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State of Nagaland - Section

Section 232 in Nagaland Excise Rules

232. Fees for licence to compound, blend, reduce or bottle foreign liquor.

(1)The fee for a licence to compound and blend foreign liquor shall be Rs. 500 to 750 per annum as fixed by the Excise Commissioner with reference to each case, payable in advance.
(2)The fee for a licence to reduce and bottle foreign liquor for sale shall be Rs. 200 per annum payable in advance.