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Gauhati High Court

Deva Kumar Dutta And 26 Ors vs All Assam Diet Officers Association And ... on 10 September, 2020

Author: Achintya Malla Bujor Barua

Bench: Achintya Malla Bujor Barua

                                                           Page No.# 1/7

GAHC010087032020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil) 1350/2020



         1:DEVA KUMAR DUTTA AND 26 ORS
          R/O-D1
         ACHYUT APARTMENT
          NILOMONI PHUKAN PATH
          CHRISTIAN BASTI
          GHY- 781005

         2: HEMANTA NARAYAN DAS
          LIBRARIAN CUM DOCUMENTATION OFFICER
          R/O VILL -RAJA PUKHURI
          PO- BHAGAWATI PARA
          DIST- KAMRUP
          GHY- 781132

          3: NARENDRA NATH
          JOINT DIRECTOR
          R/O H NO-7
          PRASHANTI PATH
          SURVEY
          PO- BELTOLA
          KAMRUP
          GHY-781028

          4: AJANTA BRAHMA
          JOINT DIRECTOR
          R/O- ASSAM POLICE HOUSING COMPLEX
          ZONE II
          BLOCK-E
          B.K. KAKATI ROAD
          PO- ULUBARI
          GHY-781007

          5: BANDANA DUARI
                           Page No.# 2/7

DEPUTY DIRECTOR
R/O- FLAT NO. 502
MEGHAMALLAR
HILL VIEW APARTMENT
KAHILIPARA
GHY- 781026

6: BARKHA SAIKIA
DEPUTY DIRECTOR
R/O- RISCON ENCLAVE
G-1
HOCKEY STADIUM ROAD
GHY-781040

7: SUMONA ROY
DIRECTOR
R/O- H. NO. 44
3 A PARK APARTMENT
KANAKLATA PATH
LACHIT NAGAR
GHY- 781007

8: PIYANU BARUAH
ASST DIRECTOR
R/O- H. NO- 9
ASHOK PATH
KAHILIPARA ROAD
GHY- 781006

9: SUWALA DUTTA SAIKIA
DEPUTY DIRECTOR
R/O- BHAGADUTTAPUR
H. NO- 43
GHY- 781019

10: ABANI DEKA
SENIOR RESEARCH OFFICER
R/O- AKASHI NAGAR
BAMUNIMAIDAN
GHY-781021

11: SUBHAS KUMAR
ACCOUNTS OFFICER
R/O- JURIPAR
PANJABARI ROA
GHY-781022

12: MUKESH SHARMA
                                Page No.# 3/7

DEPUTY DIRECTOR
R/O- PRASANNA BHAWAN
NEAR NATUN PUKHURI
KAMAKHYA
GHY-781010

13: SHAHADAT ALI
SENIOR INSPECTING OFFICER
R/O-H. NO-35
LAKHIMI PATH
BELTOLA
GHY- 781028

14: JAYANTA KUMAR SHARMA
JOINT DIRECTOR
FLAT NO. 103 B BLOCK
SADANAND APARTMENT
SECOND RIGHT BYE LANE
LAKHIMI PATH
BELTOLA
GHY- 781028

15: LAKHI NARAYAN SONOWAL
JOINT DIRECTOR
R/O- H. NO-357
NANDANPUR
LOKHRA
GHY-781040

16: LAKSHMI KANTA DAS
S/O- LATE MOHENDRA MOHAN DAS
DEPUTY DIRECTOR
PATORKUCHI
BASISTHA
GHY- 781029

17: JOY CHANDRA LAHKAR
ADMINISTRATIVE OFFICER
R/O- PANJABARI
JURIPAR
BYE LANE NO-6
NAMGARH PATH
GHY-781022

18: GEETA DUTTA BARTHAKUR
DEPUTY DIRECTOR
R/O- LAKHIMI NAGAR
BYE LANE NO-2
                                        Page No.# 4/7

H. NO-14
PO-BELTOLA
GHY-781028

19: GEETIMA KOTOKY
ASST LIBRARIAN
R/O- KAHILIPARA
ADARSHAPUR PATH
GHY- 781019

20: RUPAK KUMAT BHATTACHARYA
ASST DIRECTOR
R/O- PRAGARTI PATH
VILL MALIKUCHI
PO- BARDIGHELI
DIST- NALBARI
ASSAM
PIN-781334

