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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4)(d) in The Rajasthan Law And Judicial Department Manual, 1952

(d)to advise the Court of Wards in all civil litigation and to arrange for the conduct of all civil suits, appeals and proceedings affecting the Court of Wards, if so directed by Government.