Allahabad High Court
Rama Kant vs The D.D.C., Gorakhpur And Others on 2 April, 2010
Court No. - 40 Case :- WRIT - B No. - 38158 of 2001 Petitioner :- Rama Kant Respondent :- The D.D.C., Gorakhpur And Others Petitioner Counsel :- Anil Bhushan,M.A.Qadeer,Shashi Ranjan Srivastava Respondent Counsel :- C.S.C.,A.P.Tiwari,H P Mishra,S.S.Tripathi,Shailesh Srivastava,U S Mishra,V.S. Misra Hon'ble Satya Poot Mehrotra,J.
Shri Mohan Gupta states that he and Shri A.K. Shukla have filed Vakalatnama on behalf of respondent no.4 in the Registry on 26.11.2008. The Vakalatnama is not on record. Office is directed to trace the same and place it on record.
The names of the aforementioned learned counsel will be shown in the cause-list when the case is listed next. List after three weeks.
Order Date :- 2.4.2010 Ajeet