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State of Uttar Pradesh - Section

Section 12 in The United Provinces Private Forests Act, 1948

12. Grant of permits to fell trees.

- A Forest Officer may on application of the landlord grant a felling licence for the felling of trees for such purpose and with such conditions as he may deem proper and thereupon it shall be lawful for the landlord to carry out felling in accordance with the terms of the felling