[Cites 0, Cited by 2]
[Section 27]
[Entire Act]
State of West Bengal - Subsection
Section 27(2) in The Jadavpur University Act, 1981
| 26. Selection Committee for teaching posts.- A University Professor or a University Reader or a University Lecturer shall be appointed by the Executive Council on the recommendation of a Selection Committee consisting of -(i) the Vice-Chancellor as Chairman;(ii) the Dean of the Faculty Council concerned;(iii) a person, expert in the subject, not holding any office of profit under the University, nominated by the Chancellor;(iv) two persons, expert in the subject, not holding any office of profit under the University, nominated by the Executive Council;(v) two experts in the subject concerned to be nominated by the Vice-Chancellor in consultation with the Dean of the Faculty Council and the Head of the Department concerned. The experts shall be chosen from a standing panel of experts, prepared by the Board of Studies and approved by the Faculty Council for post-graduate and undergraduate studies and the Executive Council;(vi) the Head of the Department concerned.27. Procedure for holding meetings of Selection Committee.- (1) Four members, of whom two shall be experts, shall be a quorum for a meeting of a Selection Committee.(2) If the Executive Council does not accept the recommendation of a Selection Committee, it shall refer the recommendation back to the Selection Committee with reasons for reconsideration and if the Executive Council does not accept the reconsidered views of the Selection Committee, the matter shall be referred to the Chancellor with reasons and the decision of the Chancellor shall be final. |