Calcutta High Court (Appellete Side)
Shamim Ara Begum & Ors vs Rajpur Sonarpur Municipality & Ors on 26 February, 2024
26-02-2024 Item No.17 IN THE HIGH COURT AT CALCUTTA Subrata Constitutional Writ Jurisdiction Bhattacharyya Appellate Side AR(C) WPA No.11219 of 2022 Shamim Ara Begum & Ors.
-vs-
Rajpur Sonarpur Municipality & Ors.
with CAN No.1 of 2024 Mr. Ashis Kumar Mukherjee Mr. Saurabh Prasad ...for the petitioners Mr. Mir Anuruzzaman ...for the municipality Mr. Dwaipayan Basu Mullick Ms. Tapajit Das ...for the CAN An accommodation for a week is sought on behalf of the petitioners.
List the matter for further consideration on March 5, 2024.
[Amrita Sinha, J] 2