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State of Rajasthan - Section
Section 26 in The Rajasthan Soil and Water Conservation Rules, 1966
26. Public Access to Document.
- All document and plans shall be accessible to the public in accordance with Rajasthan Registration Rules and copies thereof may be made available to the general public on payment of the charges as under:-| (i) | Site Plan. - Blue print copy (Size 16"=1 Mile) forindividual holding. | Re. 0.50 Paise per copy. |
| (ii) | Soil and water Conservation plan. - Blue print copy (16"=1 Mile) complete with agronomic recommendation for individualholding. | Rs. 2.50 per copy. |
| (iii) | Copies of written document | @ Re. 1/- per one thousand words. |