Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(8)] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(8)(d) in The U.P. Water Supply and Sewerage Act, 1975 (d)declare that any part in the area of a Jal Sansthan specified in the notification under sub-section (1) shall cease to be such area.