Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Tamilnadu - Section Section 26 in Tamil Nadu District Municipalities Act, 1920 (26)"Rubbish" means dust, ashes, broken bricks, mortar, broken glass, and refuse of any kind which is not "filth";
