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[Cites 0, Cited by 0] [Section 435] [Entire Act]

Union of India - Subsection

Section 435(a) in The Central Excise Act, 1944

(a)any power exercisable by the Board under this Act may be exercisable also by 436[a [Chief Commissioner]437 of Central Excise or a 438[Principal Commissioner of Central Excise or Commissioner of Central Excise]] empowered in this behalf by the Central Government;