY OF LETTER NO.GL1/2976/2018/GVR DATED 16.05.2018 EXHIBIT P63 A TRUE COPY OF AN APPEAL DATED 16.1.2019 EXHIBIT P64 A TRUE COPY OF LETTER NO.GL1/183/19/GVR DATED 13.2.2019 EXHIBIT P65 A TRUE COPY OF DAILY COLLECTION DETAILS OF O.A.SUDHAKARAN CONDUCTOR GR.II EXHIBIT P66 A TRUE COPY OF REPRESENTATION DATED 10.10.2018 SUBMITTED BY THE 6TH PETITIONER ALONG WITH ENCLOSURES.
EXHIBIT P67 A TRUE COPY OF REPRESENTATION DATED 27.12.2018 ALONG WITH ANNEXURES IS PRODUCED BY 5TH PETITIONER.
EXHIBIT P68 A TRUE COPY OF LETTER DATED 30.11.2018 SUBMITTED BY THE 9TH PETITIONER TO THE EXEXUTIVE DIRECTOR.
EXHIBIT P69 A TRUE COPY OF REPRESENTATION OF 9TH PETITIONER DATED 26.12.2018 ALONG WITH A PAY SLIP FOR DECEMBER,1996.
EXHIBIT P70 A TRUE COPY OF REPRESENTATION DATED 14.01.2019 OF 3RD PETITIONER ALONG WITH ANNEXURES.
EXHIBIT P71 A TRUE COPY OF REPRESENTATION 4TH PETITIONER DATED 09.11.2018 ALONG WITH ANNEXURES.
EXHIBIT P72 A TRUE COPY OF REPRESENTATION DATED 07.10.2018 ALONG WITH ANNEXURES OF THE SECOND PETITIONER.
EXHIBIT P73 A TRUE COPY OF REPRESENTATION DATED 07.11.2018 OF FIRST PETITIONER ALONG WITH ANNEXURES.
WP(C) Nos.28461/2018 & con.cases 131 EXHIBIT P74 A TRUE COPY OF REPRESENTATION DATED 30.12.2018 OF THE FIRST PETITIONER ALONG WITH ANNEXURES.
EXHIBIT P75 A TRUE COPY OF REPRESENTATION DATED 03.11.2018 ALONG WITH ANNEXURES SUBMITTED BY 11TH PETITIONER.
EXHIBIT P76 A TRUE COPY OF REPRESENTATION DATED 05.11.2018 ALONG WITH ANNEXURES SUBMITTED BY 10TH PETITIONER.
RESPONDENT EXHIBITS EXHIBIT R2(C) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL16/004985/2017 DATED 3-12-2018 WP(C) Nos.28461/2018 & con.cases 132 APPENDIX OF WP(C) 31141/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF O.P TICKET NO. 51003 ISSUED BY THE MEDICAL COLLEGE HOSPITAL, KOTTAYAM.
EXHIBIT P2 A TRUE COPY OF LETTER NO. RIA 2382/16/KOTTAYAM DATED 10-06-2016 ALONG WITH STATEMENT OF ATTENDANCE DETAILS OF THE PETITIONER EXHIBIT P3 A TRUE COPY OF GL/948/16/VKM DATED 07-06- 2016 ISSUED BY THE PUBLIC INFORMATION EXHIBIT P4 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-
GENERAL MATTERS-SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28-11-2008.
EXHIBIT P5 A TRUE COPY OF G.O(MS) NO. 78/2011/TRAN DATED 22-12-2011 EXHIBIT P6 A TRUE COPY OF DECISION IN SURESH KUMAR VS.
STATE OF KERALA (2013 (2) KLT 258.
EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 14-06-2016 IN W.P(C) NO. 20222/2016 (C).
EXHIBIT P8 A TRUE COPY OF ORDER NO. PL12/025739/2008 DATED 08-08-2016 ISSUED BY THE SECOND EXHIBIT P9 A TRUE COPY OF G.O(MS) NO. 5/2001/TRAN.
DATED 15-02-2001.
EXHIBIT P10 A TRUE COPY OF G.O(MS) NO. 9/2001/TRAN.
