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[Cites 4, Cited by 0]

Karnataka High Court

Sri.M S Basavaraju vs The Special Land Acquisition Officer on 13 June, 2019

Author: Alok Aradhe

Bench: Alok Aradhe

                         1


 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 13Th DAY OF JUNE 2019

                     BEFORE
      THE HON'BLE MR. JUSTICE ALOK ARADHE

WRIT PETITION NOS.14831-14862 OF 2017(LA-KIADB)
                     C/W
 WRIT PETITION NOS.8908-8911 OF 2018(LA-RES)

IN WP.NOS.14831-14862 OF 2017:
BETWEEN:

1.   SRI M.S.BASAVARAJU
     S/O.LATE SIDDABASAPPA
     AGED ABOUT 79 YEARS
     R/AT NO.188
     5TH CROSS, 2ND STAGE
     KHB COLONY
     BASAVESHWARA NAGAR
     BANGALORE-560 079

2.   SRI B.GOVINDARAJ
     S/O. BABU NARASIMHAN
     AGED ABOUT 52 YEARS
     R/AT NO.T-2, SAI CHINNAS ENCLAVE
     3RD FLOOR, B NANDAVANA STREET
     JOGAPALYA, HALASUR
     BENGALURU-560 008

3.   SMT.BRUNDAMMA
     W/O.VARADAPPA
     AGED ABOUT 55 YEARS
     R/AT NO.51, 4TH MAIN
     SHANKARANAGARA
     NANDHINI LAYOUT
     BENGALURU-560 096

4.   SMT.GEETHA KUMARI
                         2


     W/O. VISHNU P. SHETTY
     AGED ABOUT 50 YEARS
     R/AT NO.252, 3RD CROSS
     LRDE LAYOUT, KARTHIK NAGAR
     BENGALURU-560 037

5.   SRI T.RAVI
     S/O. B.M.THIPPESWAMY
     AGED ABOUT 47 YEARS
     R/AT NO.50, NHCS LAYOUT
     BASAVESHWARANAGAR
     BENGALURU-560 079

6.   T.P.NAGARATHNA
     W/O. T.S.RENUKARADYA
     AGED ABOUT 67 YEARS
     R/AT NO.36/D, 1ST CROSS
     VINAYAKA LAYOUT
     NAGARABAVI
     9TH BLOCK, 2ND STAGE
     BENGALURU-560 072

7.   SRI MANJUNATH N.
     S/O. PARAMESHWARA
     AGED ABOUT 45 YEARS
     R/AT NO.378, 3RD MAIN
     PARVATHI SADANA, 7TH CROSS
     DOMMALUR LAYOUT
     BENGALURU-560 071

8.   SRI RAMTILAK V.S.
     S/O. LATE V.S.SRINIVASAN
     AGED ABOUT 65 YEARS
     R/AT NO.46, 4TH CROSS
     MALLESWARAM
     BENGALURU-560 003

9.   SRI KARTHIK B.A.
     S/O.LATE V.S.ACHUTHARAO
     AGED ABOUT 38 YEARS
     R/AT 280/C, 38TH CROSS
                            3


      8TH BLOCK, JAYANAGAR
      BENGALURU-560 008

10.   V.NAGARAJ
      S/O.G.N.VITTOBARAO
      AGED ABOUT 57 YEARS
      R/AT NO.76, 7TH CROSS
      1ST MAIN, J.C.NAGAR
      MAHALAKSHMI LAYOUT
      BENGALURU-560 086

11.   SRINIVASAMURTHY
      S/O.SUBBAIAH
      AGED ABOUT 65 YEARS
      R/AT NO.18, 8TH 'E' MAIN
      SRINIDHI LAYOUT
      VIDYARANAYAPURA
      BENGALURU-560 097

12.   PUSHPA N.
      W/O.P.KRISHNASWAMY
      AGED ABOUT 53 YEARS
      R/AT NO.182/13, 19TH MAIN
      1ST BLOCK, RAJAJINAGAR
      BENGALURU-560 010

