Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(c) in The Industries (Development And Regulation) Act, 1951

(c)persons capable of representing the interest of persons employed in industrial undertakings in the scheduled industry or group of scheduled industries;