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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1)(a) in The Goa, Daman and Diu School Education Act, 1984

(a)it has such funds to ensure its financial stability which regulate payment of salaries and allowances and other benefits to its employees as prescribed;