DATED 05-03-2001 EXHIBIT P11 A TRUE COPY OF G.O(MS) NO. 105/2013/TRAN DATED 21-11-2013 EXHIBIT P12 A TRUE COPY OF JUDGMENT DATED 12-03-2014 IN W.A NO. 339/2014 EXHIBIT P13 A TRUE COPY OF ORDER DATED 24-3-2017 IN WP(C) Nos.28461/2018 & con.cases 133 CIVIL APPEALS NO. 4435-4438/2017 EXHIBIT P14 A TRUE COPY OF OF REPRESENTATION DATED 07- 12-2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES ASSOCIATION (CITU) EXHIBIT P15 A TRUE COPY OF G.O(MS) NO. 129/2018/TRAN.
DATED 26-3-2018.
EXHIBIT P16 A TRUE COPY OF ORDER NO. PL 16/014915/12 DATED 02-05-2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P17 A TRUE COPY OF ORDER NO. PLI/893/18/VAIKOM DATED 09-05-2018.
EXHIBIT P18 A TRUE COPY OF REPORT OF UNIT OFFICER, NO.PL1/2116/18/VKM DATED 08-11-2018.
EXHIBIT P19 A TRUE COPY OF REPRESENTATION DATED 30-11- 2018.
RESPONDENT EXHIBITS EXHIBIT R2(C) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL16/004985/2017 DATED 3-12-2018 WP(C) Nos.28461/2018 & con.cases 134 APPENDIX OF WP(C) 31132/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF ATTENDANCE DETAILS OF FIRST PETITIONER FOR THE PERIOD FROM 1999 TO 2008 ISSUED BY D.T.O. KSRTC, KANNUR.
EXHIBIT P2 A TRUE COPY OF ATTENDANCE DETAILS OF FIRST PETITIONER FOR THE PERIOD FROM 2008 TO 2011 ISSUED BY THE ASSISTANT TRANSPORT OFFICER, KSRTC, THALASSERY.
EXHIBIT P3 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS OF THE 2ND PETITIONER ISSUED BY A.T.O, KSRTC, THALASSERY.
EXHIBIT P4 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-GENERAL MATTERS-SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.11.2008.
EXHIBIT P5 A TRUE COPY OF G.O.(MS) NO.78/2011/TRAN DATED 22.12.2011.
EXHIBIT P6 A TRUE COPY OF DECISION IN SURESH KUMAR VS.
STATE OF KERALA (2013(2) KLT 258.
EXHIBIT P7 A TRUE COPY OF REPRESENTATION DATED 11.2.2013 FILED BY THE FIRST PETITIONER.
EXHIBIT P8 A TRUE COPY REPRESENTATION DATED 11.2.2013 FILED BY THE 2ND PETITIONER.
EXHIBIT P9 A TRUE COPY OF THE JUDGMENT DATED 18.3.2013 IN WPC NO.7437/2013.
EXHIBIT P10 A TRUE COPY OF ORDER NO.PL 16/014915/2012 DATED 12.6.2013.
EXHIBIT P11 A TRUE COPY OF THE JUDGMENT DATED 3.10.2013 IN WPC NO.23209/2013.
EXHIBIT P12 A TRUE COPY OF ORDER NO.PL16/014915/12 DATED 30.12.2013.
WP(C) Nos.28461/2018 & con.cases 135 EXHIBIT P13 A TRUE COPY OF G.O.(MS)NO.105/2013/TRAN DATED 21.11.2013.
EXHIBIT P14 A TRUE COPY OF THE JUDGMENT DATED 21.7.2014 IN WPC NO.10295/2014.
EXHIBIT P15 A TRUE COPY OF THE MEMORANDUM NO.
PL12/025739/2008 DATED 30.7.2014 ISSUED TO THE FIRST PETITIONER.
EXHIBIT P16 A TRUE COPY OF THE MEMORANDUM NO.PL12/025739/2008 DATED 30.7.2014 ISSUED TO THE SECOND PETITIONER.
EXHIBIT P17 A TRUE COPY OF G.O.(MS)NO.5/2001/TRAN.
DATED 15.2.2001.
EXHIBIT P18 A TRUE COPY OF G.O.(MS) NO.9/2001/TRAN.
DATED 5.3.2001.
EXHIBIT P19 A TRUE COPY OF JUDGMENT DATED 29.1.2009 IN WPC NO.2393/2009 (I) AND CONNECTED CASES (THE MANAGING DIRECTOR, KSRTC VS. SRI JOHNSON DAVID AND OTHERS).
