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State of Odisha - Section

Section 3 in The Orissa Co-operative Societies Rules, 1965

3. Determination of ½, ⅓, etc.

- When any rule or Bye-Laws require the determination of one half, one-third or any other fraction of a number and that number is not evenly divisible, by 2, 3 or such other figure as the case may be, the number next above which is evenly divisible by 2, 3 or such other figure, as the case may be, the number next above which is evenly divisible by 2,3 or such other figure shall be taken for original number.