Gujarat High Court
Commissioner Of Customs vs Birla Ngk Insulators Pvt Ltd on 21 February, 2014
Author: Akil Kureshi
Bench: Akil Kureshi, Sonia Gokani
O/OJCA/601/2010 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 601 of 2010
In TAX APPEAL NO. 2660 of 2010
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COMMISSIONER OF CUSTOMS....Applicant(s)
Versus
BIRLA NGK INSULATORS PVT LTD....Respondent(s)
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Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MS JUSTICE SONIA GOKANI
Date : 21/02/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) In view of the order dated 11.05.2011 passed in Tax Appeal No.2660 of 2010, this Civil Application does not survive. Disposed of accordingly.
(AKIL KURESHI, J.) (MS SONIA GOKANI, J.) (vjn) Page 1 of 1