Madras High Court
A.Ariramakrishnan vs The Director General Of Police on 13 March, 2026
W.P.Crl.(MD)No.1716 of 2025
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 13.03.2026
CORAM
THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI
W.P.Crl.(MD).No.1716 of 2025
A.Ariramakrishnan .... Petitioner
Vs.
1.The Director General of Police,
Dr. Radhakrishnan Salai,
Mylapore,
Chennai - 600 004.
2.The Superintendent of Police
Thenkasi District
Thenkasi.
3.The Inspector of Police,
Cyber Crime,
GV2F+QH5,
National Highway,
4A Bye Pass Road,
Ribandar,
Goa - 403 006.
4.The Branch Manager,
State Bank of India,
Sankarankovil Branch,
Thenkasi District. ....Respondents
Prayer: This Petition is filed under Article 226 of Constitution of
India, to issue a Writ of Mandamus, directing the 4th respondent to
1/4
https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 01:24:03 pm )
W.P.Crl.(MD)No.1716 of 2025
release Rs.90,000/- which has been withhold from the petitioner's
account in A/C.No. 32027295826 at the State Bank of India,
Sankarankovil Branch, Thenkasi District.
For Petitioner : Mr.C.Kathiravan
For R-1to R-3 : Mr.M.Sakthi Kumar,
Government Advocate (Crl. side)
ORDER
When the matter was taken up for hearing, the learned counsel appearing for the petitioner sought permission of this Court to withdraw this writ petition. He also made an endorsement to that effect.
2. Recording the same, this writ petition is dismissed as withdrawn.
13.03.2026
NCC : Yes / No
Index : Yes / No
Internet : Yes/ No
Sml
2/4
https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 01:24:03 pm )
W.P.Crl.(MD)No.1716 of 2025
To
1.The Director General of Police, Dr. Radhakrishnan Salai, Mylapore, Chennai - 600 004.
2.The Superintendent of Police Thenkasi District Thenkasi.
3.The Inspector of Police, Cyber Crime, GV2F+QH5, National Highway, 4A Bye Pass Road, Ribandar, Goa - 403 006.
4. The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.
3/4https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 01:24:03 pm ) W.P.Crl.(MD)No.1716 of 2025 L.VICTORIA GOWRI, J.
Sml W.P.CRL. (MD)No.1716 of 2025 13.03.2026 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/03/2026 01:24:03 pm )