EXHIBIT P20 A TRUE COPY OF ORDER DATED 24.3.2017 IN CIVIL APPEALS NO.4435-4438/2017.
EXHIBIT P21 A TRUE COPY OF REPRESENTATION DATED 7.12.2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES ASSOCIATION (CITU).
EXHIBIT P22 A TRUE COPY OF G.O(MS) NO.129/2018/TRAN.
DATED 26.3.2018.
EXHIBIT P23 A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 2.5.2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P24 A TRUE COPY OF THE ORDER NO.E2/1736/18/TLY UNIT 7.4.2018 ISSUED TO THE FIRST PETITIONER.
EXHIBIT P25 A TRUE COPY OF THE ORDER NO.E2/1736/18/TLY WP(C) Nos.28461/2018 & con.cases 136 UNIT DATED 7.4.2018 OF THE SECOND PETITIONER.
EXHIBIT P26 A TRUE COPY OF REPRESENTATION DATED 26-01- 2019 ALONG WITH DOCUMENTS NO. 1 TO 4 SUBMITTED BY THE 2ND PETITIONER TO THE EXECUTIVE DIRECTOR (ADMINISTRATION) ALONG WITH DOCUMENTS NO. 1 TO 6 EXHIBIT P27 A TRUE COPY OF REPRESENTATION DATED 26-01- 2019 ALONG WITH DOCUMENTS NO.1 TO 4 SUBMITTED BY THE 2ND PETITIONER TO THE EXECUTIVE DIRECTION (ADMINISTRATION).
RESPONDENT EXHIBITS EXHIBITR2(A) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION)VIDE REF NO. PL.16/004985/2017 DATED 3-12-2018. WP(C) Nos.28461/2018 & con.cases 137 APPENDIX OF WP(C) 32037/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF LETTER NO. E1/1692/12 VIKAS BHAVAN, THIRUVANANTHAPURAM DATED 27.07.2012 ADDRESSED TO THE GENERAL MANAGER, KSRTC, THIRUVANANTHAPURAM BY THE ASSISTANT TRANSPORT OFFICER, KSRTC, VIKAS BHAVAN EXHIBIT P2 A TRUE COPY OF CERTIFICATE SHOWING RECORDS OF ATTENDANCE OF THE FIRST PETITIONER EXHIBIT P3 A TRUE COPY OF PROFORMA DATED 03.09.2012 ISSUED TO THE SECOND PETITIONER EXHIBIT P4 A TRUE COPY OF LETTER NO. GL. 55/12/VAIKOM DATED 20.01.2012 ISSUED TO THE SECOND PETITIONER EXHIBIT P5 A TRUE COPY OF STATEMENT OF ATTENDANCE DETAILS OF THE THIRD PETITIONER FOR THE PERIOD FROM 14.08.1997 T0 31.03.1998 ISSUED BY A.T.O. K.S.R.T.C PEROORKKADA.
EXHIBIT P6 A TRUE COPY OF ATTENDANCE DETAILS OF THE THIRD PETITIONER FOR THE PERIOD FROM 6/1998 TO 5/1999 EXHIBIT P7 A TRUE COPY ATTENDANCE STATEMENT OF THE THIRD PETITIONER FOR THE PERIOD FROM 12/1999 TO 2011 EXHIBIT P8 A TRUE COPY OF PROFORMA OF THE FOURTH PETITIONER DATED 15.05.2012 ISSUED BY 6TH RESPONDENT EXHIBIT P9 A TRUE COPY OF PROFORMA DATED 14.05.2012 OF THE FIFTH PETITIONER EXHIBIT P10 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI- GENERAL MATTERS- SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.11.2008 WP(C) Nos.28461/2018 & con.cases 138 EXHIBIT P11 A TRUE COPY OF G.O. (MS) NO. 78/2011/TRAN DATED 22.12.2011 EXHIBIT P12 A TRUE COPY OF DECISION IN SURESH KUMAR VS. STATE OF KERALA (2013 (2) KLT 258 EXHIBIT P13 A TRUE COPY OF JUDGMENT DATED 27.08.2013 IN