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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(xiii) in The Maharashtra National Law University Act, 2014

(xiii)[ to institute Professorships, Associate Professorships, Assistant Professorships and any other teaching, academic or research posts, required by the university ; [Substituted by Maharashtra Act No. 76 of 2018, dated 17.12.2018.]