13.   H.KOMALABAI
      W/O.LATE MUNIRAJU SINGH
      AGED ABOUT 48 YEARS
      R/AT NO.9/13, 2ND MAIN
      Y.V.ANNAIAH ROAD
      YELACHANAHALLI
      J P NAGAR, BENGALURU-560 078

14.   SMT.LAKSHMI DEVAMMA
      W/O.SHIVA REDDY
      AGED ABOUT 49 YEARS
      R/AT NO.575
      NEAR KRISHNA KALYANA MANTAPA
      HOUSING BOARD COLONY
      BASAVESHWARA NAGAR COLONY
                           4


      BENGALURU-560 079

15.   SMT.M.PRAMILA
      W/O.LATE G.K.VENKATACHALAPATHI
      AGED ABOUT 62 YEARS
      R/AT 62/2, KAMAKSHIPALYA
      BENGALURU-560 079

16.   SMT. SARASWATHI R.
      W/O.GANONDAIAH
      AGED ABOUT 52 YEARS
      R/AT NES EXTENSION
      GANDHINAGARA
      MARUTHI TOWN
      BENGALURU

17.   S. BHAGYA
      W/O.V.S.VENKATESH
      AGED ABOUT 50 YEARS
      R/AT 101, 3RD MAIN
      7TH CROSS, CHAMARAJPET
      BENGALURU-560 018

18.   K. NAGARAJ
      S/O.K.VENKATARAMANAPPA
      AGED ABOUT 55 YEARS
      R/AT GUNDLAPPA DODDI
      9TH KALYANACHURAM
      ANANTHAPURAM
      ANDRA PRADESH-515 761

19.   MEENA SURYANARAYANA PAWAR
      W/O.SURYANARAYANA PAWAR
      AGED ABOUT 57 YEARS
      R/AT NO.80, 15TH CROSS
      OPP: VISHVESHWARA BANK
      MALLESWARAM
      BENGALURU-560 003

20.   SMT.PADHMAMMA
      W/O.HONNAPPA
                           5


      AGED ABOUT 55 YEARS
      R/AT NO.147, 9TH CROSS
      6TH BLOCK, 2ND STAGE
      NAGARABAVI
      BENGALURU-560 072

21.   P.PRADEEP
      S/O.N.V.PRABAKAR
      AGED ABOUT 39 YEARS
      R/AT NO.229, B 2ND FLOOR
      38TH CROSS, RAJAJINAGAR
      BENGALURU-560 010

22.   P.R.BHAGYAVATHI
      W/O.NARAYANASWAMY
      AGED ABOUT 52 YEARS
      R/AT NO.497/A, 10TH MAIN
      8TH CROSS, HAL 3RD STAGE
      JEEVAN BHIMA NAGAR
      BENGALURU-560 075

23.   SIDDAPPA H.
      S/O.HONNURAPPA
      AGED ABOUT 62 YEARS
      NO.12, 5TH MAIN, PNS LAYOUT
      GRAPE GARDEN
      OPP:DR.RAJKUMAR PARK
      KAMMANAHALLI
      BENGALURU-560 082

24.   N. MANJUNATH
      S/O H.NARANAIAH
      AGED ABOUT 62 YEARS
      R/AT NO.2, 4TH 'A' CROSS
      MARUTHI NILAYA
      CHIKKA BANASAWADI
      BENGALURU-560 033

25.   B.N.SUMITHRA
      W/O.NARASIMHA SAMGA
      AGED ABOUT 66 YEARS
                           6


      R/AT NO.79, KUNJARU
      1ST MAIN, 'C' BLOCK
      AECS LAYOUT
      KUNDALAHALLI
      MARATHAHALLI
      BENGALURU-560 037

26.   M.S.USHA
      W/O.H.S.RAMASWAMY
      AGED ABOUT 51 YEARS
      R/AT NO.13, 4TH CROSS
      MAHALAKSHMI LAYOUT
      BENGALURU-560 086

