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[Cites 0, Cited by 0] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(82) in The Railway Protection Force Rules, 1987

82.1Superior officers and enrolled members of the Force may be appointed eitherpermanently or temporarily for specified periods or in an officiating or on tenure basisor on deputation for a period as may be specified by the appointing authority.