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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1)(h) in The U.P. Boiler Rules, 1969

(h)scrutinize the certificates prepared in Form II, Form III, Form III-A, Form III-B, Form III-C and Form IV;