WPC NO. 21275/2013 EXHIBIT P14 A TRUE COPY OF ORDER NO. PL 16/014915/2012 DATED 16.12.2013 EXHIBIT P15 A TRUE COPY OF LETTER DATED 08.05.2012 ISSUED UNDER THE INFORMATION ACT BY THE APPELLATE AUTHORITY OF TRIVANDRUM CENTRAL DEPOT EXHIBIT P16 A TRUE COPY OF CASH RECEIPT CH NO. 35420 DATED 21.09.1993 EXHIBIT P17 A TRUE COPY OF JUDGMENT DATED 14.09.2015 IN WPC NO. 25196/2015 EXHIBIT P18 A TRUE COPY OF MEMORANDUM NO. PL 12/025739/2008 DATED 28.12.2015 ISSUED TO THE 1ST PETITIONER EXHIBIT P19 A TRUE COPY OF JUDGMENT DATED 12.08.2013 IN WPC NO. 19675/2013 EXHIBIT P20 A TRUE COPY OF MEMORANDUM NO. PL / 12/025739/2008 DATED 10.07.2014 ISSUED TO THE 2ND PETITIONER EXHIBIT P21 A TRUE COPY OF JUDGMENT DATED 06.08.2014 IN WPC NO. 3110/2014 EXHIBIT P22 A TRUE COPY OF JUDGMENT DATED 08.04.2016 IN WPC NO. 14822/2016 EXHIBIT P23 A TRUE COPY OF ORDER NO. PL12/025739/2008 DATED 31.10.2016 ISSUED TO THE 3RD PETITIONER EXHIBIT P24 A TRUE COPY OF ORDER NO. PL 16/014915/2012 WP(C) Nos.28461/2018 & con.cases 139 DATED 11.09.2013 ISSUED TO THE 4TH PETITIONER EXHIBIT P25 A TRUE COPY OF JUDGMENT DATED 16.10.2014 IN WPC NO. 26944/2014 EXHIBIT P26 A TRUE COPY OF MEMORANDUM NO.PL 12/025739/2008 DATED 04.02.2015 ISSUED TO THE 4TH PETITIONER EXHIBIT P27 A TRUE COPY OF JUDGMENT DATED 09.09.2013 IN WPC NO. 22407/2013 (A) EXHIBIT P28 A TRUE COPY OF MEMORANDUM NO . PL 12/025739/2008 DATED 12.09.2014 ISSUED TO THE 5TH PETITIONER EXHIBIT P29 A TRUE COPY OF G.O. (MS) NO. 105/2013 /TRAN DATED 21.11.2013 EXHIBIT P30 A TRUE COPY OF G.O.(MS). NO. 5/2001/TRAN.
DATED 15.02.2001 EXHIBIT P31 A TRUE COPY OF G.O.(MS). NO. 9/2001/TRAN.
DATED 05.03.2001 EXHIBIT P32 A TRUE COPY OF JUDGMENT DATED 29.01.2009 IN WPC NO. 2393/2009 (I) AND CONNECTED CASES THE MANAGING DIRECTOR KSRTC VS. SRI JOHNSON DAVID AND OTHERS.
EXHIBIT P33 A TRUE COPY OF ORDER DATED 24.03.2017 IN CIVIL APPEALS NO. 4435-4438/2017 EXHIBIT P34 A TRUE COPY OF REPRESENTATIONS DATED 07.12.2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES ASSOCIATION (CITU) EXHIBIT P35 A TRUE COPY OF G.O. (MS) NO. 129/2018 /TRAN DATED 26.03.2018 EXHIBIT P36 A TRUE COPY OF ORDER NO.PL. 16/014915/12 DATED 02.05.2018 ALONG WITH A LIST OF 141 WP(C) Nos.28461/2018 & con.cases 140 EMPLOYEES EXHIBIT P37 A TRUE COPY OF MEMORANDUM NO. PL.
2/893/18/VAIKOM DATED 09.05.2018 ISSUED TO THE SECOND PETITIONER EXHIBIT P38 A TRUE COPY OF MEMORANDUM NO.
EI/1476/18 /CHRY DATED 07.04.2018 ISSUED TO THE THIRD PETITIONER EXHIBIT P39 A TRUE COPY OF MEMORANDUM NO. E2/4395/18 DATED 07.04.2018 ISSUED TO THE FOURTH PETITIONER EXHIBIT P40 A TRUE COPY OF MEMORANDUM NO. E2/4395/18 DATED 07.04.2018 ISSUED TO THE FIFTH PETITIONER EXHIBIT P41 A TRUE COPY OF MEMORANDUM NO.
