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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The National Housing Bank (Tax Saving) Term Deposit Scheme, 2008

(2)The term deposit receipt shall bear the name, address, Permanent Account Number (PAN), signature of the depositor along with the other usual particulars like date, period. Amount, rate of interest, maturity date, maturity value in case of Cumulative deposit receipt or periodicity of payment of interest in case of Fixed deposit receipt etc.