Section 12(1) in The Orissa Excise (Methyl Alcohol) Rules, 1976
(1)The manufacturer of methyl alcohol shall keep accurate and regular daily account showing the following particulars, namely :(a)quantity and description of materials used;(b)quantity of wash used;(c)quantity of wash and of such alcohol manufactured;(d)quantity of such alcohol passed out ; and(e)quantity of wash and such alcohol in store.
