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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(2) in Punjab Self-Supporting Co-operative Societies Act, 2006

(2)Notwithstanding anything contained in sub-section (1), the Registrar may, ask the Board to call a special meeting of the general body of a self-supporting co-operative society when he deems necessary either suo moto or on the receipt of any complaint, which necessitates to call for such a meeting.