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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Sikkim - Subsection

Section 34(o) in Sikkim Panchayat Act, 1993

(o)maintenance of such records relating to cattle census, population census,crop census and census of unemployed persons and such other statistics as may be required and annually submitting such other statistics as may be required and annually submitting such records to the Zilla Panchayat;