Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(2)(i) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013 (i)do all and every acts and deeds which would be necessary for the speedy realisation of the assets of the financial establishment.