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[Cites 0, Cited by 0] [Section 90(9)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(9)(iii) in Bihar Excise Act, 1915

(iii)prescribing the nature and regulating the arrangement of the premises in which any intoxicant may be sold, and prescribing the notices to be exposed at such premises,