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[Cites 0, Cited by 0] [Section 122C(2)] [Section 122C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 122C(2)(c) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(c)any abadi site referred to in clause (iv) of sub-section (1) of Section 117 and vested in the Gaon Sabha;