27.   SHAKUNTHALA JAGADEESH
      W/O.JAGADEESH KUMAR
      AGED ABOUT 62 YEARS
      R/AT NO.302, 3RD FLOOR
      NO.83, DIVYA PARADISE
      4TH CROSS, ITTAMADU LAYOUT
      BSK 3RD STAGE, 3RD PHASE
      BENGLAURU-560 085

28.   M.B.JAYAMMANNI
      W/O.M.B.RAJE URAS
      AGED ABOUT 58 YEARS
      NO.34, 1ST MAIN, 4TH CROSS
      SHIVU LAYOUT
      MARIYAPPANAPALYA
      BENGALURU-560 056

29.   M.H.INDIRAMMA
      W/O.M.S.ANATHA
      AGED ABOUT 65 YEARS
      #59/D, 2ND CROSS
      B S K 3RD STAGE
      3RD PHASE, 6TH BLOCK
      BENGALURU-560 085

30.   GLADY MANTERIO
      W/O.LATE PATRICK
                          7


      AGED ABOUT 69 YEARS
      #25-21-1320/12
      ADONIE, JEPPU SEMINARY VIEW
      JEPPU MAJILA, KANKADY
      MANGALORE-575 002

31.   BASAVARAJAMMANNI
      W/O.B.PUTTABUDDI
      AGED ABOUT 52 YEARS
      'SHANTINIVAS'
      NEAR SUBBAPPA GOWDOWN
      CHAMUNDESHWARI NAGAR
      MANDYA-571 401

32.   JYOTHI K.PRASAD
      W/O.S.N.KRISHNA PRASAD
      AGED ABOUT 46 YEARS
      #513-B/27
      2ND CROSS, 2ND BLOCK
      B S K 1ST STAGE
      BENGALURU-560 050             ... PETITIONERS

(BY SRI MAHESH C.M., ADVOCATE)

AND:

1.    THE SPECIAL LAND ACQUISITION OFFICER
      KIADB(BMICP)
      KAVERI GUEST HOUSE
      PALACE ROAD
      BENGALURU-560 001

2.    THE MANAGING DIRECTOR
      NANDI INFRASTRUCTURE
      CORRIDOR ENTERPRISES LTD., (NICE)
      MIDFORD HOUSE
      MIDFORD GARDEN
      OFF M.G.ROAD
      BENGALURU-560 001

3.    THE PRESIDENT
      KARMIKARA RAITHARA VASATHI
                          8


     NIRMANA SAHAKARA SANGHA LTD.,
     (KRVNSS), NO.92
     1ST FLOOR, BULL TEMPLE ROAD
     CHAMARAJPET
     BENGALURU-560 018           ... RESPONDENTS

(BY SRI   P.V.CHANDRASHEKAR, ADVOCATE FOR R1;
    SRI   NITIN PRASAD FOR
    SRI   T.SURYANARAYANA, ADVOCATES FOR R2;
    SRI   A.DEVARAJA, ADVOCATE FOR R3)

IN WP.NOS.8908-8911 OF 2018:
BETWEEN:

1.   SMT. VIMALAMMA
     D/O. SHIVANNA
     AGED ABOUT 64 YEARS
     R/AT AT NO.10, 3RD CROSS
     CHOLURPALYA
     MAGADI ROAD
     BENGALURU-560 023

2.   SMT.M.RATHNA
     W/O.M.CHANDRAPPA
     AGED ABOUT 66 YEARS
     R/AT NO.593, 4TH MAIN
     MUTHYALAMMA NAGAR
     M.E.S. RING ROAD
     BENGALURU-560 054

3.   SRI M. VENKATESH
     S/O. LATE K.MUNISWAMAPPA
     AGED ABOUT 68 YEARS
     R/AT. NO.180, 9TH CROSS
     LAKSHMINARAYANAPURA
     SRIRAMPURAM
     BENGALURU-560 021

