Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 5 in Chhattisgarh State Co-operative Tribunal Regulations, 2016 5. Language. - Language of the Tribunal shall be in English and may also be in Hindi and parties to a proceeding may also file documents drawn up in Hindi.Chapter-III Procedure
