Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(i) in University of Heatlh Sciences, Karnal Act, 2016 (i)"Health Sciences" means the modern systems and Indian Systems of medicine and all their branches concerning preventive, promotive, curative and rehabilitative services;