BDI/967663/18/CENTRAL DATED 10.08.2018 ISSUED TO THE FOURTH PETITIONER EXHIBIT P42 A TRUE OF MEMORANDUM NO.
BDI/967663/18/CENTRAL DATED 10.08.2018 ISSUED TO THE FIFTH PETITIONER EXHIBIT P43 A TRUE COPY OF REPRESENTATION DATED 09.11.2018 SUBMITTED BY THE SECOND PETITIONER BEFORE THE FOURTH RESPONDENT.
EXHIBIT P44 A TRUE COPY OF REPRESENTATION DATED NIL SUBMITTED BY THE FIRST PETITIONER TO THE DTO, THIRUVANANTHAPURAM.
EXHIBIT P45 A TRUE COPY OF FILLED PRO FORMA DATED 30.11.2018 GIVEN AT THE TIME OF HEARING TO EXECUTIVE DIRECTOR (ADMINISTRATION) EXHIBIT P46 A TRUE COPY OF STATEMENT OF ATTENDENCE DETAILS FROM 14.08.1997 TO 25.09.2013 IN RESPECT OF THIRD PETITIONER.
EXHIBIT P47 A TRUE COPY OF REPRESENTATION DATED 12.11.2018 SUBMITTED BY THE FOURTH PETITIONER TO THE SIXTH RESPONDENT. WP(C) Nos.28461/2018 & con.cases 141 EXHIBIT P48 A TRUE COPY OF LETTER NO.E2/8144/18/CENTRAL DATED 17.11.2018 OF DISTRICT TRANSPORT OFFICER, THIRUVANANTHAPURAM CENTRAL.
EXHIBIT P49 A TRUE COPY OF OBJECTION DATED 6.1.2019 SUBMITTED TO THE EXECUTIVE DIRECTOR (ADMINISTRATION) BY THE FOURTH PETITIONER.
EXHIBIT P50 A TRUE COPY OF REPRESENTATION DATED 03.11.2018 SUBMITTED BY THE FIFTH PETITIONER TO THE DISTRICT TRANSPORT OFFICER, KSRTC, THIRUVANANTHAPURAM CENTRAL DEPOT.
EXHIBIT P51 A TRUE COPY OF OBJECTION DATED 10.1.2018 TO THE EXECUTIVE DIRECTOR (ADMINISTRATION) RESPONDENT EXHIBITS EXHIBIT R2(A) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION)VIDE REF NO. PL.16/004985/2017 DATED 11-12-2018. WP(C) Nos.28461/2018 & con.cases 142 APPENDIX OF WP(C) 34912/2018 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE MEMORANDUM WITH NO.PLI-
4441/97/ALP, DATED 23.9.1998.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT IN W.P. (C)NO.26789/2014 DATED 16.10.2014.
EXHIBIT P3 TRUE COPY OF THE ORDER IN R.P.NO.998/2014 IN W.P.(C)NO.26789/14 DATED 16.12.2014.
EXHIBIT P4 TRUE COPY OF THE ORDER WITH NO.PL 16/014915/2012, THIRUVANANTHAPURAM DATED 17.4.2015.
EXHIBIT P5 TRUE COPY OF THE MEMO WITH NO.E2/3956/15/KYM, DATED 4.6.2015.
EXHIBIT P6 TRUE COPY OF THE PROCEEDINGS WITH NO.PL 4/001667/17, DATED 20.12.2017.
EXHIBIT P7 TRUE COPY OF THE MEMORANDUM WITH NO.E2/5600/17/KAYAMKULAM, DATED 15.3.2018.
EXHIBIT P8 TRUE COPY OF THE ORDER WITH NO.PL 16/014915/12, DATED 2.5.2018 ALONG WITH THE LIST OF 141 EMPLOYEES.
EXHIBIT P9 TRUE COPY OF THE GOVT. ORDER NO.129/2018/TRANS DATED 26.3.2018 EXHIBIT P10 TRUE COPY OF THE DUTY DETAILS OF THE PETITIONER FROM 23.09.1998 TO 30.06.2014 ISSUED BY THE ASSISTANT TRANSPORT OFFICER, KAYAMKULAM.
