Section 12 in The Bengal Kanungos Regulation, 1816
12. Collectors to report when variations are necessary.
- The Collectors of Cuttack and Hijli are enjoined to report to the [State] [Substituted by A.L.O.] Government, through the usual channel, all instances wherein they may deem it expedient to increase or diminish number of Kanungos in a pargana with their reasons at large for such opinion.
