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State of Tamilnadu - Section

Section 80 in Tamil Nadu Pension Rules, 1978

80. Manner of payment of gratuity and pension.

(1)Except as otherwise provided in these rules a gratuity shall be paid in lump sum.
(2)[ Pension including family pension fixed at monthly rates shall be payable monthly and such pension shall be paid on the last working day of the month.Provided that such pension for the month of March shall be payable on the first working day of the month of April.] [Rule 80(2) substituted and Proviso added - G.O.Ms.No. 753, Finance (Pension) Department, dated 02-09-1994 with effect from 17th August 1987.]