Prem Saxena vs . State Of H.P. & Ors. on 22 February, 2022

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Prem Saxena vs. State of H.P. & ors.

CWP No.268/2022

A 22.2.2022 Present: Mr. S.P. Chatterji, Advocate, for the petitioner.

Mr. Ajay Vaidya, Sr. Addl. AG, for the respondents-State.

Issue notice. Mr. Ajay Vaidya, learned Sr. Additional Advocate General, appears and waives service of notice on behalf of respondents-State.

Tag with LPA No.178 of 2021.

( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 22nd February, 2022 (CS) ::: Downloaded on - 22/02/2022 20:12:45 :::CIS

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