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Gujarat High Court

Commissioner Of Customs vs Birla Ngk Insulators Pvt Ltd on 21 February, 2014

Author: Akil Kureshi

Bench: Akil Kureshi, Sonia Gokani

           O/OJCA/601/2010                                 ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     CIVIL APPLICATION NO. 601 of 2010

                        In TAX APPEAL NO. 2660 of 2010

================================================================
                COMMISSIONER OF CUSTOMS....Applicant(s)
                               Versus
             BIRLA NGK INSULATORS PVT LTD....Respondent(s)
================================================================
Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
================================================================

          CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                 and
                 HONOURABLE MS JUSTICE SONIA GOKANI

                               Date : 21/02/2014


                                ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) In view of the order dated 11.05.2011 passed in Tax Appeal No.2660 of 2010, this Civil Application does not survive. Disposed of accordingly.

(AKIL KURESHI, J.) (MS SONIA GOKANI, J.) (vjn) Page 1 of 1