Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Meghalaya - Subsection Section 78(3) in The Meghalaya Police Act, 2010 (3)The staff shall be selected by the Accountability Commission, inter alia, on contract basis, through a transparent process.