4.   SRI P.S.KRISHNA
     S/O. SUBA RAO
     AGED ABOUT 67 YEARS
                          9


     R/AT NO.344/12
     30TH MAIN, 11TH 'H' CROSS
     J.P. NAGAR, 1ST PHASE
     BENGALURU-560 078             ... PETITIONERS

(BY SRI MAHESH C.M., ADVOCATE)

AND:

1.   THE SPECIAL LAND
     ACQUISITION OFFICER
     KIADB (BMICP)
     KAVERI GUEST HOUSE
     PALACE ROAD
     BENGALURU - 560 001

2.   THE MANAGING DIRECTOR
     NANDI INFRASTRUCTURE CORRIDOR
     ENTERPRISES LTD., (NICE)
     MIDFORD HOUSE
     MIDFORD GARDEN
     OFF M.G.ROAD
     BENGALURU - 560 001

3.   THE PRESIDENT
     KARMIKARA RAITHARA VASATHI
     NIRMANA SAHAKARA SANGHA LTD.,
     (KRVNSS), NO.92, 1ST FLOOR
     BULL TEMPLE ROAD
     CHAMARAJPET
     BENGALURU - 560 018        ... RESPONDENTS

(BY SRI   SOMASHEKAR T. FOR
    SRI   B.B.PATIL, ADVOCATES FOR R1;
    SRI   NITIN PRASAD FOR
    SRI   T.SURYANARAYANA, ADVOCATES FOR R2;
    SRI   A.DEVARAJA, ADVOCATE FOR R3)

     THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF
INDIA PRAYING TO DIRECT RESPONDENT NOS.1 TO 3
TO ALLOT THE ALTERNATIVE SITES IN LIEU OF
                                 10


ACQUISITION OF THEIR RESIDENTIAL SITES FOR
BANGALORE MYSORE INFRASTRUCTURE CORRIDOR
PROJECT (BMICP) BY RESPONDENT NO.1 AND ETC.

     THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP THIS DAY, THE COURT MADE
THE FOLLOWING:-

                       COMMON ORDER

Sri Mahesh C.M., learned Counsel for the petitioners.

Sri P.V.Chandrashekar, learned Counsel for respondent No.1 in WP.Nos.14831-14862/2017.

Sri B.B.Patil, learned Counsel for respondent No.1 in WP.Nos.8908-8911/2018.

Sri Nitin Prasad for Sri T.Suryanarayana, learned Counsel for respondent No.2.

Sri A.Devaraja, learned Counsel for respondent No.3.

2. The petitions are admitted for hearing. With the consent of learned counsel for the parties, the same are heard finally.

3. In these petitions, the petitioners inter alia seek a direction to the respondents to allot the 11 alternative sites in lieu of acquisition of their residential sites for Bangalore Mysore Infrastructure Corridor Project (BMICP) by the first respondent and to direct the respondents to implement/perform their duty/promise as per their communications both dated 12.11.2010 and 22.08.2005.

4. When the matters were taken up today, learned Counsel for respondent No.1 submitted that the proceedings with regard to dispute in respect of the apportionment of the award were referred to the Civil Court under Sections 30 and 31 of the Land Acquisition Act, 1894 ('the Act' for short) in LAC.No.257/2006. It is further submitted that an appropriate remedy for the petitioners is to implead themselves to the aforesaid proceedings to claim the compensation.

5. In view of the aforesaid submission made by the learned Counsel for respondent No.1, the learned Counsel for the petitioners submits that the petitioners be granted liberty to file an application for impleadment to the aforesaid proceedings and the trial Court be 12 directed to decide the application submitted by the petitioners in accordance with law.

6. In view of the aforesaid submissions made and in facts of the case, it is directed that in case, if the petitioners submit an application for their impleadment to the aforesaid proceedings, the trial Court shall hear the petitioners and decide their claim expeditiously in accordance with law.

With the aforesaid directions, the petitions are disposed of.

Sd/-

JUDGE LB