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Gujarat High Court

M/S Drb Ravani Developers vs Union Of India on 17 November, 2021

Author: Sangeeta K. Vishen

Bench: Sangeeta K. Vishen

     C/SCA/13280/2021                              ORDER DATED: 17/11/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 13280 of 2021

==========================================================
                        M/S DRB RAVANI DEVELOPERS
                                  Versus
                              UNION OF INDIA
==========================================================
Appearance:
MR.MANAN BHATT(6535) for the Petitioner(s) No. 1,2
MR DEVANG VYAS(2794) for the Respondent(s) No. 4
MR. BHADRISH S RAJU(6676) for the Respondent(s) No. 2
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1,3
==========================================================

  CORAM:HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                             Date : 17/11/2021

                              ORAL ORDER

At the request of Mr. Manan Bhatt, learned Advocate appearing for the petitioners, let the matter appear on 30.11.2021 on the ground that he is desirous of moving a note in the Registry for placing the matter before appropriate Court.

(SANGEETA K. VISHEN,J) SINDHU NAIR Page 1 of 1 Downloaded on : Thu Nov 18 23:41:23 IST 2021