Gujarat High Court
M/S Drb Ravani Developers vs Union Of India on 17 November, 2021
Author: Sangeeta K. Vishen
Bench: Sangeeta K. Vishen
C/SCA/13280/2021 ORDER DATED: 17/11/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13280 of 2021
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M/S DRB RAVANI DEVELOPERS
Versus
UNION OF INDIA
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Appearance:
MR.MANAN BHATT(6535) for the Petitioner(s) No. 1,2
MR DEVANG VYAS(2794) for the Respondent(s) No. 4
MR. BHADRISH S RAJU(6676) for the Respondent(s) No. 2
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1,3
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CORAM:HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Date : 17/11/2021
ORAL ORDER
At the request of Mr. Manan Bhatt, learned Advocate appearing for the petitioners, let the matter appear on 30.11.2021 on the ground that he is desirous of moving a note in the Registry for placing the matter before appropriate Court.
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