WP(C) Nos.28461/2018 & con.cases 143 APPENDIX OF WP(C) 37103/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF CASH RECEIPT NO.006023 DATED 17/12/1999.
EXHIBIT P2 A TRUE COPY OF CERTIFICATE DATED 14/05/2012 FOR THE PERIOD FROM 1999 TO 2011 ISSUED BY THE ASSISTANT TRANSPORT OFFICER, KSRTC, PALA.
EXHIBIT P3 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI-GENERAL MATTERS-SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28/11/2008.
EXHIBIT P4 A TRUE COPY OF GO(MS) NO.78/2011/TRAN DATED 22/12/2011.
EXHIBIT P5 A TRUE COPY OF MEMORANDUM NO.PL.12/025739/08 DATED 11/04/2012.
EXHIBIT P6 A TRUE COPY OF DECISION IN SURESH KUMAR VS.
STATE OF KERALA (2013(2) KLT 258.
EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 12/08/2013 IN WPC NO.19675/2013.
EXHIBIT P8 A TRUE COPY OF PAGE NOS. 21 AND 22 OF THE SERVICE BOOK.
EXHIBIT P9 A TRUE COPY OF JUDGMENT DATED 06/08/2014 IN WPC NO.3110/2014.
EXHIBIT P10 A TRUE COPY OF GO (MS) NO.105/2013/TRAN DATED 21/11/2013.
EXHIBIT P11 A TRUE COPY OF JUDGMENT DATED 12/03/2014 IN WA NO.339/2014.
EXHIBIT P12 A TRUE COPY OF ORDER DATED 24/03/2017 IN CIVIL APPEALS NO.4435-4438/2017.
EXHIBIT P13 A TRUE COPY OF GO(MS) NO.5/2001/TRAN. DATED WP(C) Nos.28461/2018 & con.cases 144 15/02/2001.
EXHIBIT P14 A TRUE COPY OF GO(MS) NO.9/2001/TRAN. DATED 05/03/2001.
EXHIBIT P15 A TRUE COPY OF JUDGMENT DATED 29/01/2009 IN WPC NO.2393/2009(I) AND CONNECTED CASES (THE MANAGING DIRECTOR KSRTC VS. SRI. JOHNSON DAVID AND OTHERS).
EXHIBIT P16 A TRUE COPY OF REPRESENTATION DATED 07/12/2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES' ASSOCIATION (CITU).
EXHIBIT P17 A TRUE COPY OF GO (MS) NO.129/2018/TRAN.
DATED 26/03/2018.
EXHIBIT P18 A TRUE COPY ORDER NO.PL-16/014915/12 DATED 02/05/2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P19 A TRUE COPY OF THE MEMORANDUM NO.PL/2/2876/18/EKM/UNIT DATED 07/05/2018 ISSUED BY THE THIRD RESPONDENT.
EXHIBIT P20 A TRUE COPY INTERIM ORDER DATED 11/10/2018 IN WPC NO.32037/2018.
RESPONDENT EXHIBITS EXHIBITR2(A) TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION)VIDE REF NO. PL.16/004985/2017 DATED 3-12-2018. WP(C) Nos.28461/2018 & con.cases 145 APPENDIX OF WP(C) 38643/2018 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF ATTENDANCE DETAILS OF THE PETITIONER FOR THE YEAR FROM 2000 TO 2008 ISSUED BY THE UNIT AUTHORITY.
EXHIBIT P2 A TRUE COPY OF ATTENDANCE DETAILS OF THE PETITIONER FOR THE YEAR FROM 2009 TO 2012 ISSUED BY THE UNIT AUTHORITY.
EXHIBIT P3 A TRUE COPY OF RELEVANT PAGE OF CLAUSE XLVI GENERAL MATTERS SUB CLAUSE 5 OF THE BILATERAL AGREEMENT DATED 28.11.2008.
EXHIBIT P4 A TRUE COPY OF G.O(MS) NO.78/2011/TRAN DATED 22.12.2011.
EXHIBIT P5 A TRUE COPY OF DECISION IN SURESH KUMAR VS STATE OF KERALA (2013 (2) KLT 258) EXHIBIT P6 A TRUE COPY OF THE JUDGMENT DATED 07.8.2014 IN WPC.NO. 7786/2014.
