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State of Telangana - Section

Section 24C in Telangana Bhoodan and Gramdan Act, 1965

24C. Review and cancellation of illegal allotments.

- Notwithstanding anything contained in the Act, the Board may, examine, review, reconsider and inquire into any illegal allotments made in favour of any person or institution or otherwise, after giving notice to the person or institution concerned, pass appropriate orders.