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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(2)A copy of every such list shall be supplied to the Director (administration) not later than 31st January or 31st July, as the case may be, of that year.