EXHIBIT P7 A TRUE COPY OF G.O(MS) NO.105/2013 /TRAN DATED 21.11.2013.
EXHIBIT P8 A TRUE COPY OF THE MEMORANDUM NO.PL 12/025739/2008 DATED 09.12.2014 ISSUED TO THE PETITIONER.
EXHIBIT P9 A TRUE COPY OF GO(MS)NO.5/2001/TRAN DATED 15.2.2001.
EXHIBIT P10 A TRUE COPY OF G.O(MS) NO.9/2001/TRAN DATED 05.3.2001.
EXHIBIT P11 A TRUE COPY OF ORDER DATED 24.8.2017 IN CIVIL APPEAL NO.4435-4438/2017 EXHIBIT P12 A TRUE COPY OF REPRESENTATION DATED 7.12.2017 SUBMITTED BY THE KERALA STATE ROAD TRANSPORT EMPLOYEES ASSOCIATION (CITU) WP(C) Nos.28461/2018 & con.cases 146 EXHIBIT P13 A TRUE COPY OF GO(MS) NO.129/2018/TRAN DATED 26.3.2018.
EXHIBIT P14 A TRUE COPY OF ORDER NO.PL.16/014915/12 DATED 02.5.2018 ALONG WITH A LIST OF 141 EMPLOYEES.
EXHIBIT P15 A TRUE COPY OF THE ORDER NO.PL/1487/18 /PARASSALA UNIT DATED 7.4.2018 ISSUED TO THE PETITIONER.
EXHIBIT P16 A TRUE COPY OF INTERIM STAY ORDER DATED 3.9.2018 IN WP(C)NO.16113/2018. WP(C) Nos.28461/2018 & con.cases 147 APPENDIX OF WP(C) 28461/2018 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE JUDGMENT IN WPC.6401/2014 DATED 2.7.2014.
EXHIBIT P2 TRUE COPY OF THE ORDER NO.PL16/014915/12 DATED 01.7.2014.
EXHIBIT P3 TRUE COPY OF THE RTI APPLICATION DATED
12.6.2017
EXHIBIT TRUE COPY OF THE REPLY TO THE RTI DATED
P3(A) 4.7.2017
EXHIBIT P4 TRUE COPY OF THE SALARY SLIP
EXHIBIT P5 TRUE COPY OF THE REPORT DATED 27.3.2018
EXHIBIT P6 TRUE COPY OF THE ORDER E2/1572/18/TPM DATED
08.5.2018
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED
4.7.2018
EXHIBIT P8 TRUE COPY OF THE GOVT.ORDER
NO.129/2018/TRANS DATED 26.03.2018 EXHIBIT P9 TRUE COPY OF THE GOVT.ORDER PL16/01495/12 DATED 2-05-2018 EXHIBIT P10 TRUE COPY OF THE REPRESENTATION DATED 29-12- 2018 EXHIBIT P11 TRUE COPY OF THE REPRESENTATION DATED 01-06- 2018 EXHIBIT P12 TRUE COPY OF THE INTERIM ORDER IN W.P. (C)NO.20507/2018 DATED 03.09.2018.
EXHIBIT P13 TRUE COPY OF THE REPRESENTATION DATED 30-09- 2018 MADE BY THE PETITIONER TO THE 3RD RESPONDENT.
WP(C) Nos.28461/2018 & con.cases 148 EXHIBIT P14 TRUE COPY OF ACKNOWLEDGMENT NO.E3/3857 DATED 03-11-2018 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P14 TRUE COPY OF THE REPRESENTATION E2/3857
(A) DATED 2-11-2018
EXHIBIT P15 TRUE COPY OF THE REPRESENTATION DATED 9-11-
2018
EXHIBIT P14 TRUE COPY OF ORDER OF THE STATE INFORMATION
COMMISSIONER, THIRUVANANTHAPURAM DATED 31.01.2019 IN FILE NUMBER 215 & 443/S.I.C.G.I/2018 EXHIBIT P15 TRUE COPY OF THE REPRESENTATION BY THE PETITIONER DATED 15-01-2022 TO THE THIRD RESPONDENT.
RESPONDENT EXHIBITS EXHIBIT R2 C TRUE COPY OF THE REPORT OF THE EXECUTIVE DIRECTOR (ADMINISTRATION) VIDE REF NO.PL 16/004985/2017 DATED 3.12.2018.