21: KARABI DAS
DEPUTY DIRECTOR
R/O- H. NO.20
MITHILA PATH
JANAKPUR
KAHILIPARA
GHY-781019

22: HARMOHAN DEKA
ASST RESEARCH OFFICER
R/O- PUBERUN APARTMENTS
DAKHIN GAON
KAHILIPARA
GHY- 781019

23: ATUL KUMAR BHATTACHARYA
S/O- LATE NARENDRA NATH BHATTACHARYA
JOINT DIRECTOR

24: PROSHANTA KATOKEY
S/O- LATE SIBANATH KATOKEY
DEPUTY DIRECTOR
R/O- DESOIKASH
L. N. B ROAD
JORHAT
785015

25: SIDDHARTHA SARMA
S/O- LATE HORENDRA NATH SARMA
                                                          Page No.# 5/7

DEPUTY DIRECTOR
R/O- RAJAMAIDAM
NEW COLONY
JORHAT-1

26: MANJU PHUKAN
D/O-LATE KUSHAL KUMAR PHUKAN
DEPUTY DIRECTOR
R/O- S.N. BURAGOHAIN ROAD
NEAR MADHSB MANDIR NAMGARH
PO AND DIST- JORHAT
ASSAM
785001

27: RUKSANA SAIKIA
D/O- NURUL HUSSAIN
R/O- MEGHAMALLAR KALPAMALATI APARTMENT
FLAT NO- RC-603
A.K. ROAD
REHABARI
GHY-781008
VERSUS

1:ALL ASSAM DIET OFFICERS ASSOCIATION AND 6 ORS
- REP. BY THE PRESIDENT OF THE ALL ASSAM DIET OFFICERS
ASSOCIATION SRI RATUL NEOG
SAMAGURI
DIST.- NAGAON
PIN- 782140
ASSAM

2:THE UNION OF INDIA
REP. BY THE SECY.
TO THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT
GOVT. OF INDIA
SHASTRI BHAWAN
NEW DELHI- 110115

3:THE COMM. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GHY-06

4:THE DIRECTOR
STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
ASSAM
KAHILIPARA
GHY-19
                                                                                  Page No.# 6/7


            5:THE CHAIRMAN
            ASSAM PUBLIC SERVICE COMMISSION
            JAWAHAR NAGAR
            KHANAPARA
            GHY
            ASSAM
            PIN- 781022

            6:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
            FINANCE DEPTT.
            DISPUR
            GHY-06

            7:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
            PERSONAL DEPTT.
            DISPUR
            GHY-06

            Advocate for the Petitioner : MR. K N CHOUDHURY
            Advocate for the Respondent : ASSTT.S.G.I.



                                BEFORE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                          ORDER

Date : 10-09-2020 Heard Mr. K.N. Choudhury, learned senior counsel for the applicants in I.A. No. 1350/2020. Also heard Ms. D Borgohain learned counsel for the writ petitioner and Mr. D Saikia learned senior counsel for the state respondents.

2. The writ petition WP(C) No. 2625/2020 was instituted with the following prayers:

(i) set aside the impugned Speaking Order dated 18.05.2020 so far as it seeks to fill up the 83 posts under restructuring SCERT without restructuring the DIETs,
(ii) upgrade the DIETs in Assam with effect from the date of restructuring the SCERT,
(iii) constitute a common cadre of Teacher Educators in Page No.# 7/7 Assam,
(iv) confer the financial benefits on the members of the petitioner Association w.e.f. the date of restructuring of SCERT and and on cause/causes being shown, if any, and upon hearing the parties and on perusal of the records would be pleased to make the Rule absolute and/or pass such other order or orders as to Your Lordships may deem fit and proper in the facts and circumstances of the case And Pending disposal of the Rule direct the respondent No. 2, 3 and 4 not to give effect to the impugned Speaking Order dated 18.05.2020 and/or pass such other order or orders as to Your Lordships may deem fit and proper in the facts and circumstances of the case."

3. The applicants herein are the members of the service under SCERT whereas the writ petitioner is an association of the employees under the DIET and are seeking for a direction that the DIET be suitably upgraded with effect from the date of restructuring of the SCERT.

4. According to the applicants any such direction granted would affect their legal right and therefore, they are of the view that they are the necessary parties in this proceeding.

5. In any view of the matter, learned counsel for the writ petitioner as well as respondents do not object the prayer of the applicants being arrayed as respondents in WP(C) No. 2625/2020.

6. Accordingly, the applicants herein being 27 in numbers are impleaded as respondents no. 7 to 33 in WP(C) No. 2625/2020.

7. Office to make necessary corrections in the cause title of WP(C) No. 2625/2020.

I.A. stands allowed as indicated above.

JUDGE Comparing Assistant