Section 10(1)(a) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(a) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(a)where a direction has been made by the Government under sub-section (1) of section 6, vest on and from the date specified in such direction in the existing Government company, specified therein; or

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State of Tamilnadu - Subsection

Section 10(1)(a) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984