Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(g) in The Banking Regulation Act, 1949

(g)"gold" includes gold in the form of coin, whether legal tender or not, or in the form of bullion or ingot, whether refined or not;