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State of Haryana - Section

Section 6 in Maharana Partap Horticultural University, Karnal Act, 2015

6. Objects of University.

- The University shall have the following objects, namely:-
(a)to impart education in different branches of Horticulture and allied sciences as it may determine, from time to time;
(b)to further advancement in learning and research in Horticulture and allied sciences and to undertake extension of such specialized knowledge to the needy people;
(c)to undertake study in post-harvest management and marketing strategies of horticulture produce and products;
(d)to liaison and establish vital linkage with the concerned departments/ institution/organization of Horticulture of other State Government and Union Government, National and international research institutes and private sector specialized in the field of Horticulture and allied sciences with a view to keep pace with the latest technology;
(e)to raise level of education, teaching, research and extension in Horticulture to international standards; and
(f)such other objects, as the Board may determine, from time to time.