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Bengal Presidency - Section

Section 335 in Police Regulations, Bengal , 1943

335. Inspection of police-stations by Civil Surgeons.

- Civil Surgeons have instructions when on tour to inspect police-stations they may pass through in the course of their tours. They, while making an inspection of the police-station, shall record their remarks in the inspection register, in the same manner as any other inspecting officers, copies being forwarded by officers-in-charge of police-stations to Superintendents in the ordinary way. Superintendents shall do their best to carry out any recommendations made by medical officers, and if, for financial reasons they are unable to do so, they shall apply through the Deputy Inspector-General to the Inspector-General for necessary funds.VII. - Surveillance.