Section 27(1)(c) in The Reserve And Auxiliary Air Forces Act, 1952

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(c) in The Reserve And Auxiliary Air Forces Act, 1952

(c)requiring him to pay to such person by way of compensation for failure or inability to re- employ a sum not exceeding an amount equal to six months' remuneration at the rate at which his last remuneration was payable to him by the employer.

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Union of India - Subsection

Section 27(1)(c) in The Reserve And Auxiliary Air Forces Act, 1952