Supreme Court - Daily Orders
Maya Devi (Deceased) Thr. Lrs. vs Raj Kumar Batra (Dead) Thr. Lrs. . on 12 May, 2015
Author: Chief Justice
Bench: Chief Justice, T.S. Thakur
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.1162 OF 2015
IN
CIVIL APPEAL NO.10249 OF 2003
MAYA DEVI (DECEASED)
THR. LRS. ..PETITIONER(S)
VERSUS
RAJ KUMAR BATRA (DEAD)
THR. LRS. ..RESPONDENT(S)
O R D E R
There is a delay of 1528 days in filing the Review Petition which has not been satisfactorily explained. Even otherwise, we have gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, therefore, dismissed both on the ground of delay as well as on merits.
............CJI.
(H.L. DATTU) ..............J. (T.S. THAKUR) NEW DELHI, Signature Not Verified NEETU KHAJURIA Date: 2015.05.18 MAY 12, 2015.
Digitally signed by13:04:53 IST Reason:
CHAMBER MATTER SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (C) NO.1162 OF 2015 IN CIVIL APPEAL NO.10249 OF 2003 MAYA DEVI (DECEASED) THR. LRS. ..PETITIONER(S) VERSUS RAJ KUMAR BATRA (DEAD) THR. LRS. ..RESPONDENT(S) Date : 12/05/2015 This petition was circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE T.S. THAKUR By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed both on the ground of delay as well as on merits. (Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar (Signed order is placed on the file.)