Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 371A(1)] [Article 371A] [Constitution] Constitution Subarticle Article 371A(1)(vi) in Constitution of India (vi)any other matter in respect of which it is necessary to make rules for the constitution and proper functioning of the regional council.