152. [ Certificate of fitness for employment. [Correction slip No. 32 dated 9.2.84.]
(1)No candidate for employment as a subordinate officer of any Jail shall be entertained, unless and until the Medical Officer of a Jail or a Civil Surgeon certifies that he possesses the necessary qualifications.(2)Every member of the service shall get himself vaccinated and revaccinated when the Government so directs by a special or general order.]
