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State of Uttar Pradesh - Section

Section 4 in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978

4. Application for obtaining licence.

- Any person desiring to establish, erect or operate any wood based industry shall make an application in that behalf to the State Level Committee for obtaining a licence in e-format prescribed by the State Level Committee. The application shall be made and disposed of through online system only as developed by U.P. Forest Department on behalf of State Level Committee. No application shall be disposed of manually. This online system shall be developed to facilitate public viewing and tracking status of application and their disposal.