Section 3(1)(iv) in Ministry of Electronics and Information Technology, Indian Computer Emergency Response Team (Medical Facilities for the Officers and Employees) Rules, 2019

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Union of India - Subsection

Section 3(1)(iv) in Ministry of Electronics and Information Technology, Indian Computer Emergency Response Team (Medical Facilities for the Officers and Employees) Rules, 2019

(iv)The outdoor treatment shall be taken from Government Hospital or Authorised Medical Attendants or hospitals empanelled under the Central Government Health Scheme or the Central Government (Medical Attendance) Rules, 1944.

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Union of India - Subsection

Section 3(1)(iv) in Ministry of Electronics and Information Technology, Indian Computer Emergency Response Team (Medical Facilities for the Officers and Employees) Rules, 2019