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State of Andhra Pradesh - Section

Section 18 in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

18. Bar for installation of additional barrier.

- No barrier shall be installed at any place, other than at the toll plaza, except with the prior permission in writing of the Hyderabad Growth Corridor Limited, who after being satisfied that there is evasion of fee, may allow on such terms and conditions as it may impose, the installation of such additional barrier by the Hyderabad Growth Corridor Limited or the User Fee Collecting Agency, as the case may be, to check the evasion of fee:Provided that where the Hyderabad Growth Corridor Limited, do not allow installation of an additional barrier by the User Fee Collecting Agency, the reasons for such refusal shall be communicated to such User Fee Collecting Agency within a reasonable period.