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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 25(1)(b) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(b)to inspect or investigate into complaints received from investors, clients or any other person, on any matter having a bearing on the activities of the venture capital fund;